Recent Judgments

Latest ITAT tax tribunal orders across all benches.(368,351 total)

INCOME TAX OFFICER, WARD-1, BARMER vs CHENNA RAM TARAD, BARMER

ITA 201/JODH/2024[2017-18]Status: DisposedITAT JodhpurAY 2017-18
25/8/2026

NARESH KACHOLIYA,BHILWARA vs ITO, WARD-5, BHILWARA

ITA 216/JODH/2019[2016-17]Status: DisposedITAT JodhpurAY 2016-17
25/8/2026

SHREE VEER TEJA JAT VISHRAM GRAHA TRUST,NOKHA vs CIT (EXEMPTION), JAIPUR

ITA 269/JODH/2016[NA]Status: DisposedITAT Jodhpur
25/8/2026

RATABHAI RAMBHAI SODHIYA,GANDHIDHAM vs ITO WARD 2 GDHAM, GANDHIDHAM

ITA 741/RJT/2026[2017-18]Status: DisposedITAT RajkotAY 2017-18
25/8/2026

VIJAYBHAI DAYABHAI MARVANIYA,MORBI vs ITO WARD 1, MORVI

ITA 740/RJT/2026[2017-18]Status: DisposedITAT RajkotAY 2017-18
25/8/2026

PRAKASH RAMJIBHAI NANDA,VALSAD vs ITO, WARD-7, VAPI

ITA 826/SRT/2024[2014-15]Status: DisposedITAT SuratAY 2014-15
25/8/2026

TRIPURA CRICKET ASSOCIATION,CHOWMUHANI AGARTALA TRIPURA WEST vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE EXEMPT

ITA 90/GTY/2026[2017-18]Status: DisposedITAT GuwahatiAY 2017-18
25/8/2026

MERCY HOME ,KAMDOU VENG, P.O. CHURACHANDPUR vs ITO - EXEMPTION WARD 2(3), GUWAHATI, AAYAKAR BHAWAN

ITA 324/GTY/2026[2026-27]Status: DisposedITAT GuwahatiAY 2026-27
25/8/2026

SANGRAHALAYA TIMBER AND CRAFTS LIMITED,KOLKATA vs ITO WARD 2(2), GUWAHATI, GUWAHATI

ITA 89/GTY/2025[2018-19]Status: DisposedITAT GuwahatiAY 2018-19
25/8/2026

JANAK NANDAN SINGH MEMORIAL SEVA SANSTHAN,PATNA vs ITO EXEMPTION WARD - 1, PATNA, PATNA

ITA 435/PAT/2026[2025-26]Status: DisposedITAT PatnaAY 2025-26
25/8/2026

SAJINDRA SINGH,PATNA vs ITO WARD 6(5), PATNA

ITA 161/PAT/2026[2011-12]Status: DisposedITAT PatnaAY 2011-12
25/8/2026

HABIBA SULTAN SHEIKH,PARADISE COLONY NEAR FATMA MASJID vs ITO WARD-5, AMRAWATI, ITO BUILDING, AMRAWATI

ITA 658/NAG/2026[2013-14]Status: DisposedITAT NagpurAY 2013-14
25/8/2026

HABIBA SULTAN SHEIKH,PARADISE COLONEY NEAR FATMA MASJID vs ITO WARD-5, AMRAWATI, ITO BUILDING, AMRAWATI

ITA 655/NAG/2026[2017-18]Status: DisposedITAT NagpurAY 2017-18
25/8/2026

HABIBA SULTAN SHEIKH,MANNAT PARADISE COLONY NEAR FATMA MASJID vs ITO WARD-5, AMRAWATI, ITO BUILDING AMRAWATI

ITA 654/NAG/2026[2016-17]Status: DisposedITAT NagpurAY 2016-17
25/8/2026

HABIBA SULTAN SHEIKH,PARADISE COLONY, NEAR FATMA MASJID vs ITO WARD-5, AMRAWATI, ITO BULDING, AMRAWATI

ITA 653/NAG/2026[2015-16]Status: DisposedITAT NagpurAY 2015-16
25/8/2026

CHIEF MEDICAL AND HEALTH OFFICER,RATLAM vs DCIT, TDS, INDORE, INDORE

ITA 9/IND/2026[2016-17]Status: DisposedITAT IndoreAY 2016-17
25/8/2026

CHIEF MEDICAL AND HEALTH OFFICER,RATLAM vs DCIT, TDS, INDORE, INDORE

ITA 8/IND/2026[2015-16]Status: DisposedITAT IndoreAY 2015-16
25/8/2026

CHIEF MEDICAL AND HEALTH OFFICER,RATLAM vs DCIT, TDS, INDORE, INDORE

ITA 7/IND/2026[2017-18]Status: DisposedITAT IndoreAY 2017-18
25/8/2026

PREETY KUNJ SOCIETY,BHOPAL vs CIT-EXEMPTION, BHOPAL, BHOPAL

ITA 125/IND/2026[NA]Status: DisposedITAT Indore
25/8/2026

M/S ASHOK PETROL CO.,INDORE vs THE ITO - 2(1), INDORE, INDORE

ITA 121/IND/2026[2020-21]Status: DisposedITAT IndoreAY 2020-21
25/8/2026

M/S ASHOK PETROL CO.,INDORE vs THE ITO - 2(1), INDORE, INDORE

ITA 120/IND/2026[2020-21]Status: DisposedITAT IndoreAY 2020-21
25/8/2026

CHIEF MEDICAL AND HEALTH OFFICER,RATLAM vs DCIT, TDS, INDORE, INDORE

ITA 12/IND/2026[2018-19]Status: DisposedITAT IndoreAY 2018-19
25/8/2026

CHIEF MEDICAL AND HEALTH OFFICER,RATLAM vs DCIT, TDS, INDORE, INDORE

ITA 11/IND/2026[2015-16]Status: DisposedITAT IndoreAY 2015-16
25/8/2026

CHIEF MEDICAL AND HEALTH OFFICER,RATLAM vs DCIT, TDS, INDORE, INDORE

ITA 10/IND/2026[2016-17]Status: DisposedITAT IndoreAY 2016-17
25/8/2026

SEWA SAHKARI SANSTHA MARYADIT,INDORE vs INCOME TAX OFFICER, WARD 1(1), INDORE

ITA 909/IND/2025[2017-18]Status: DisposedITAT IndoreAY 2017-18
25/8/2026

SURENDRA PATWA,INDORE vs INCOME TAX OFFICER, NATIONAL FACELESS ASSESSMENT CENTRE, DELHI

ITA 847/IND/2025[2013-14]Status: DisposedITAT IndoreAY 2013-14
25/8/2026

SEWA SAHAKARI SANSTHA MARYADIT KANKARIYA,KANKARIYA vs INCOME TAX OFFICER -1, DEWAS, DEWAS

ITA 824/IND/2025[2019-20]Status: DisposedITAT IndoreAY 2019-20
25/8/2026

ASHOK KUMAR JAIN,INDORE vs DEPUTY COMMISSIONER OF INCOME TAX (CENTRAL)- UJJAIN, STATION INDORE, INDORE

ITA 692/IND/2025[2020-21]Status: DisposedITAT IndoreAY 2020-21
25/8/2026

BHAJAN LAL SURESH CHAND SARAF,BEAWAR vs DCIT, CENTRAL CIRCLE, AJMER, AJMER

ITA 99/JPR/2026[2014-15]Status: DisposedITAT JaipurAY 2014-15
25/8/2026

BHAJAN LAL SURESH CHAND SARAF,BEAWAR vs DCIT, CENTRAL CIRCLE, AJMER, AJMER

ITA 96/JPR/2026[2013-14]Status: DisposedITAT JaipurAY 2013-14
25/8/2026