Recent Judgments

Latest ITAT tax tribunal orders across all benches.(368,351 total)

SH RAJINDER SINGH vs THE INITIATING OFFICER DCIT BPU LUDHIANA AND ANR

CWP/20413/2026ITAT Punjab & Haryana

JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

26/8/2026

SH ANIL KUMAR vs THE INITIATING OFFICER DCIT BPU LUDHIANA AND ANR

CWP/17125/2026ITAT Punjab & Haryana

JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

26/8/2026

SH AMIT NANDA vs THE INITIATING OFFICER DCIT BPU LUDHIANA AND ANR

CWP/17123/2026ITAT Punjab & Haryana

JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

26/8/2026

SH NARESH AGGARWAL vs THE INITIATING OFFICER ACIT BPU LUDHIANA AND ANR

CWP/13567/2026ITAT Punjab & Haryana

JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

26/8/2026

SH VED PRAKASH vs THE INITIATING OFFICER ACIT BPU LUDHIANA AND ANR

CWP/13563/2026ITAT Punjab & Haryana

JUSTICE (TO BE NOMINATED),MR. JUSTICE ROHIT KAPOOR

26/8/2026

SUNITA SRIVASTAYA vs INCOME TAX OFFIER AND OTHERS

CWP/11128/2024ITAT Punjab & Haryana
26/8/2026

INCOME TAX OFFICER 20(1)(1), MUMBAI, MUMBAI vs ADITYA BIRLA PRIVATE EQUITY SUNRISE FUND, MUMBAI

ITA 4742/MUM/2026[2016]Status: DisposedITAT Mumbai
26/8/2026

The Principal Commissioner of Income Tax 3 vs Poornima Shrenik Kothari

TCA/137/2026ITAT Madras

Honourable The CHIEF JUSTICE

25/8/2026

Principal Commissioner of Income Tax vs Mohamed Meera Wahitha

TCA/130/2026ITAT Madras

Honourable The CHIEF JUSTICE

25/8/2026

AALE ZEHRA vs INCOME TAX OFFICER WARD I MALERKOTLA

CWP/9299/2025ITAT Punjab & Haryana

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

25/8/2026

IQBAL SINGH HUF vs INCOME TAX OFFICER AND OTHERS

CWP/28335/2024ITAT Punjab & Haryana

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

25/8/2026

SUBHASH CHAND BANSAL vs DEPUTY COMMISSIONER OF INCOME TAX AND OTHERS

CWP/24222/2024ITAT Punjab & Haryana

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

25/8/2026

SUBHASH CHAND BANSAL vs DEPUTY COMMISSIONER OF INCOME TAX AND OTHERS

CWP/24221/2024ITAT Punjab & Haryana

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

25/8/2026

MAIN PAL vs INCOME TAX OFFICER AND OTHERS

CWP/23687/2024ITAT Punjab & Haryana

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

25/8/2026

MAAN SINGH ALIAS MAN SINGH vs INCOME TAX OFFICER AND OTHERS

CWP/22939/2024ITAT Punjab & Haryana

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

25/8/2026

SUKHVINDER SINGH vs INCOME TAX OFFICER AND OTHERS

CWP/22405/2024ITAT Punjab & Haryana

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

25/8/2026

SHILPA SHARMA vs INCOME TAX OFFICER AND OTHERS

CWP/21456/2024ITAT Punjab & Haryana

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

25/8/2026

MAHARAJA AGGARSAIN UDYOG vs INCOME TAX OFFICER AND OTHERS

CWP/21060/2024ITAT Punjab & Haryana

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

25/8/2026

ANUPAMA MITTAL vs INCOME TAX OFFICER AND OTHERS

CWP/21036/2024ITAT Punjab & Haryana

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

25/8/2026

ASHISH NAGI vs INCOME TAX OFFICER AND OTHERS

CWP/18771/2024ITAT Punjab & Haryana

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

25/8/2026

SPUNWELL SYNTEX PRIVATE LTD, vs INCOME TAX OFFICER, DELHI

CW/3897/2022ITAT Rajasthan
25/8/2026

PARDOS DEVELOPERS PRIVATE LIMITED vs NATIONAL FACELESS APPEAL CENTRE & ORS.

W.P.(C)/5811/2026ITAT Delhi
25/8/2026

UNION OF INDIA . vs THE BOARD OF TRUSTEES OF THE PORT OF BOMBAY

C.A. No.-004477-004477 - 2010ITAT SC

HON'BLE MRS. JUSTICE B.V. NAGARATHNA

25/8/2026

JYOTI SHAMKANT KOTKAR,PUNE, MAHARASHTRA, INDIA vs ITO CENTRAL CIRCLE 2(4), PUNE, DGIT (INVESTIGATION)

ITSSA 33/PUN/2026[2021-22]Status: DisposedITAT PuneAY 2021-22
25/8/2026

JYOTI SHAMKANT KOTKAR,PUNE vs ITO CENTRAL CIRCLE 2(4), PUNE, DGIT (INVESTIGATION)

ITSSA 32/PUN/2026[2020-21]Status: DisposedITAT PuneAY 2020-21
25/8/2026

GOAN HOTELS & REALTY PRIVATE LIMITED,MUMBAI vs DCIT CC-8(1), MUMBAI, MUMBAI

ITSSA 1318/MUM/2025[2018-19]Status: DisposedITAT MumbaiAY 2018-19
25/8/2026

GOAN HOTELS & REALTY PRIVATE LIMITED,MUMBAI vs DCIT CC-8(1), MUMBAI, MUMBAI

ITSSA 1317/MUM/2025[2017-18]Status: DisposedITAT MumbaiAY 2017-18
25/8/2026

GOAN HOTELS & REALTY PRIVATE LIMITED,MUMBAI vs DCIT CC-8(1), MUMBAI, MUMBAI

ITSSA 1316/MUM/2025[2016-17]Status: DisposedITAT MumbaiAY 2016-17
25/8/2026

GOAN HOTELS & REALTY PRIVATE LIMITED,MUMBAI vs DCIT CC-8(1), MUMBAI, MUMBAI

ITSSA 1314/MUM/2025[2015-16]Status: DisposedITAT MumbaiAY 2015-16
25/8/2026

GOAN HOTELS & REALTY PRIVATE LIMITED,MUMBAI vs DCIT CC-8(1), MUMBAI, MUMBAI

ITSSA 1313/MUM/2025[2014-15]Status: DisposedITAT MumbaiAY 2014-15
25/8/2026