Recent Judgments
Latest ITAT tax tribunal orders across all benches.(368,155 total)
ASOO MAURYA,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, NEW DELHI
ITA 4322/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
KRRISH SHALIMAR PROJECTS PRIVATE LIMITED,SOUTH EAST DELHI vs DCIT, CIRCLE 30, DELHI, NEW DELHI
ITA 4310/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
KUSUM HEALTHCARE PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 13(1), DELHI
ITA 4309/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
ANITA GROVER,DELHI vs INCOME TAX OFFICER, DELHI
ITA 4305/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
SUMAN MITTAL,DELHI vs ITO WARD 1, HISSAR
ITA 4295/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
URMILA DEVI,DELHI vs ITO WARD 43(6), DELHI
ITA 4290/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
ANIL KUMAR SINGH,. vs ITO WARD-30(5), DELHI, .
ITA 4288/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
SANTOSH TRUST,GHAZIABAD vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 6, DELHI, DELHI
ITA 3570/DEL/2026[-]Status: DisposedITAT Delhi
GHANSHAM DASS LACHHMAN DASS HUF,AZADPUR, DELHI vs INCOME TAX OFFICER(ITO), WARD-36(4), DELHI, CIVIC CENTRE, NEW DELHI
ITA 328/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
HCL INFOSYSTEMS LTD.,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-10(1), DELHI, DELHI
ITA 3260/DEL/2026[2006-07]Status: DisposedITAT DelhiAY 2006-07
DEV SHIKSHA SAMITI,MAHENDERGARH, HARYANA vs ITO EXEMPTIONS ROHTAK, ROHTAK, HARYANA
ITA 3242/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
SYED IFTEKHAR AHMAD,PURNEA vs THE INCOME TAX OFFICER, NEW DELHI
ITA 3149/DEL/2026[2013-14]Status: DisposedITAT DelhiAY 2013-14
JOINT COMMISSIONER OF INCOME TAX, (OSD), NOIDA vs STARCITY REAL ESTATES PVT. LTD., NOIDA
ITA 3131/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
SANTOSH TRUST,GHAZIABAD vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 6, DELHI, DELHI
ITA 3128/DEL/2026[-]Status: DisposedITAT Delhi
INCOME TAX OFFICER, NEW DELHI vs SINGHAL SECURITIES PRIVATE LIMITED, DELHI
ITA 3104/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
SUDHIR KUMAR GOEL,HAPUR vs ITO WARD HAPUR, HAPUR
ITA 3074/DEL/2026[2016-2017]Status: DisposedITAT DelhiAY 2016-2017
ANKUR TARA,DELHI vs ITO WARD 67(1) DELHI, DELHI
ITA 3069/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
RUBY SINGH,DELHI vs DCIT, CC-8, DELHI
ITA 3044/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
RUBY SINGH,DELHI vs DCIT, CC-8, DELHI
ITA 3043/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
RUBY SINGH,DELHI vs DCIT, CC-8, DELHI
ITA 3042/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
JAI SINGH,GOHANA vs ITO, WARD - 1, SONIPAT, SONIPAT
ITA 2940/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
SINGHAL SECURITIES PRIVATE LIMITED,DELHI vs ITO, WARD 23(3), NEW DELHI
ITA 2731/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
HI LEAD INFOTECH PRIVATE LIMITED,NEW DELHI vs THE DC/ACIT CENTRAL CIRCLE-1, GURGAON
ITA 2640/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
SHEESH RAM,REWARI vs INCOME TAX OFFICER, REWARI
ITA 2578/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
GAU RAKSHA SEVA SAMITI,HARYANA vs ITO EXEMPTIONS WARD ROHTAK, HARYANA
ITA 2438/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
MITHU,VPO SISWAL, DISTT. HISAR vs INCOME-TAX OFFICER, WARD-1, HISAR, HISAR
ITA 2437/DEL/2026[2013-14]Status: DisposedITAT DelhiAY 2013-14
M/S ADITYA INFOTECH LTD, DELHI vs DCIT, CENTRAL CIRCLE-32, DELHI
ITA 2359/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
NARAYAN CHANDRA GIRI,DELHI vs INCOME TAX OFFICER, CIVIC CENTRE NEW DELHI
ITA 2345/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
BIRD AIRPORT SERVICE MUMBAI PVT LTD,DELHI vs ACIT, CIRCLE 4(2), DELHI
ITA 2339/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
BHANWAR LAL PERIWAL,FARIDABAD vs INCOME TAX OFFICER, CIVIC CENTRE, NEW DELHI
ITA 2319/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18