Recent Judgments
Latest ITAT tax tribunal orders across all benches.(368,351 total)
HAMEED ABDUL,MYSURU vs ITO, WARD-1(1), MYSURU
ITA 1935/BANG/2026[2018-19]Status: DisposedITAT BangaloreAY 2018-19
IRAVATHA SOUHARDA CREDIT CO-OPERATIVE LIMITED,BANGALORE vs INCOME TAX OFFICER,WARD 5(2)(3), BANGALORE, BANGALORE
ITA 1023/BANG/2026[2017-18]Status: DisposedITAT BangaloreAY 2017-18
CHANDARA SHEKAR MUNI REDDY KANNELLI,BANGALORE vs ACIT, CIRCLE-4(2)(3), BANGALORE
ITA 2351/BANG/2025[2018-19]Status: DisposedITAT BangaloreAY 2018-19
BALAKRISHNAMURTHY RAMACHANDRABABU,DODBALLAPURA vs DCIT 3(3)(1)- BANGALORE, BANGALORE
ITA 2258/BANG/2025[2022-23]Status: DisposedITAT BangaloreAY 2022-23
NAIR SEVA SANGHA KARNATAKA,BENGALURU vs CIT (EXEMPTIONS), BENGALURU
ITA 1369/BANG/2025[NA]Status: DisposedITAT Bangalore
RAJIV NIVAS,MANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE - 2(2), BENGALURU
ITA 759/BANG/2024[2020-21]Status: DisposedITAT BangaloreAY 2020-21
PAWAN KUMAR vs INCOME TAX OFFICER AND OTHERS
CWP/2479/2025ITAT Punjab & Haryana
MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL
DEVRAJ SHARMA vs INCOME TAX OFFICER AND OTHERS
CWP/22388/2024ITAT Punjab & Haryana
MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL
RAJESH KUMAR MITTAL vs INCOME TAX OFFICE AND ORS
CWP/2033/2025ITAT Punjab & Haryana
MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL
NAWAL KAPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX AND ANOTHER
CWP/14118/2024ITAT Punjab & Haryana
MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL
RUPINDER KAUR vs PRINCIPAL COMMISSIONER OF INCOME TAX, CHANDIGARH-1 AND ANOTHER
CWP/10580/2025ITAT Punjab & Haryana
MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL
VIJAY RAVJIBHAI GAJRA vs ASSESSMENT UNIT INCOME TAX DEPARTMENT TRH PR COMMISSIONER OF INCOME TAX AND ANR
WP/5192/2026ITAT Bombay
VTS TF AIR SYSTEMS PRIVATE LIMITED,KARNATAKA vs THE INCOME TAX OFFICER, WARD 7(1)(1) BANGALORE, KARNATAKA
ITTPA 710/BANG/2026[2022-2023]Status: DisposedITAT BangaloreAY 2022-2023
SIRAJ AHMED,GHAZIPUR vs INCOME TAX OFFICER - 3(5), GHAZIPUR
ITA 41/VNS/2025[2017-2018]Status: DisposedITAT VaranasiAY 2017-2018
LORD GUHAN JI BENEFICIARY OF TRILOCHANA JI TRUST,GORAKHPUR vs DC/ACIT-1, GORAKHPUR, GORAKHPUR
ITA 33/VNS/2025[2023-24]Status: DisposedITAT VaranasiAY 2023-24
C M & COMPANY,BIKANER vs ACIT CIRCLE-1, BIKANER, BIKANER
ITA 96/JODH/2026[2015-16]Status: DisposedITAT JodhpurAY 2015-16
SHRI DULESHWAR MAHADEV TRUST,AHMEDABAD vs ITO EXEMPTION JODHPUR, JODHPUR
ITA 184/JODH/2025[2019-20]Status: DisposedITAT JodhpurAY 2019-20
MANOHAR SINGH,JAISALMER vs ACIT, CIRCLE,, BARMER
ITA 944/JODH/2024[2015-16]Status: DisposedITAT JodhpurAY 2015-16
ACIT CC-1 , RANCHI vs M/S USHA MARTIN LTD , KOLKATA
ITA 1/RAN/2019[2007-08]Status: DisposedITAT RanchiAY 2007-08
USHA MARTIN LIMITED ,KOLKATA vs ACIT CIR-3 , RANCHI
ITA 273/RAN/2017[09-10]Status: DisposedITAT Ranchi
MOHAN LAL TELI,JORHAT vs INCOME TAX OFFICER, WARD-1, JORHAT, JORHAT
ITA 323/GTY/2026[2022-2023]Status: DisposedITAT GuwahatiAY 2022-2023
JAI TULSI TRUST,TINSUKIA vs ITO WARD 2(4), EXEMPTION, SHILLONG
ITA 300/GTY/2026[2015-16]Status: DisposedITAT GuwahatiAY 2015-16
JAI TULSI TRUST,TINSUKIA vs ITO WARD 2(4), EXEMPTION, SHILLONG
ITA 299/GTY/2026[2015-16]Status: DisposedITAT GuwahatiAY 2015-16
BKSONS INFRASTRUCTURE PRIVATE LIMITED,GUWAHATI vs ACIT, CENTRAL CIRCLE-1, GUWAHATI, GUWAHATI
ITA 123/GTY/2026[2021-22]Status: DisposedITAT GuwahatiAY 2021-22
GYAN SRESTHA FOUNDATION,PANJABARI vs ITO WARD 1(3), GUWAHATI , GS ROAD
ITA 87/GTY/2025[2015-16]Status: DisposedITAT GuwahatiAY 2015-16
GYAN SRESTHA FOUNDATION,PANJABARI vs ITO WARD 1(3) GUWAHATI, GS ROAD
ITA 86/GTY/2025[2014-15]Status: DisposedITAT GuwahatiAY 2014-15
ACIT, GUWAHATI vs UMESH KUMAR BERIYA, GUWAHATI, ASSAM,
ITA 362/GTY/2025[2022-23]Status: DisposedITAT GuwahatiAY 2022-23
NELLIE AHMED,GUWAHATI vs ACIT CIR-2, GUWAHATI, GUWAHATI
ITA 291/GTY/2025[2017-18]Status: DisposedITAT GuwahatiAY 2017-18
ACIT CENTRAL CIRCLE 1, GUWAHATI vs MAHAVIR FINANCE PVT LTD, WEST BENGAL
ITA 250/GTY/2025[2015-16]Status: DisposedITAT GuwahatiAY 2015-16
ACIT CENTRAL CIRCLE 1 GUWAHATI, GUWAHATI vs MAHAVIR FINANCE PVT LTD, WEST BENGAL
ITA 230/GTY/2025[2014-15]Status: DisposedITAT GuwahatiAY 2014-15