Recent Judgments

Latest ITAT tax tribunal orders across all benches.(368,351 total)

VIVEK KUMAR SINGH,INDORE vs INCOME TAX OFFICER, MAU

ITA 236/VNS/2024[2017-2018]Status: DisposedITAT VaranasiAY 2017-2018
28/8/2026

VIVEK KUMAR SINGH,INDORE vs INDIVIDUAL, MAU

ITA 235/VNS/2024[2017-2018]Status: DisposedITAT VaranasiAY 2017-2018
28/8/2026

VIVEK KUMAR SINGH,INDORE vs INCOME TAX OFFICER NFAC DELHI, MAU

ITA 234/VNS/2024[2017-2018]Status: DisposedITAT VaranasiAY 2017-2018
28/8/2026

SOMYA DIVY TRUST,UDAIPUR vs CIT EXEMPTION, JAIPUR, JAIPUR

ITA 740/JODH/2025[2025-26]Status: DisposedITAT JodhpurAY 2025-26
28/8/2026

PRATAP RAM,JAYAL vs RJN-W-(540)(94), DELHI

ITA 1028/JODH/2025[2018-2019]Status: DisposedITAT JodhpurAY 2018-2019
28/8/2026

GRENESIIS CONSTRO PVT LTD,PUNE vs OFFICE OF INCOME TAX TDS-1 , PUNE

ITA 904/PUN/2026[2018-19]Status: DisposedITAT PuneAY 2018-19
28/8/2026

CHANDRAKANT KRISHANAJI PHULE,PUNE vs INCOME TAX OFFICER, WARD-5(4), PUNE

ITA 1586/PUN/2026[2018-19]Status: DisposedITAT PuneAY 2018-19
28/8/2026

HAIDAR MUBARAK BEPARI,SANGLI vs INCOME TAX OFFICER, SANGLI

ITA 2988/PUN/2025[2017-18]Status: DisposedITAT PuneAY 2017-18
28/8/2026

HEENA IRFAN BEPARI,SANGLI vs INCOME TAX OFFICER , SANGLI

ITA 1186/PUN/2025[2017-18]Status: DisposedITAT PuneAY 2017-18
28/8/2026

M/S. BAKLIWAL VYAPAAR PVT. LTD.,KOLKATA vs I.T.O., WARD - 9(2), KOLKATA

ITA 2058/KOL/2025[2015-2016]Status: DisposedITAT KolkataAY 2015-2016
28/8/2026

MUKUL ROHATGI,NEQ DELHI vs ACIT CIR 61(1), NEW DELHI

ITA 3714/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
28/8/2026

DEVENDER KUMA GUPTA,FARIDABAD vs DCIT, CENTRAL CIRCLE-2, FARIDABAD

ITA 6132/DEL/2025[2020-21]Status: DisposedITAT DelhiAY 2020-21
28/8/2026

DEVENDER KUMAR GUPTA,FARIDABAD vs DCIT CC-2, FARIDABAD

ITA 6131/DEL/2025[2018-19]Status: DisposedITAT DelhiAY 2018-19
28/8/2026

DEVENDER KUMAR GUPTA,FARIDABAD vs DCIT, CENTRAL CIRCLE-2, FARIDABAD

ITA 6130/DEL/2025[2017-18]Status: DisposedITAT DelhiAY 2017-18
28/8/2026

DEVENDER KUMAR GUPTA,FARIDABAD vs DCIT, CENTRAL CIRCLE-2, FARIDABAD

ITA 6129/DEL/2025[2016-17]Status: DisposedITAT DelhiAY 2016-17
28/8/2026

DEVENDER KUMAR GUPTA,FARIDABAD vs DCIT, CENTRAL CIRCLE- 2, FARIDABAD

ITA 6128/DEL/2025[2015-16]Status: DisposedITAT DelhiAY 2015-16
28/8/2026

MOHAMMED HANEEF MANSOOR,MANGALURU vs INCOME TAX OFFICER, WARD 1, MANGALURU

ITA 576/BANG/2026[2016-17]Status: DisposedITAT BangaloreAY 2016-17
28/8/2026

KEMPEGOWDA CREDIT CO-OPERATIVE SOCIETY LIMITED,BANGALORE vs ITO, WARD 4(3)(3), BANGALORE

ITA 442/BANG/2026[2015-2016]Status: DisposedITAT BangaloreAY 2015-2016
28/8/2026

KEMPEGOWDA CREDIT CO-OPERATIVE SOCIETY LTD,BANGALORE vs ITO, WARD 4(3)(3), BENGALURU

ITA 2938/BANG/2026[2019-2020]Status: DisposedITAT BangaloreAY 2019-2020
28/8/2026

KEMPEGOWDA CREDIT CO-OPERATIVE SOCIETY LTD,BANGALORE vs ITO, WARD 4(3)(3), BENGALURU

ITA 2937/BANG/2026[2019-2020]Status: DisposedITAT BangaloreAY 2019-2020
28/8/2026

KEMPEGOWDA CREDIT CO-OPERATIVE SOCIETY LTD,BANGALORE vs ITO, WARD 4(3)(3), BENGALURU

ITA 2936/BANG/2026[2019-2020]Status: DisposedITAT BangaloreAY 2019-2020
28/8/2026

KEMPEGOWDA CREDIT CO-OPERATIVE SOCIETY LTD,BANGALORE vs ITO, WARD 4(3)(3), BENGALURU

ITA 2935/BANG/2026[2018-19]Status: DisposedITAT BangaloreAY 2018-19
28/8/2026

MAHENDRA SHET,UDUPI vs ITO WARD 1 TPS UDUPI, UDUPI

ITA 2524/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
28/8/2026

NANJARAJ SUSHMA,KODAGU vs INCOME TAX OFFICER, WARD-1, MADIKERI

ITA 2469/BANG/2026[2018-19]Status: DisposedITAT BangaloreAY 2018-19
28/8/2026

PUSHPALATHA AIYAPPA,MADIKERI vs ITO WARD MADIKERI, MADIKERI

ITA 2468/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
28/8/2026

ORUGANTI SAILAJA,BANGALORE vs ITO CIRCLE 1(1)(1) BANGALORE, BANGALORE

ITA 2441/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
28/8/2026

MALLAPPA HANAMANTHAPPA CHOULAR,GULBARGA vs INCOME TAX OFFICER, WARD 1 & TPS, GULBARGA

ITA 2321/BANG/2026[2021-22]Status: DisposedITAT BangaloreAY 2021-22
28/8/2026

LATA MURALIDHAR JOSHI,GULBARGA vs INCOME TAX OFFICER, WARD 1 & TPS, GULBARGA

ITA 2317/BANG/2026[2021-22]Status: DisposedITAT BangaloreAY 2021-22
28/8/2026

MUKHATAR AHAMED SHAUKAT ALI GOTYALAKAR,VIJAYAPURA vs INCOME TAX OFFICER- WARD 1 & TPS, VIJAPURA

ITA 2128/BANG/2026[2018-19]Status: DisposedITAT BangaloreAY 2018-19
28/8/2026

BABJAN ALLA BAKISH,KOLLEGAL CHAMARAJANAGAR DISTRICT vs ITO, WARD - 1(1), MYSORE, MYSORE

ITA 206/BANG/2026[2015-2016]Status: DisposedITAT BangaloreAY 2015-2016
28/8/2026