Recent Judgments

Latest ITAT tax tribunal orders across all benches.(368,351 total)

GOAN HOTELS & REALTY PRIVATE LIMITED,MUMBAI vs DCIT CC-8(1), MUMBAI, MUMBAI

ITSSA 1311/MUM/2025[2013-14]Status: DisposedITAT MumbaiAY 2013-14
25/8/2026

MUNTERS INDIA HUMIDITY CONTROL PRIVATE LIMITED,NEW DELHI vs DCIT, CIRCLE-16, NEW DELHI

ITTPA 83/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
25/8/2026

TROPICAL INDUSTRIES INTERNATIONAL PRIVATE LIMITED,NEW DELHI vs NFAC, DELHI

ITTPA 70/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
25/8/2026

SAYIBBI SHAIK,GUNTUR vs INCOME TAX OFFICER, WARD 1, NARASARAOPET

ITA 74/VIZ/2026[2016-17]Status: DisposedITAT VisakhapatnamAY 2016-17
25/8/2026

SHIV SHANKAR PRASAD,AZAMGARH vs ITO WARD 3(1), AZAMGARH

ITA 36/VNS/2025[2017-18]Status: DisposedITAT VaranasiAY 2017-18
25/8/2026

VIKASH KUMAR,SONBHADRA vs INCOME TAX OFFICER, WARD 3 (4), SONBHADRA

ITA 18/VNS/2025[2009-2010]Status: DisposedITAT VaranasiAY 2009-2010
25/8/2026

M B HONEY TRADING CO,SAHARANPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-I, DEHRADUN

ITA 191/DDN/2026[2023-24]Status: DisposedITAT DehradunAY 2023-24
25/8/2026

SHREE NATH HONEY TRADING CO.,SAHARANPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-I, DEHRADUN

ITA 190/DDN/2026[2023-24]Status: DisposedITAT DehradunAY 2023-24
25/8/2026

M B EXIM PRIVATE LIMITED,SAHARANPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-I, DEHRADUN

ITA 189/DDN/2026[2023-24]Status: DisposedITAT DehradunAY 2023-24
25/8/2026

RAJESH MEHTA,SAHARANPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-I, DEHRADUN

ITA 188/DDN/2026[2023-24]Status: DisposedITAT DehradunAY 2023-24
25/8/2026

YTT FOUNDATION,KAVERI CENTRE, SANJAY PLACE, AGRA vs INCOME TAX OFFICER, WARD EXEMTION, AGRA, AAYAKAR BHAWAN, SANJAY PLACE, AGRA

ITA 495/AGR/2026[2026-2027]Status: DisposedITAT AgraAY 2026-2027
25/8/2026

SHREE RAM TEKRI TAPOVAN TRUST,GUNA vs CIT EXEMPTION BHOPAL , BHOPAL

ITA 367/AGR/2026[2026-27]Status: DisposedITAT AgraAY 2026-27
25/8/2026

SHREE RAMTEKRI TAPOVAN TRUST,GUNA vs CIT EXEMPTION BHOPAL, BHOPAL

ITA 366/AGR/2026[2026-27]Status: DisposedITAT AgraAY 2026-27
25/8/2026

VINOD KUMAR AGRAWAL,MATHURA vs ITO, WARD-1(3)(1), MATHURA

ITA 131/AGR/2026[2014-15]Status: DisposedITAT AgraAY 2014-15
25/8/2026

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, GWALIOR vs BANKUTRAMANA BULLION AND DIAMOND PVT. LTD. , DELHI

ITA 571/AGR/2025[2017-18]Status: DisposedITAT AgraAY 2017-18
25/8/2026

DCIT, CIRCLE-1, GWALIOR, GWALIOR vs BANKUTRAMANA BULLION AND DIMOND PVT. LTD., DELHI

ITA 570/AGR/2025[2014-15]Status: DisposedITAT AgraAY 2014-15
25/8/2026

SHRI VENKTESH AYURVEDIC AUSHDHALAYA,JAIPUR vs ITO WARD (E), JODHPUR, JODHPUR

ITA 230/JODH/2026[2024-25]Status: DisposedITAT JodhpurAY 2024-25
25/8/2026

RAMESHWAR LAL DANGA,JODHPUR vs ITO WARD-1(4), JODHPUR

ITA 219/JODH/2026[2016-17]Status: DisposedITAT JodhpurAY 2016-17
25/8/2026

AAYCHUKI DEVI GANGARAM RATHI CHARITABLE TRUST,NAGAUR vs ITO, W-1, NAGOUR

ITA 912/JODH/2025[2025-26]Status: DisposedITAT JodhpurAY 2025-26
25/8/2026

AAYCHUKI DEVI GANGARAM RATHI CHARITABLE TRUST,NAGAUR vs ITO, W-1, NAGOUR

ITA 911/JODH/2025[2025-26]Status: DisposedITAT JodhpurAY 2025-26
25/8/2026

INANI CHARITABLE FOUNDATION,BHILWARA vs CIT (E) , JAIPUR

ITA 890/JODH/2025[N/A]Status: DisposedITAT Jodhpur
25/8/2026

INANI CHARITABLE FOUNDATION,BHILWARA vs CIT (E), JAIPUR

ITA 889/JODH/2025[N/A]Status: DisposedITAT Jodhpur
25/8/2026

SHREE MURLIDHAR GAU SEWASHARM SAMITI,JAIPUR vs CIT EXEMPTION JAIPUR, JAIPUR

ITA 758/JODH/2025[NA]Status: DisposedITAT Jodhpur
25/8/2026

SHREE MURLIDHAR GAU SEWASHARM SAMITI,NAGOUR vs CIT EXEMPTION, JAIPUR

ITA 757/JODH/2025[NA]Status: DisposedITAT Jodhpur
25/8/2026

SHIV KUMAR HISSARIA CHARITABLE TRUST,JODHPUR vs COMMISSIONER OF INCOME TAX, (EXEMPTION), JAIPUR, JAIPUR

ITA 739/JODH/2025[2024-25]Status: DisposedITAT JodhpurAY 2024-25
25/8/2026

SHRI VEER TEJA JAT VISHRAM GRAHA TRUST,NOKHA vs ITO WARD EXEMPTION, JODHPUR, JODHPUR

ITA 698/JODH/2025[2015-16]Status: DisposedITAT JodhpurAY 2015-16
25/8/2026

SHREE GAUSHALA PANJRA POLE,GHANERAO , DESURI vs COMMISIONER OF INCOME TAX, JAIPUR

ITA 511/JODH/2025[2025-26]Status: DisposedITAT JodhpurAY 2025-26
25/8/2026

THE BULLET BUS,MAHARAJKA, SRIGANGANAGAR. vs ITO, WARD-3,, SRIGANGANAGAR

ITA 943/JODH/2024[2017-18]Status: DisposedITAT JodhpurAY 2017-18
25/8/2026

KHURSHIDA,JODHPUR vs LD. ASSESSING OFFICER, WARD ()

ITA 858/JODH/2024[2019-20]Status: DisposedITAT JodhpurAY 2019-20
25/8/2026

HARISH PANWAR,JODHPUR vs ITO, WARD-3(1), JODHPUR

ITA 849/JODH/2024[2017-18]Status: DisposedITAT JodhpurAY 2017-18
25/8/2026