Recent Judgments

Latest ITAT tax tribunal orders across all benches.(370,744 total)

NAMADEMUDU GURRAPU,HYDERABAD vs ITO, WARD-13(3), HYDERABAD

ITA 427/HYD/2026[2016-2017]Status: DisposedITAT HyderabadAY 2016-2017
21/8/2026

RAMANJINEYULU KUMMARA,KURNOOL vs ITO, WARD-1, KURNOOL

ITA 402/HYD/2026[2020-2021]Status: DisposedITAT HyderabadAY 2020-2021
21/8/2026

ALIKHAN MOHAMMAD,ADILABAD vs ITO, WARD-1, NIRMAL

ITA 355/HYD/2026[2017-18]Status: DisposedITAT HyderabadAY 2017-18
21/8/2026

SRINIVAS KALLURI,KARIMNAGAR vs INCOME TAX OFFICER, WARD -2, KARIMNAGAR

ITA 2042/HYD/2026[2020-21]Status: DisposedITAT HyderabadAY 2020-21
21/8/2026

ANUMANDAN PERUMAL,WARANGAL vs INCOME TAX OFFICER, WARD 1, WARANGAL, WARANGAL

ITA 1740/HYD/2026[2020-21]Status: DisposedITAT HyderabadAY 2020-21
21/8/2026

AMIT AGARWAL,HYDERABAD vs ITO, WARD - 14(1), HYDERABAD

ITA 1555/HYD/2026[2015-16]Status: DisposedITAT HyderabadAY 2015-16
21/8/2026

SAMPATHRAO S YERAVELLI,HYDERABAD vs DCIT, CIRCLE -12(1), HYDERABAD

ITA 130/HYD/2026[2020-21]Status: DisposedITAT HyderabadAY 2020-21
21/8/2026

DERAVATH JAGAN NAIK,HYDERABAD vs ITO, WARD-15(1), HYDERABAD

ITA 2264/HYD/2025[2013-14]Status: DisposedITAT HyderabadAY 2013-14
21/8/2026

INCOME TAX OFFICER, WARD-1, NALGONDA vs IDDAIAH VARIKUPPALA, NALGONDA

ITA 1569/HYD/2025[2013-14]Status: DisposedITAT HyderabadAY 2013-14
21/8/2026

INCOME TAX OFFICER, WARD-1, NALGONDA vs IDDAIAH VARIKUPPALA, NALGONDA

ITA 1519/HYD/2025[2013-14]Status: DisposedITAT HyderabadAY 2013-14
21/8/2026

REKHA CORPORATION PRIVATE LIMITED,HYDERABAD vs DCIT., CENTRAL CIRCLE-1(3), HYDERABAD

ITA 1272/HYD/2025[2013-14]Status: DisposedITAT HyderabadAY 2013-14
21/8/2026

SRADHAVATHI YALAMANCHALI,HYDERABAD vs ITO., WARD-8(1), HYDERABAD

ITA 1197/HYD/2025[2014-15]Status: DisposedITAT HyderabadAY 2014-15
21/8/2026

MANCHALA RAVINDER ALIAS RAVIENDRA,HYDERABAD vs DCIT., CIRCLE-3(1) , HYDERABAD

ITA 1078/HYD/2025[2016-17]Status: DisposedITAT HyderabadAY 2016-17
21/8/2026

CURIA INDIA PRIVATE LIMITED,TELEGANA vs DCIT, CIRCLE 1(1), HYDERABAD

ITA 967/HYD/2024[2020-21]Status: DisposedITAT HyderabadAY 2020-21
21/8/2026

DCIT, CC-2(2), KOLKATA, KOLKATA vs NISHANT GARODIA, ASSAM

ITA 511/KOL/2026[2018-19]Status: DisposedITAT KolkataAY 2018-19
21/8/2026

RITU AGARWAL,SILIGURI vs I.T.O., WARD - 1(2), SILIGURI

ITA 495/KOL/2026[2019-2020]Status: HeardITAT KolkataAY 2019-2020
21/8/2026

AASHKIRAN COMMODITIES PVT. LTD.,,KOLKATA vs ITO, WARD 4(3), KOLKATA,, KOLKATA

ITA 1972/KOL/2026[2019-2020]Status: DisposedITAT KolkataAY 2019-2020
21/8/2026

MANOJ SINGH,,DARJEELING vs DCIT, CIRCLE 1, SILIGURI,, SILIGURI

ITA 1610/KOL/2026[2016-2017]Status: DisposedITAT KolkataAY 2016-2017
21/8/2026

NISHIGANJ C.S. SHOP,,COOCHBEHAR vs DCIT, CIRCLE 1(2), , JALPAIGURI

ITA 1459/KOL/2026[2022-2023]Status: DisposedITAT KolkataAY 2022-2023
21/8/2026

DCIT CC 2 2 KOLKATA, KOLKATA vs TOP METALS LIMITED, KOLKATA

ITA 1276/KOL/2026[2012]Status: DisposedITAT Kolkata
21/8/2026

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(2), KOLKATA, AAYAKAR BHAWAN POORVA vs MILAN SADHUKHAN, KOLKATA

ITA 187/KOL/2025[2018-19]Status: DisposedITAT KolkataAY 2018-19
21/8/2026

DEPUTY COMMISSIONER OF INCOME TAX, KOLKATA vs ANUP KUMAR LAKHOTIA , KOLKATA

ITA 1720/KOL/2024[2019-20]Status: DisposedITAT KolkataAY 2019-20
21/8/2026

VELAYUTHAM THIAGARAJ,MADHAVARAM vs THE INCOME TAX OFFICER, NON CORP. WARD 6(1) CHENNAI, CHENNAI

ITA 898/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
21/8/2026

PONNUSAMY NADAR EDUCATION TRUST,CHENNAI vs ACIT(E), CHENNAI

ITA 2256/CHNY/2026[2024-25]Status: DisposedITAT ChennaiAY 2024-25
21/8/2026

PONNUSAMY NADAR EDUCATION TRUST,CHENNAI vs ACIT, CHENNAI

ITA 2255/CHNY/2026[2023-24]Status: DisposedITAT ChennaiAY 2023-24
21/8/2026

VEDANTA SASTHRA PRACHARA TRUST,THENI vs CIT(E), CHENNAI

ITA 2254/CHNY/2026[2025-26]Status: DisposedITAT ChennaiAY 2025-26
21/8/2026

KUMARAGIRI SPINNERS PVT. LTD.,NAMAKKAL vs DCIT, CIRCLE,, ERODE

ITA 1042/CHNY/2026[2021-22]Status: DisposedITAT ChennaiAY 2021-22
21/8/2026

BEAU MONDE B TOWER COOPERATIVE HOUSING SOCIETY LIMITED,MUMBAI vs WARD 22(1)(6), INCOME TAX OFFICER, MUMBAI

ITA 7191/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
21/8/2026

HARESH NANWANI,MUMBAI vs ASSESSING OFFICER, KAUTILYA BHAVAN, MUMBAI

ITA 6643/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
21/8/2026

SAHNEY KIRKWOOD PRIVATE LIMITED,MUMBAI vs ACIT/ JCIT, AGRA, AGRA

ITA 6473/MUM/2026[2009-10]Status: DisposedITAT MumbaiAY 2009-10
21/8/2026