Recent Judgments

Latest ITAT tax tribunal orders across all benches.(368,351 total)

GEETA ELECTRICALS PARTNERSHIP FIRM vs INCOME TAX OFFICER WARD 1 AND OTHERS

CA/9867/2026ITAT Bombay
29/8/2026

GEETA ELECTRICALS PARTNERSHIP FIRM vs INCOME TAX OFFICER WARD 1 NANDED

CA/9824/2026ITAT Bombay
29/8/2026

DEEPAK SHANKARLAL KUKREJA vs INCOME TAX OFFICER WARD 1(1) AURANGABAD AND OTHERS

CA/9917/2026ITAT Bombay
29/8/2026

ASHOK MURLIDHAR MULAY vs INCOME TAX OFFICER WARD NO 1 AHMEDNAGAR AND OTHERS

CA/9905/2026ITAT Bombay
29/8/2026

PRADIP DEVICHAND NAHAR vs INCOME TAX OFFICER WARD 2 AHMEDNAGAR AND OTHERS

WP/3709/2025ITAT Bombay
29/8/2026

SHILPA SHETTY KUNDRA AND ANRS. vs COMMISSIONER OF INCOME TAX AND ORS.

WP/481/2021ITAT Bombay
29/8/2026

SHILPA SHETTY KUNDRA AND ANR. vs COMMIISSIONER OF INCOME TAX (TDS)-1 AND ORS.

WP/480/2021ITAT Bombay
29/8/2026

Nacchattar Singh Dalbir Singh Padda vs Income Tax Officer Ward 2(2), Kalyan AND ORS

WP/10541/2026ITAT Bombay
29/8/2026

THE COMMISSIONER OF vs SHRI SOHANRAJ UTTAMCHAND

TCA/714/2018ITAT Madras

Honourable THE CHIEF JUSTICE

28/8/2026

NARANBHAI KANABHAI MAYATRA,GANDHIDHAM vs ACIT/DCIT CIRCLE, GANDHIDHAM, GANDHIDHAM

ITA 96/RJT/2026[2023-24]Status: DisposedITAT RajkotAY 2023-24
28/8/2026

MANGALAM METALS,JAMNAGAR, GUJARAT vs INCOME TAX OFFICER, WARD 2(10), JAMNAGAR, JAMNAGAR, GUJARAT

ITA 948/RJT/2026[2021-22]Status: DisposedITAT RajkotAY 2021-22
28/8/2026

SHRI KHADADHAR JUTH SEVA SAHAKARI MANDLI LTD,GONDAL vs ITO WD 1(2)(1), RAJKOT, RAJKOT

ITA 942/RJT/2026[2018-19]Status: DisposedITAT RajkotAY 2018-19
28/8/2026

DHARMESH CONSTRUCTION,RAJKOT vs THE ITO WARD 2(1)(1), RAJKOT, RAJKOT

ITA 838/RJT/2026[2018-19]Status: DisposedITAT RajkotAY 2018-19
28/8/2026

RASIKBHAI SOJITRA,JAMNAGAR vs INCOME TAX OFFICER, WARD 1 (2), JAMNAGAR, JAMNAGAR

ITA 736/RJT/2026[2019-20]Status: DisposedITAT RajkotAY 2019-20
28/8/2026

MUKESHKUMAR PRAVINCHANDRA JUTHANI,RAJKOT vs THE ITO WD-2, JUNAGADH, JUNAGADH

ITA 46/RJT/2026[2015-16]Status: DisposedITAT RajkotAY 2015-16
28/8/2026

SHREE RANJITPUR SEVA SAHKARI MANDALI LIMITED,RANJITPAR vs INCOME TAX OFFICER, NATIONAL FACELESS ASSESSMENT CENTER

ITA 39/RJT/2026[2018-19]Status: DisposedITAT RajkotAY 2018-19
28/8/2026

SHREE RANJITPAR SEVA SAHARKARI MANDLI LIMTED,AT RANJITPAR vs ITO (NATIONAL FACELESS ASSESSMENT CENTER), DWARKA

ITA 38/RJT/2026[2018-19]Status: DisposedITAT RajkotAY 2018-19
28/8/2026

SHREE KHILAVAD SEVA SAHKARI MANDALI LIMITED,UNA vs ITO WD 4, JND VERAVAL, VERAVAL

ITA 3/RJT/2026[2019-20]Status: DisposedITAT RajkotAY 2019-20
28/8/2026

SHYAMAL TRADING COMPANY,RAJKOT vs ITO, WARD-2(1)(2), RAJKOT, RAJKOT

ITA 290/RJT/2026[2017-18]Status: DisposedITAT RajkotAY 2017-18
28/8/2026

PRASHANT VRAJLAL KAVA,RAJKOT vs INCOME TAX OFFICE WARD - 1(2)(1), RAJKOT, RAJKOT

ITA 273/RJT/2026[2019-20]Status: DisposedITAT RajkotAY 2019-20
28/8/2026

ITALICA GRANITO PRIVATE LIMITED,WANKANER vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1), RAJKOT

ITA 106/RJT/2026[2018-19]Status: DisposedITAT RajkotAY 2018-19
28/8/2026

ROLEX RINGS LIMITED ,RAJKOT vs DCIT/ACIT CIRCLE-1, RAJKOT

ITA 893/RJT/2025[2020-21]Status: DisposedITAT RajkotAY 2020-21
28/8/2026

AMITBHAI BACHUBHAI BHOOT,RAJKOT vs ITO WARD 1(1)(1), RAJKOT, RAJKOT

ITA 891/RJT/2025[2018-19]Status: DisposedITAT RajkotAY 2018-19
28/8/2026

JALARAM ENTERPRISE,VERAVAL vs INCOME TAX OFFICER, WARD 4, VERAVAL

ITA 885/RJT/2025[2022-23]Status: DisposedITAT RajkotAY 2022-23
28/8/2026

DILIPSINH RANMALSINHJI JADEJA,JAMNAGAR, GUJARAT vs INCOME TAX OFFICER, WARD 2(10), JAMNAGAR

ITA 867/RJT/2025[2019-20]Status: DisposedITAT RajkotAY 2019-20
28/8/2026

VINODKUMAR MAHESHWARI,PLOT NO 16 ,NR VINAYAK COLD STORAGE SHANKER TEKRI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 1, JAMNAGAR RANGE.

ITA 756/RJT/2025[2022-23]Status: DisposedITAT RajkotAY 2022-23
28/8/2026

INCOME TAX OFFICER, WARD-2, GANDHIDHAM vs WISDOM INC., GANDHIDHAM

ITA 699/RJT/2025[2023-24]Status: DisposedITAT RajkotAY 2023-24
28/8/2026

JEEVAN DEEP CHARITABLE SOCIETY,BHADOHI vs NATIONAL FACELESS ASSESSMENT CENTRE, DELHI, VARANASI

ITA 9/VNS/2025[2018-19]Status: DisposedITAT VaranasiAY 2018-19
28/8/2026

VIVEK KUMAR SINGH,INDORE vs INCOME TAX OFFICER NFAC DELHI, MAU

ITA 238/VNS/2024[2017-2018]Status: DisposedITAT VaranasiAY 2017-2018
28/8/2026

VIVEK KUMAR SINGH,INDORE vs INCOME TAX OFFICER NFAC DELHI, MAU

ITA 237/VNS/2024[2017-2018]Status: DisposedITAT VaranasiAY 2017-2018
28/8/2026