Recent Judgments

Latest ITAT tax tribunal orders across all benches.(368,351 total)

BHAGWANDAS KISANCHAND LALWANI vs DEPUTY COMMISSIONER OF INCOME TAX OFFICER CIRCLE 1 JALGAON AND ORS

CA/9908/2026ITAT Bombay
29/8/2026

GUNVANT SHIVAJI KOTAKAR vs INCOME TAX OFFICER WARD 1 DHULE AND OTHERS

CA/9918/2026ITAT Bombay
29/8/2026

MADAN GANGADHAR BIDARKAR vs ASSISTANT COMMISSIONER OF INCOME TAX AND OTHERS

CA/9921/2026ITAT Bombay
29/8/2026

RAMESH KISAN KHEDKAR vs INCOME TAX OFFICER WARD 1 AND OTHERS

CA/9786/2026ITAT Bombay
29/8/2026

AKASH ASHOK DARGAD vs INCOME TAX OFFICER WARD LATUR

CA/9881/2026ITAT Bombay
29/8/2026

PRAKASH NARAYAN LALWANI vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 1 JALGAON

CA/9901/2026ITAT Bombay
29/8/2026

SANJAY SUMANLAL SHAH vs INCOME TAX OFFICER WARD 2 AHMEDNAGAR AND OTHERS

CA/9806/2026ITAT Bombay
29/8/2026

KIRANKUMAR RAMVILAS CHANDAK vs INCOME TAX OFFICER WARD - 1 LATUR AND ORS

CA/9795/2026ITAT Bombay
29/8/2026

SAI LIGHT HOUSE PARTNERSHIP FIRM vs INCOME TAX OFFICER WARD 1 AND OTHERS

CA/9855/2026ITAT Bombay
29/8/2026

NINAD ASHOK SHINDE vs INCOME TAX OFFICER WARD - I DHULE AND ORS

CA/9904/2026ITAT Bombay
29/8/2026

SUYOG SUNIL KOTECHA vs INCOME TAX OFFICER WARD 1 AURANGABAD AND OTHERS

CA/9860/2026ITAT Bombay
29/8/2026

RAMESH KISAN KHEDKAR vs INCOME TAX OFFICER WARD 1 AURANGABAD AND OTHER

CA/9868/2026ITAT Bombay
29/8/2026

NARAYAN PARUMAL LALWANI vs DEPUTY COMMISSIONER OF INCOME TAX JALGAON AND OTHERS

CA/9788/2026ITAT Bombay
29/8/2026

SATYA ELECTRICALS SATYA ELECTRICALS SHARDANAND AURANGABAD vs INCOME TAX OFFICER WARD 1 AURANGABAD AND OTHER

CA/9870/2026ITAT Bombay
29/8/2026

RANSING SATISH MANOHAR vs INCOME TAX OFFICER WARD 1 JALNA AND OTHERS

CA/9785/2026ITAT Bombay
29/8/2026

NEW SAMRAT ELECTRICALS PARTNERSHIP FIRM vs INCOME TAX OFFICER WARD 1 AND OTHERS

CA/9826/2026ITAT Bombay
29/8/2026

ANIL ASHOK KUMAR PAHUJA vs INCOME TAX OFFICER WARD 1 AND OTHERS

CA/9887/2026ITAT Bombay
29/8/2026

BHARAT KRISHNADAS BHATIA vs INCOME TAX OFFICER WARD - 1 AURANGABAD AND OTHERS

CA/9891/2026ITAT Bombay
29/8/2026

PANKAJ ASHOKLAL MEHTA vs INCOME TAX OFFICER WARD - 2 AHMEDNAGAR AND OTHERS

CA/9878/2026ITAT Bombay
29/8/2026

SUNILDATT LAXMANDAS POPLI vs INCOME TAX OFFICER WARD - 1 DHULE AND OTHERS

CA/9778/2026ITAT Bombay
29/8/2026

SOHEL IBRAHIM SHAIKH vs INCOME TAX OFFICER WARD 1 AURANGABAD AND OTHERS

CA/9829/2026ITAT Bombay
29/8/2026

SOHEL IBRAHIM SHAIKH vs INCOME TAX OFFICER WARD 1 AURANGABAD AND OTHER

CA/9895/2026ITAT Bombay
29/8/2026

SUNILKUMAR BANSILAL DANGI vs DEPUTY COMMISSIONER OF INCOME TAX OFFICER CIRCLE 1 JALGAON AND OTHER

CA/9863/2026ITAT Bombay
29/8/2026

RAMKUMAR HERGUNIDAS PAHUJA vs INCOME TAX OFFICER WARD 1 NANDED AND OTHERS

CA/9776/2026ITAT Bombay
29/8/2026

DATTAPRASAD VISHNUDAS CHANDAK vs INCOME TAX OFFICER WARD 1 AND OTHERS

CA/9815/2026ITAT Bombay
29/8/2026

KISHOR ARVIND PURI vs INCOME TAX OFFICER WARD NO 1 LATUR AND OTHERS

CA/9850/2026ITAT Bombay
29/8/2026

KISHOR ARVIND PURI vs INCOME TAX OFFICER WARD 1 LATUR AND OTHERS

CA/9920/2026ITAT Bombay
29/8/2026

KISHOR ARVIND PURI vs INCOME TAX OFFICER WARD 1 AND OTHERS

CA/9830/2026ITAT Bombay
29/8/2026

OMKAR GAJANAN SWAMI vs INCOME TAX OFFICER WARD 1 NANDED AND OTHERS

CA/9819/2026ITAT Bombay
29/8/2026

ANAND PRAFULLCHAND TANDURE vs INCOME TAX OFFICER WARD 1 LATUR AND OTHERS

CA/9822/2026ITAT Bombay
29/8/2026