Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,607 total)
BHUWALKA JANAKALYAN TRUST,KOLKATA vs A.O., WARD 1(2), EXEMPTION, KOLKATA, KOLKATA
ITA 1609/KOL/2026[2025-2026]Status: DisposedITAT KolkataAY 2025-2026
M/S. GRS GRAPHITE PVT. LTD.,KOLKATA vs I.T.O., WARD - 1(1), KOLKATA
ITA 157/KOL/2026[2019-2020]Status: DisposedITAT KolkataAY 2019-2020
KALYANESWARI PROPERTIES PRIVATE LIMITED,ASANSOL vs ACIT, CIRCLE 2, ASANSOL, ASANSOL
ITA 1416/KOL/2026[2016-2017]Status: DisposedITAT KolkataAY 2016-2017
BHOLEBABA JUTE PRIVATE LIMITED,KOLKATA vs ITO, WARD 10(2), KOLKATA
ITA 1415/KOL/2026[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
M/S. GLADIATOR COMMODITIES PVT. LTD.,YELEHANKA vs DCIT, CENTRAL CIRCLE-4(1), KOLKATA, INDIA
ITA 1050/KOL/2026[2012-13]Status: DisposedITAT KolkataAY 2012-13
SUMANA RAY,U.K. vs A.C.I.T., I.T., CIRCLE - 2(1), KOLKATA
ITA 3267/KOL/2025[2016-2017]Status: DisposedITAT KolkataAY 2016-2017
SAURAV PARMAR SINGH,MUMBAI vs INCOME TAX OFFICER, KOLKATA
ITA 2753/KOL/2025[2016-17]Status: DisposedITAT KolkataAY 2016-17
M/S. HOUSE OF PLASTICS,CHENNAI vs DCIT, NON CORPORATE CIRCLE-11(1), CHENNAI
ITA 991/CHNY/2026[2023-24]Status: DisposedITAT ChennaiAY 2023-24
COIMBATORE PIONEER TRADING & WAREHOUSING LIMITED,COIMBATORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, COIMBATORE
ITA 920/CHNY/2026[2014-15]Status: DisposedITAT ChennaiAY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI vs TAMILNADU INDUSTRIAL DEVELOPMENT CORPORATION LIMITED, CHENNAI
ITA 792/CHNY/2026[2012]Status: DisposedITAT Chennai
SRINIVASAN THIRUMALAI KUMAR,TIRUVARUR vs ITO WARD 1 TIRUVARUR, TIRUVARUR
ITA 3936/CHNY/2026[2024-25]Status: DisposedITAT ChennaiAY 2024-25
KSR ROADLINES,ERODE vs ITO, WARD-1(1), ERODE
ITA 3732/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
RAMAMOORTHY SUNDAR,CHENNAI vs ITO, CIRCLE-1, VELLORE
ITA 3674/CHNY/2026[2022-23]Status: DisposedITAT ChennaiAY 2022-23
BIRYANI CORNER,CHENNAI vs ITO, WARD-9(3), CHENNAI
ITA 3667/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
KARUPPUSAMY NATTARAYAN,VELLORE vs THE INCOME TAX OFFICER, VELLORE
ITA 3422/CHNY/2026[2015-2016]Status: DisposedITAT ChennaiAY 2015-2016
KARUPPUSAMY NATTARAYAN,VELLORE vs THE INCOME TAX OFFICER, VELLORE
ITA 3421/CHNY/2026[2015-2016]Status: DisposedITAT ChennaiAY 2015-2016
VENKATESHWARI ANDHAN,KARUR vs ITO, WARD-1, KARUR
ITA 3403/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
SUBBAYAN SUJAYNATH,TIRUCHIRAPPALLI vs INCOME TAX OFFICER-AO, TIRUCHIRAPPALLI
ITA 3385/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
V. GANESAN,VIRUDHUNAGAR vs ITO, WARD-1, VIRUDHUNAGAR
ITA 3353/CHNY/2026[2015-16]Status: DisposedITAT ChennaiAY 2015-16
CHELLA SOFTWARE PRIVATE LIMITED,MADURAI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CORPORATE CIRCLE, MADURAI
ITA 1833/CHNY/2026[2022-23]Status: DisposedITAT ChennaiAY 2022-23
M/S. SRI MOTORS,CHENNAI vs ACIT, NCC-14, CHENNAI
ITA 1824/CHNY/2026[2014-15]Status: DisposedITAT ChennaiAY 2014-15
ASN AHARA,CHENNAI vs ITO, NCW-15(1), CHENNAI
ITA 1445/CHNY/2026[2019-20]Status: DisposedITAT ChennaiAY 2019-20
ARCHIT KHEMKA,CHENNAI vs THE INCOME TAX OFFICER, CORP. WARD2(1), CHENNAI
ITA 1403/CHNY/2026[2012-13]Status: DisposedITAT ChennaiAY 2012-13
NARESH KOTHARI,T. NAGAR vs INCOME TAX OFFICER, NFAC
ITA 1044/CHNY/2026[2016-17]Status: DisposedITAT ChennaiAY 2016-17
PRADEEP,THENI vs ITO, WARD-1, THENI
ITA 2487/CHNY/2025[2021-22]Status: DisposedITAT ChennaiAY 2021-22
MAHESH HADAPAD,KALABURAGI vs INCOME TAX OFFICER, WARD-1, KALABURAGI
ITA 381/BANG/2026[2018-19]Status: DisposedITAT BangaloreAY 2018-19
CHANAKYA JAIN,BENGALURU vs DCIT 5(1)(1), BENGALURU
ITA 180/BANG/2026[2014-15]Status: DisposedITAT BangaloreAY 2014-15
THE BANHATTI MINORITY URBAN CO-OPERATIVE CREDIT SOCIETY LIMITED,BAGALKOT vs INCOME TAX OFFICER, WARD-1, BAGALKOT
ITA 2917/BANG/2025[2015-16]Status: DisposedITAT BangaloreAY 2015-16
ZEPTO PRIVATE LIMITED (FORMERLY KIRANAKART TECHNOLOGIES PRIVATE LIMITED),BANGALORE, INDIA vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 7(1)(1), BANGALORE
ITA 2546/BANG/2025[2022-23]Status: DisposedITAT BangaloreAY 2022-23
JAYANNA RAMENAHALLI NINGAIAH,MYSORE vs INCOME TAX OFFICER, WARD-2(4), MYSORE
ITA 2208/BANG/2025[2021-22]Status: DisposedITAT BangaloreAY 2021-22