Recent Judgments

SHRI HARI INDUSTRIES,DELHI vs ITO WARD 36(8), DELHI

INCOME-TAX OFFICER, LAXMI NAGAR, DELHI vs ASHUTOSH INFRA PRIVATE LIMITED, DELHI

`BOOST SHEET METALS PVT. LTD.,NEW DELHI vs ITO WARD-5(1), NEW DELHI

ITO, WARD- 4(3), NEW DELHI vs BERTELSMANN MARKETING SERVICES INDIA PVT. LTD., NEW DELHI

VINOD PROPERTIES PVT. LTD. vs DCIT, CENTRAL CIRCLE-8,

VENOD PROPERTIES (P) LTD. vs DCIT, CENTRAL CIRCLE-8,

VENOD PROPERTIES (P) LTD. vs DCIT, CENTRAR CIRCLE-8,

VENAD PROPERTIES (P) LTD. vs DCIT, CIR.8,

ANSHUL JAIN,MAINPURI vs PCIT-1, AGRA, AGRA

SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

RANAR AGROCHEM LIMITED,PARAWADA vs DEPUTY COMMISSIONER OF INCOME TAX, VISAKHAPATNAM

Shri Manjunatha G. (Accountant Member), Shri Ravish Sood (Judicial Member)

CHITRA AVDHESH MEHTA,MUMBAI vs ITO 33 (1) (3), MUMBAI

ACIT-23(1), MUMBAI, MUMBAI vs GORDHANBHAI GOVINDBHAI KAKADIYA, MUMBAI

SHRI NARENDRA KUMAR BILLAIYA, ACCOUNT MEMBER, SHRI ANIKESH BANERJEE (Judicial Member)

OJASVI MEDIA MATRIX PRIVATE LIMITED,INDORE vs WARD 1(2) (3), MUMBAI

SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), MS. RENU JAUHRI (Accountant Member)

OJASVI MEDIA MATRIX PRIVATE LIMITED,INDORE vs WARD 1 (2) (3), MUMBAI

SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), MS. RENU JAUHRI (Accountant Member)

OJASVI MEDIA MATRIX PRIVATE LIMITED,INDORE vs WARD 1 (2) (3), MUMBAI

SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), MS. RENU JAUHRI (Accountant Member)

OJASVI MEDIA MATRIX PRIVATE LIMITED,INDORE vs WARD 1 (2) (3), MUMBAI

SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), MS. RENU JAUHRI (Accountant Member)

OJASVI MEDIA METRIX PRIVATE LIMITED,INDORE vs WARD 1(2)(3), MUMBAI, MUMBAI, MUMBAI

SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), MS. RENU JAUHRI (Accountant Member)

OJASVI MEDIA METRIX PRIVATE LIMITED,INDORE vs WARD 1(2) (3), MUMBAI

SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), MS. RENU JAUHRI (Accountant Member)

OJASVI MEDIA METRIX PRIVATE LIMITED,INDORE vs WARD1(2) (3), MUMBAI

ITO, DELHI vs S3 BUILDTECH PVT. LTD, DELHI

Sh. Satbeer Singh Godara (Judicial Member)

SHYAM SUNDER,GURURGAM vs ITO ( CIRCLE 4(1), GURGRAM

SHRI ANUBHAV SHARMA (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)

SYED HIFAJAT ALI vs ASSISTANT COMMISSIONER,

HON'BLE SHRI JUSTICE PARTH PRATEEM SAHU,HON'BLE SHRI JUSTICE SACHIN SINGH RAJPUT

BHAGWANDAS BABULAL HEDA vs INCOME TAX OFFICER WARD 1 HINGOLI AND OTHERS

PRAKASH ARUNRAO SHETE vs INCOME TAX OFFICER WARD 1(5)AND OTHERS

SACHIN SHIVAJI KOTKAR vs INCOME TAX OFFICER WARD 1 DHULE AND OTHERS

KUBER ENTERPRISES vs INCOME TAX OFFICER WARD 1 JALNA AND OTHERS

VIJAY KUMAR MADHAVDAS GUJRATHI vs INCOME TAX OFFICER WARD 1 AHMEDNAGAR AND OTHERS

NARAYAN LALWANI vs DEPUTY COMMISSIONER OF INCOME TAX OFFICER JALGAON AND OTHERS

PRAKASH VAIJNATH SHINDE vs INCOMET TAX OFFICER WARD 1 AURANGABAD AND OTHERS

MILIND BHA