Recent Judgments
Latest ITAT tax tribunal orders across all benches.(368,351 total)
HALIDON LOGISTICS LTD.,CHENNAI vs ACIT, CORPORATE CIRCLE-1(1), CHENNAI
ITA 3565/CHNY/2026[2014-15]Status: DisposedITAT ChennaiAY 2014-15
HALIDON LOGISTICS LTD.,CHENNAI vs ACIT, CORPORATE CIRCLE-191), CHENNAI
ITA 3564/CHNY/2026[2013-14]Status: DisposedITAT ChennaiAY 2013-14
NENI KAVAR BAI CHORDIA TRUST,CHENNAI vs CIT, EXEMPTIONS, CHENNAI
ITA 3557/CHNY/2026[-]Status: DisposedITAT Chennai
RYA COSMO PHARMACY TRUST,CHENNAI vs CIT(EXEMPTION), CHENNAI, CHENNAI
ITA 3554/CHNY/2026[-]Status: DisposedITAT Chennai
NENI KAVAR BAI CHORDIA TRUST,CHENNAI vs CIT (EXEMPTION), , CHENNAI
ITA 3553/CHNY/2026[-]Status: DisposedITAT Chennai
AA310 PATTALUR PRIMARY AGRICULTURAL COOPERATIVE CREDIT SOCIETY,ERODE vs THE INCOME TAX OFFICER, WARD 2(1), ERODE
ITA 2282/CHNY/2026[2015-16]Status: DisposedITAT ChennaiAY 2015-16
SSMP SAHAKARI SANGHA,BAGALKOT vs INCOME TAX OFFICER WARD- 1, BAGALKOT
ITA 2099/BANG/2026[2017-18]Status: DisposedITAT BangaloreAY 2017-18
INCOME TAX OFFICER, WARD-5(3)(1), BENGALURU vs SREENATH MURUGESH ADIMOOLAM, BENGALURU
ITA 2072/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
SHIKSHA TRUST,BANGALORE, KARNATAKA vs CIT(EXEMPTIONS) BANGALORE, BANGALORE, KARNATAKA
ITA 1721/BANG/2026[2025-26]Status: DisposedITAT BangaloreAY 2025-26
VENKATARAMAPPA,KOLAR vs INCOME TAX OFFICER , KOLAR
ITA 1430/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
SHRUTI SHIBULAL,JAYANAGAR, BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 7(1)(1), BANGALORE, BMTC BUILDING, KORMANGALA
ITA 1317/BANG/2026[2018-19]Status: DisposedITAT BangaloreAY 2018-19
RAMESH BHAJANTRI,DHARWAD vs INCOME TAX OFFICER, WARD 1(1), HUBLI
ITA 2718/BANG/2025[2017-18]Status: DisposedITAT BangaloreAY 2017-18
RAMESH BHAJANTRI,DHARWAD vs INCOME TAX OFFICER, WARD 1(1), HUBLI
ITA 2717/BANG/2025[2017-18]Status: DisposedITAT BangaloreAY 2017-18
SMT. VENKATASWAMY REDDY LAKSHMAMMA,BANGALORE vs DCIT, CENTRAL CIRCLE-2(2), BANGALORE
ITA 2095/BANG/2025[2022-23]Status: DisposedITAT BangaloreAY 2022-23
SMT. VENKATASWAMY REDDY LAKSHMAMMA,BANGALORE vs DCIT, CENTRAL CIRCLE-2(2), BANGALORE
ITA 2094/BANG/2025[2019-20]Status: DisposedITAT BangaloreAY 2019-20
SMT. VENKATASWAMY REDDY LAKSHMAMMA,BANGALORE vs DCIT, CENTRAL CIRCLE-2(2), BANGALORE
ITA 2093/BANG/2025[2016-17]Status: DisposedITAT BangaloreAY 2016-17
LATE SRI. N VENKATASWAMY KODANDA REDDY THROUGH LEGALHEIR SMT. N VEDAVATHI ,BANGALORE vs DCIT, CENTRAL CIRCLE-2(2), BANGALORE
ITA 2092/BANG/2025[2022-23]Status: DisposedITAT BangaloreAY 2022-23
LATE SRI. N VENKATASWAMY KODANDA REDDY THROUGH LEGALHEIR SMT. N VEDAVATHI ,BANGALORE vs DCIT, CENTRAL CIRCLE-2(2), BANGALORE
ITA 2091/BANG/2025[2019-20]Status: DisposedITAT BangaloreAY 2019-20
LATE SRI. N VENKATASWAMY KODANDA REDDY THROUGH LEGALHEIR SMT. N VEDAVATHI ,BANGALORE vs DCIT, CENTRAL CIRCLE-2(2), BANGALORE
ITA 2090/BANG/2025[2016-17]Status: DisposedITAT BangaloreAY 2016-17
LATE SRI. N VENKATESH REDDY THROUGH LEGALHEIR SMT. BANASWADI CHINNAPPA ANITHA,BANGALORE vs DCIT, CENTRAL CIRCLE-2(2) , BANGALORE
ITA 2089/BANG/2025[2019-20]Status: DisposedITAT BangaloreAY 2019-20
LATE SRI. N VENKATESH REDDY THROUGH LEGALHEIR SMT. BANASWADI CHINNAPPA ANITHA,BANGALORE vs DCIT, CENTRAL CIRCLE-2(2), BANGALORE
ITA 2088/BANG/2025[2016-17]Status: DisposedITAT BangaloreAY 2016-17
SMT. NARAYAN VEDAVATHI,BANGALORE vs DCIT, CENTRAL CIRCLE-2(2), BANGALORE
ITA 2085/BANG/2025[2019-2020 ]Status: DisposedITAT Bangalore
SMT. NARAYAN VEDAVATHI,BANGALORE vs DCIT, CENTRAL CIRCLE-2(2), BANGALORE
ITA 2084/BANG/2025[2016-17]Status: DisposedITAT BangaloreAY 2016-17
SMT. BANASWADI CHINNAPPA ANITHA,BANGALORE vs DCIT, CENTRAL CIRCLE-2(2), BANGALORE
ITA 2080/BANG/2025[2022-23]Status: DisposedITAT BangaloreAY 2022-23
KOHLER CO.,UNITED STATES OF AMERICA vs DCIT, INTERNATIONAL TAXATION, CIRCLE1(2), BENGALURU
ITA 185/BANG/2025[2020-2021]Status: DisposedITAT BangaloreAY 2020-2021
ASSISTANT COMMISSIONER OF INCOME TAX-CIRCLE-4(1)(1), BANGALORE, BANGALORE vs M/S. MPHASIS SOFTWARE AND SERVICES (INDIA) PRIVATE LIMITED, BANGALORE
ITA 1624/BANG/2025[2009-10]Status: DisposedITAT BangaloreAY 2009-10
ACC DIAMOND JUBILEE EDUCATION TRUST,MUMBAI vs EXEM. ITO 1 (1), MUMBAI
ITA 4316/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
LAS CARGO PVT. LTD.,PIRAMAL MANSION vs INCOME TAX OFFICER TDS WARD- 1 (3)(3), DR. GOPALRAO DESHMUKH MARG
ITA 4265/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
AASHISH PRAVIN JAIN,THANE vs IT0, THANE
ITA 4162/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
INCOME TAX OFFICER - 15(2)(1), MUMBAI, MUMBAI vs KEVI CHEM COLOUR PVT. LTD., MUMBAI
ITA 4084/MUM/2026[2019]Status: DisposedITAT Mumbai