Recent Judgments
Latest ITAT tax tribunal orders across all benches.(368,351 total)
BINOD KUMAR SINGH,BUXAR vs CIT(A), BUXAR
ITA 243/PAT/2026[2022-23]Status: DisposedITAT PatnaAY 2022-23
RAJEEV PRASAD SINGH,EKANGARSARAI vs AO, BIHARSHARIF
ITA 145/PAT/2026[2013-14]Status: DisposedITAT PatnaAY 2013-14
VISHAL VERMA ,BHAGALPUR vs ACIT CENTRAL CIRCLE-3 PATNA , PATNA
ITA 558/PAT/2025[2023-24]Status: DisposedITAT PatnaAY 2023-24
HARI OM VERMA,BHAGALPUR vs ACIT, CENTRAL CIRCLE-3 PATNA , PATNA
ITA 557/PAT/2025[2022-23]Status: DisposedITAT PatnaAY 2022-23
NEW ERA SOCIAL DEVELOPMENT WELFARE SOCIETY,HANUMAN NAGAR PATNA vs DC/AC CIRCLE EXEMPTION, PATNA
ITA 534/PAT/2025[2020-2021]Status: DisposedITAT PatnaAY 2020-2021
SHIV GORAKSH GOSHALLA SAMITI,SIKAR vs CIT (EXEMPTION), JAIPUR, JAIPUR
ITA 865/JPR/2026[2026-27]Status: DisposedITAT JaipurAY 2026-27
SHIV GORAKSH GOSHALLA SAMITI,SIKAR vs CIT (EXEMPTION), JAIPUR, JAIPUR
ITA 864/JPR/2026[2026-27]Status: DisposedITAT JaipurAY 2026-27
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2, AJMER, AJMER vs PRAMOD KUMAR JAIN, BEAWAR
ITA 420/JPR/2026[2019-20]Status: DisposedITAT JaipurAY 2019-20
INCOME TAX OFFICER WARD-1, BEAWAR, INCOME TAX OFFICE, COURT CAMPUS BEAWAR vs BHARAT SINGH RATHROE, KOTA
ITA 400/JPR/2026[2019-20]Status: DisposedITAT JaipurAY 2019-20
ISHWAR LAL TEKWANI,JAIPUR vs THE INCOME TAX OFFICER, WARD 2(1), JAIPUR
ITA 359/JPR/2026[2011-12]Status: DisposedITAT JaipurAY 2011-12
INCOME TAX OFFICER WARD-1 BEAWAR, BEAWAR vs SAYED MANSOOR SHAHID, JAIPUR
ITA 170/JPR/2026[2019]Status: DisposedITAT Jaipur
DEVANG MAHESHWARI,JAIPUR vs INCOME TAX OFFICER, WARD-6(2), JAIPUR, JAIPUR
ITA 920/JPR/2025[2017-18]Status: DisposedITAT JaipurAY 2017-18
MAHENDRA HALDIYA (HUF),JAIPUR vs ITO WARD 6(5) JAIPUR, JAIPUR
ITA 916/JPR/2025[2008-09]Status: DisposedITAT JaipurAY 2008-09
M/S. JAIHIND WEILDING AND BOILER WORK,NASHIK vs INCOME TAX OFFICER , WARD-1, MALEGAON, MALEGAON
ITA 2187/PUN/2026[2011-12]Status: DisposedITAT PuneAY 2011-12
M/S. JAIHIND WEILDING AND BOILER WORK ,NASHIK vs THE INCOME TAX OFFICER,WARD-1, MALEGAON, MALEGAON
ITA 2186/PUN/2026[2009-10]Status: DisposedITAT PuneAY 2009-10
GAUTAM SINHA,KHARGHAR vs CIRCLE, PANVEL, PANVEL
ITA 1002/PUN/2026[2016-2017]Status: DisposedITAT PuneAY 2016-2017
GAUTAM SINHA,KHARGHAR vs CIRCLE, PANVEL, PANVEL
ITA 1001/PUN/2026[2016-17]Status: DisposedITAT PuneAY 2016-17
B.R.A. TEXTILES PRIVATE LIMITED,PUNE vs INCOME TAX OFFICER WARD 1(1), PUNE
ITA 3204/PUN/2025[2015-16]Status: DisposedITAT PuneAY 2015-16
THIRUPATHI REDDY DASARI,KARIMNAGAR vs ITO,WARD -2, KARIMNAGAR
ITA 585/HYD/2026[2015-16]Status: DisposedITAT HyderabadAY 2015-16
MANCHALA SATYANARAYANA NAIDU,HYDERABAD vs ITO, WARD- 9(1), HYDERABAD
ITA 175/HYD/2026[2017-18]Status: DisposedITAT HyderabadAY 2017-18
NEETHU RADHAVARAM,HYDERABAD vs ITO, WARD-9(1), HYDERABAD
ITA 1241/HYD/2026[2018-19]Status: DisposedITAT HyderabadAY 2018-19
THE BENGAL CHAMBER OF COMMERCE & INDUSTRY,KOLKATA vs ITO(E), WARD 1(3), KOLKATA,, KOLKATA
ITA 2028/KOL/2026[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
SHIV NATH NEOTIA FOUNDATION,KOLKATA vs COMMISSIONER OF INCOME TAX (EXEMPTION), KOLKATA
ITA 1866/KOL/2026[NA]Status: DisposedITAT Kolkata
SAHIDA LASKAR,KOLKATA vs ITO, WARD 26(3), KOLKATA,, KOLKATA
ITA 1826/KOL/2026[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
BPO SOLUTIONS & SERVICES PRIVATE LIMITED (SUCCESSOR TO M/S. FORUM REAL ESTATE PVT. LTD.,),KOLKATA vs ITO, WARD 8(2),, KOLKATA
ITA 1471/KOL/2025[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
BALU SHANKAR,PORT BLAIR vs ITO, WARD 3(4),, PORT BLAIR
ITA 1262/KOL/2025[2016-2017]Status: DisposedITAT KolkataAY 2016-2017
KAMALAKANNAN ARUMUGAM,SAKTHIVINAYAGAPURAM MELUR, TUTICORIN vs INCOME TAX OFFICER, WARD-2, TUTICORIN, TUTICORIN
ITA 3641/CHNY/2026[2017-2018]Status: DisposedITAT ChennaiAY 2017-2018
KAMALAKANNAN ARUMUGAM,SAKTHIVINAYAGAPURAM MELUR, TUTICORIN vs INCOME TAX OFFICER, WARD-2, TUTICORIN, INCOME TAX OFFICE, TUTICORIN
ITA 3640/CHNY/2026[2017-2018]Status: DisposedITAT ChennaiAY 2017-2018
LATCHUMI,SALEM vs INCOME TAX OFFICER, SALEM
ITA 3625/CHNY/2026[2021-22]Status: DisposedITAT ChennaiAY 2021-22
LATCHUMI,SALEM vs INCOME TAX OFFICER, SALEM
ITA 3624/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21