Recent Judgments
Latest ITAT tax tribunal orders across all benches.(368,351 total)
RAVISH GUPTA,DELHI vs ITO, VIKAS BHAWAN
ITA 2259/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
APACE DEVELOPERS PRIVATE LIMITED,UTTAR PRADESH vs PR. CIT, DELHI-1, DELHI
ITA 1873/DEL/2026[2016-17]Status: HeardITAT DelhiAY 2016-17
AMAN MEMORIAL CHARITABLE TRUST,KHARPARI MAINPURI UP vs ITO EXEMPTION WARD, GHAZIABAD
ITA 1858/DEL/2026[2023-2024]Status: DisposedITAT DelhiAY 2023-2024
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE I NOIDA, NOIDA vs RUDRA BUILDWELL HOMES PVT. LTD., DELHI
ITA 1848/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
JOINT COMMISSIONER OF INCOME TAX (OSD), CENTRAL CIRCLE-I, NOIDA, NOIDA vs M/S RUDRA BUILDWELL HOMES PVT. LTD., DELHI
ITA 1847/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
DCIT, CENTRAL CIRCLE-28, NEW DELHI, NEW DELHI vs M/S SHRI KRISHNA JEWELLS PRIVATE LTD, DELHI
ITA 1668/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
DCIT, CENTRAL CIRCLE-28, NEW DELHI, NEW DELHI vs KUNDAN LAL ROOP CHAND JEWELLERS PRIVATE LIMITED, NEW DELHI
ITA 1667/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
MANOJ KUMAR PROPRIETOR M/S MANOJ METALS,FARIDABAD vs ACIT TDS, FARIDABAD
ITA 1501/DEL/2026[2024-25]Status: DisposedITAT DelhiAY 2024-25
MANOJ KUMAR PROPRIETOR M/S MANOJ METALS,FARIDABAD vs ACIT TDS, FARIDABAD
ITA 1500/DEL/2026[2024-25]Status: DisposedITAT DelhiAY 2024-25
MANOJ KUMAR- PROPRIETOR M/S MANOJ METALS,FARIDABAD vs ACIT TDS, FARIDABAD
ITA 1499/DEL/2026[2024-25]Status: DisposedITAT DelhiAY 2024-25
DCIT CENTRAL CIRCLE -28, NEW DELHI, NEW DELHI vs A G UNIVERSAL LIMITED, NEW DELHI
ITA 1487/DEL/2026[2010-11]Status: DisposedITAT DelhiAY 2010-11
DCIT CENTRAL CIRCLE 32, DELHI vs DIAMOND COMICS PVT LTD, DELHI
ITA 1483/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
DCIT CENTRAL CIRCLE 32, DELHI vs DIAMOND COMICS PVT LTD, DELHI
ITA 1482/DEL/2026[2010-11]Status: DisposedITAT DelhiAY 2010-11
DCIT CENTRAL CIRCLE 28 NEW DELHI, NEW DELHI vs SH. HITESH KHANNA, NEW DELHI
ITA 1479/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, DELHI, DELHI vs CCL INTERNATIONAL LIMITED, DELHI
ITA 1472/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, DELHI, DELHI vs CCL INTERNATIONAL LIMITED, DELHI
ITA 1471/DEL/2026[2011-12]Status: DisposedITAT DelhiAY 2011-12
DCIT CENTRAL CIRCLE 28 NEW DELHI, NEW DELHI vs A.G. AGROTECH & POWER PRIVATE LIMITED, DELHI
ITA 1470/DEL/2026[2013-14]Status: DisposedITAT DelhiAY 2013-14
DCIT CENTRAL CIRCLE -28, NEW DELHI, DELHI vs A G UNIVERSAL LIMITED, NEW DELHI
ITA 1465/DEL/2026[2011-12]Status: DisposedITAT DelhiAY 2011-12
CCL INTERNATIONAL LIMITED,UTTAR PRADESH vs DCIT CIRCLE - 5 (2), NEW DELHI
ITA 1452/DEL/2026[2011-12]Status: DisposedITAT DelhiAY 2011-12
AMAN BUILDWELL PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 28, DELHI, DELHI
ITA 8671/DEL/2025[2013-14]Status: DisposedITAT DelhiAY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, DELHI, DELHI vs CONCEPT WEAVERS PRIVATE LIMITED, DELHI
ITA 8628/DEL/2025[2019-20]Status: DisposedITAT DelhiAY 2019-20
M/S PRIYA DIAMONDS PVT. LTD,NEW DELHI vs DCIT, CC-28, JHANDEWALAN, NEW DELHI
ITA 8177/DEL/2025[2017-18]Status: DisposedITAT DelhiAY 2017-18
M/S SHRI KRISHNA JEWELLS PVT. LTD,NEW DELHI vs DCIT, CC-28, NEW DELHI
ITA 8161/DEL/2025[2017-18]Status: DisposedITAT DelhiAY 2017-18
M/S KUNDAN MAL ROOP CHAND JEWELLERS PVT. LTD,NEW DELHI vs DCIT, CC-28, NEW DELHI
ITA 8155/DEL/2025[2017-18]Status: DisposedITAT DelhiAY 2017-18
INCOME TAX OFFICER, WARD-1, SONEPAT, SONEPAT vs SACHIN SHARMA, SONIPAT
ITA 7381/DEL/2025[2023-24]Status: DisposedITAT DelhiAY 2023-24
ITO, DELHI vs M/S ROSE GATE ESTATES PVT LTD, DELHI
ITA 6975/DEL/2025[2017-18]Status: DisposedITAT DelhiAY 2017-18
ASSISTANT COMMISSIONER OF INCOME TAX, DELHI vs KDP BUILDWELL PRIVATE LIMITED, DELHI
ITA 6962/DEL/2025[2018-19]Status: DisposedITAT DelhiAY 2018-19
M/S HSB HOME SOLUTIONS LTD,DELHI vs ACIT CENTRAL CIRCLE-15, DELHI
ITA 6520/DEL/2025[2012-13]Status: DisposedITAT DelhiAY 2012-13
BASERA INTERIORS & BUILDERS PRIVATE LIMITED,GURGAON vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), GURGAON, GURGAON
ITA 5484/DEL/2025[2014-15]Status: DisposedITAT DelhiAY 2014-15
INCOME TAX OFFICER, WARD-18(1), NEW DELHI, DELHI vs NAND GOPAL MARKETING PRIVATE LIMITED, DELHI
ITA 4647/DEL/2025[2017-18]Status: DisposedITAT DelhiAY 2017-18