Recent Judgments
Latest ITAT tax tribunal orders across all benches.(370,744 total)
BAJARANGLAL BHURARAM PAREEK,BHAYANDER, THANE vs INCOME TAX OFFICER 24(1)(1), MUMBAI, MUMBAI
ITA 6074/MUM/2026[2010-11]Status: DisposedITAT MumbaiAY 2010-11
LAXMIBEN VIJAYLAL SANGHAVI CHARITABLE TRUST,MUMBAI vs EXEM.WARD 1(2), INCOME TAX APPELLATE TRIBUNAL
ITA 6014/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
KISHOR JAMNADAS MORZARIA,MUMBAI vs INCOME TAX OFFICER, MUMBAI
ITA 6004/MUM/2026[2018-2019]Status: DisposedITAT MumbaiAY 2018-2019
NEELKANTH REALTORS LIMITED,MUMBAI vs ITO WARD 3(2)(3), MUMBAI, MUMBAI
ITA 5878/MUM/2026[2024-25]Status: DisposedITAT MumbaiAY 2024-25
AKANSHA YOGESH DESHMUKH ,MUMBAI vs DCIT(INTERNATION TAXATION ) 2(1), MUMBAI
ITA 568/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
ZAGDUSINGH CHARITABLE TRUST,MUMBAI vs ASSITSTANT COMMISIONER OF INCOME TAX (EXEMPTION CIRCLE - 2), MUMBAI, MUMBAI
ITA 5622/MUM/2026[2022-2023]Status: DisposedITAT MumbaiAY 2022-2023
INCOME-TAX OFFICER - 12(1)(1), MUMBAI, MUMBAI vs BRIDGE MEDISALES PRIVATE LIMITED, RATNAGIRI
ITA 5412/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
GULSHANE RASUL FOUNDATION,NASHIK vs CIT (EXEMPTIONS), MUMBAI
ITA 5408/MUM/2026[2022-2023 to 2026-2027]Status: DisposedITAT Mumbai
AJAY JAYASINH MARIWALA ,MUMBAI vs DCIT, 19(1), MUMBAI
ITA 54/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
LATE SURYAKANT SHANTARAM BANE (THROUGH LEGAL HEIR-SANDEEP SURYAKANT BANE),MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX 42(1)(1), MUMBAI, MUMBAI
ITA 5376/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
SHARDABEN BHOGILAL VORA CHARITY TRUST,MUMBAI vs ITO (EXEMPTIONS) WARD 2(3), MUMBAI
ITA 5357/MUM/2026[2027-28 TO 2031-32]Status: DisposedITAT Mumbai
DEPUTY COMMISSIONER OF INCOME TAX, MUMBAI vs NATIONAL PAYMENT CORPORATION OF INDIA, MUMBAI
ITA 5329/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX, MUMBAI vs NATIONAL PAYMENT CORPORATION OF INDIA, MUMBAI
ITA 5328/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
SHARDABEN BHOGILAL VORA CHARITY TRUST,MUMBAI vs ITO (EXEMPTIONS) WARD 2(3), MUMBAI
ITA 5306/MUM/2026[2027-28 TO 2031-32]Status: DisposedITAT Mumbai
BRIDGE MEDISALES PRIVATE LIMITED,RATNAGIRI vs INCOME TAX OFFICER, WARD 12(1)(1), MUMBAI, MUMBAI
ITA 5004/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
NAVKAR INVESTMENTS,DADAR vs INCOME TAX OFFICER, WARD 20(2)(1), MUMBAI
ITA 4905/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
INCOME TAX OFFICER 22(2)(1), MUMBAI, MUMBAI vs NITESH NIRMALKUMAR BHANSALI, MUMBAI
ITA 4820/MUM/2026[2023-24]Status: DisposedITAT MumbaiAY 2023-24
DCIT(EXEMPTIONS)-1(1), MUMBAI, MUMBAI vs BHARAT DIAMOND BOURSE, MUMBAI
ITA 4818/MUM/2026[2023-24]Status: DisposedITAT MumbaiAY 2023-24
DIMPLE JITENDRA JAIN,MUMBAI vs WARD 27(1)(1), MUMBAI, NAVI MUMBAI
ITA 4657/MUM/2026[2018-2019]Status: DisposedITAT MumbaiAY 2018-2019
RAMESH MERCHANT FOUNDATION,MUMBAI vs CIT(EXEMPTION), MUMBAI, MUMBAI
ITA 4651/MUM/2026[2026-27 to AY 2036-37]Status: DisposedITAT Mumbai
RAMESH MERCHANT FOUNDATION,MUMBAI vs CITEXEMPTION WARD 2(2), MUMBAI, MUMBAI
ITA 4650/MUM/2026[2026-27 to AY 2036-37]Status: DisposedITAT Mumbai
RAVI VIKRAM SHAH,MUMBAI vs INCOME TAX OFFICER, 41(4)(3), MUMBAI
ITA 4597/MUM/2026[AY 2017-18]Status: DisposedITAT Mumbai
SACHIN MADHUKAR FEGDE,AMBERNATH vs DCIT1, CIRCLE 1, KALYAN
ITA 4596/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
DARSHIT BHARAT HARIA,MUMBAI, MAHARASHTRA vs INCOME TAX OFFICER, WARD 41(2)(1), MUMBAI, MUMBAI, MAHARASHTRA
ITA 4388/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
SMT SHANTABEN MITHALAL JAIN CHARITABLE TRUST,MUMBAI vs CIT (EXEMPTION), PUNE, MUMBAI
ITA 4382/MUM/2026[2024-25]Status: DisposedITAT MumbaiAY 2024-25
UNH MANAGEMENT SERVICES PRIVATE LIMITED,NAVI MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, KALYAN
ITA 4275/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
VIJAY KUMAR RAMPYARE PANDIT,MUMBAI vs THE INCOME TAX OFFICER, WARD 41(4)(4), MUMBAI, MUMBAI
ITA 4067/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
VIJAY KUMAR RAMPYARE PANDIT,MUMBAI vs THE INCOME TAX OFFICER, WARD 41(4)(4), MUMBAI, MUMBAI
ITA 4066/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
THE CHITRAPUR CO-OPERATIVE HOUSING SOCIETY LIMITED,MUMBAI vs INCOME TAX OFFICER CIRCLE 19(3), MUMBAI
ITA 4037/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
RUPEN DINESH DOCTOR,VILE PARLE WEST vs THE INCOME TAX OFFICER, WARD 25(3)(3), MUMBAI, PRATYAKSH KAR BHAWAN, BANDRA (EAST), MUMBAI.
ITA 3972/MUM/2026[2009-10]Status: DisposedITAT MumbaiAY 2009-10
