Recent Judgments
Latest ITAT tax tribunal orders across all benches.(368,155 total)
M/S.U.S.ROOFS LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX 15(3)(2), MUMBAI
ITA 1961/MUM/2018[2010-11]Status: DisposedITAT MumbaiAY 2010-11
M/S. VODAFONE MOBILE SERVICES LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 1021/DEL/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
VODAFONE MOBILE SERVICES LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 4227/DEL/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
VODAFONE MOBILE SERVICES LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 4225/DEL/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
VODAFONE MOBILE SERVICES LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 4223/DEL/2013[2006-07]Status: DisposedITAT MumbaiAY 2006-07
VODAFONE MOBILE SERVICES LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 4221/DEL/2013[2005-06]Status: DisposedITAT MumbaiAY 2005-06
VODAFONE MOBILE SERVICES LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 4220/DEL/2013[2004-05]Status: DisposedITAT MumbaiAY 2004-05
VODAFONE MOBILE SERVICES LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 4216/DEL/2013[2003-04]Status: DisposedITAT MumbaiAY 2003-04
GENERAL ELECTRIC CAPITAL CORPORATION INC.,MUMBAI vs ASST. DIRECTOR OF INCOME TAX (INT.TAX.)-3(1), MUMBAI
ITA 1415/MUM/2009[2004-2005]Status: DisposedITAT MumbaiAY 2004-2005
GENERAL ELECTRIC CAPITAL CORPORATION INC.,MUMBAI vs ASST. DIRECTOR OF INCOME TAX (INT.TAX.)-3(1), MUMBAI
ITA 1414/MUM/2009[2003-2004]Status: DisposedITAT MumbaiAY 2003-2004
ADIT (IT) 3(1), MUMBAI vs GENERAL ELECTRIC COMPANY, MUMBAI
ITA 1341/MUM/2009[2004-2005]Status: DisposedITAT MumbaiAY 2004-2005
ADIT (IT) 3(1), MUMBAI vs GENERAL ELECTRIC COMPANY, MUMBAI
ITA 1340/MUM/2009[2003-2004]Status: DisposedITAT MumbaiAY 2003-2004
SHASHI KALA SONI,NEW DELHI vs ACIT, CENTRAL CIRCLE-14, NEW DELHI
ITA 906/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
ASSISTANT COMMISSIONER OF INCOME TAX, DELHI vs AAS RESEARCH & SOLUTIONS PRIVATE LIMITED, DELHI
ITA 7204/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
DCIT CENTRAL CIRCLE 32, DELHI vs M/S ADITYA INFOTECH LTD, DELHI
ITA 6883/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
SWETA GUPTA,DELHI vs INCOME TAX OFFICE WARD 34(1) DELHI, DELHI
ITA 6420/DEL/2026[2011-12]Status: DisposedITAT DelhiAY 2011-12
SWETA GUPTA,DELHI vs INCOME TAX OFFICER WARD 34(1) DELHI, DELHI
ITA 6419/DEL/2026[2011-12]Status: DisposedITAT DelhiAY 2011-12
SWETA GUPTA,DELHI vs INCOME TAX OFFICER WARD 34(1), DELHI
ITA 6418/DEL/2026[2011-12]Status: DisposedITAT DelhiAY 2011-12
GEWINN CONSULTING,GHAZIABAD vs INCOME TAX OFFICER, GHAZIABAD
ITA 629/MUM/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
KAPIL SAHNI,DELHI vs DCIT, NEW DELHI
ITA 6245/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
NIDHISH GUPTA,DELHI vs ITO WARD 3, ROHTAK
ITA 6107/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
PANKAJ SONI,DELHI vs ITO WARD 28(5), DELHI
ITA 6081/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
DHEERAJ KUMAR,DELHI vs WARD 8(1), DELHI, C. R. BUILDING,DELHI
ITA 5961/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
DWARKA KALIBARI,NEW DELHI vs ASSESSING OFFICER,WARD EXEMPTION 1(3), NEW DELHI
ITA 5604/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
SYNDICATE BANK EMPLOYEES CO-OPERATIVE THRIFT & CREDIT SOCIETY LIMITED,DELHI vs INCOME TAX OFFICER, DELHI
ITA 4939/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
B K EDUCATIONAL SERVICES PVT LTD,DELHI vs ITO WARD 4 (1), DELHI
ITA 4659/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
B K EDUCATIONAL SERVICES PVT LTD,DELHI vs ITO WARD 4 (1), DELHI
ITA 4658/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
INCOME TAX OFFICER, BARAUT, BARAUT, DISTT. BAGHPAT vs REENA JAIN, BINAULI, DISTT. BAGHPAT
ITA 4534/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
VANDEMATRAM EDUCATIONAL TRUST,HARYANA vs CIT (E), CHANDIGARH
ITA 4352/DEL/2026[-]Status: DisposedITAT Delhi
APARAJITA FOUNDATION,DELHI vs PCIT CENTRAL, DELHI -
ITA 4347/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23