Recent Judgments

SHREE BHARATESHWAR BAHUBALI JINAGNA S.M.P. TAPAGACCHA JAIN TRUST,BHAYANDAR WEST vs ITO WARD 3(2), THANE, THANE

INCOME TAX OFFICER- 41(4)(4), MUMBAI, MUMBAI vs SATYAWAN SHRIDHAR KADAM, MUMBAI

INCOME TAX OFFICER-1(1)(1),MUMBAI, AAYAKAR BHAWAN vs AMBIKA LOGISTICS PRIVATE LIMITED, THIRD FLOOR, LAWARENCE AND MAYO BLDG., FORT MUMBAI

BHANSALI ENGINEERING POLYMERS LIMITED,MUMBAI vs CIRCLE 1(2)(1), MUMBAI

DCIT CIRCLE 19(1) MUMBAI, MUMBAI vs HINDVA IMPEX, MUMBAI

MYRA MALL MANAGEMENT COMPANY PRIVATE LIMITED,MUMBAI vs THE DEPUTY COMMISSIONER OF INCOME-TAX CIRCLE 7(2)(2), MUMBAI

JEETEN JAYSHUKHLAL MEHTA,MUMBAI vs DCIT 27(1), NAVI MUMBAI

MAZDA AND CO,THANE vs ACIT CIRCLE, PALGHAR

GLUHEND INDIA PRIVATE LIMITED,DELHI vs DCIT - 3(1)(1), MUMBAI

BHARAT TRADING CORPORATION,MUMBAI vs DCIT- 19(1), PIRAMAL CHAMBERS

ASHOK BIRLA FOUNDATION,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), MUMBAI

EPSON TRADING PVT LTD (MERGED BADNOOBS TECHONOLOGY PVT LTD),MUMBAI vs DCIT, CENTRAL CIRCLE 4(2), MUMBAI

SHREE ULKA LLP ,MUMBAI vs ACIT, CENTRAL CIRCLE 1, MUMBAI

SHREE ULKA LLP, MUMBAI vs ACIT, CENTRAL CIRCLE 1, THANE

DY. COMMISSIONER OF INCOME TAX-3(3)(1),MUMBAI, MUMBAI vs SARTHAK INDUSTRIES LTD., MUMBAI

DCIT-7(1)(1), MUMBAI, AAYAKAR BHAWAN vs HBS REALTORS PRIVATE LIMITED, CEEJAY HOUSE ,DR ANNIE BESANT ROAD WORLI

SANGITA KHANNA,GHAZIABAD vs ITO WARD 67(1), DELHI, DELHI

PAWAN KUMAR,GURGAON vs INCOME TAX OFFICER, GURUGRA,

GURINDER SINGH SIKKA,DELHI vs INCOME TAX OFFICER-WARD 62(1), DELHI, DELHI

DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI vs A L M INDUSTRIES LIMITED, DELHI

DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI vs A L M INDUSTRIES LIMITED, DELHI

DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI vs A L M INDUSTRIES LIMITED, DELHI

JUSTICE GOPAL SINGH PUBLIC CHARITABLE TRUST,DELHI vs ITO (E) WARD 1 (4), NEW DELHI

RAJO DEVI,DELHI vs ITO WARD 44(6), DELHI

JAGANNATH TRADERS,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 47(1), DELHI, DELHI

SHOKAT ALI,DELHI vs AO, WARD 60(7)/ ASSESSED BY WARD 60(5), DELHI

SHRI VIKAS AWASTHY (Judicial Member)

AJAY KUMAR SHARMA vs PRINCIPAL COMMISSIONER OF INCOME TAX AND OTHERS

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

SAMEER DALMIA AND SONS HUF vs PR COMMISSIONER OF INCOME TAX LUDHIANA AND ANOTHER

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

HARGURVINDER SINGH vs PR COMMISSIONER OF INCOME TAX PATIALA AND ANOTHER

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

AKASH GUPTA vs INCOME TAX OFFICER AND OTHERS

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL