Recent Judgments

Latest ITAT tax tribunal orders across all benches.(367,659 total)

ARISTOTLE EDUCATIONAL SOCIETY,HYDERABAD vs ITO, WARD-1(1), HYDERABAD

ITA 1920/HYD/2025[2024-25]Status: DisposedITAT HyderabadAY 2024-25
2/9/2026

NUKARAPU SURYA PRAKASA RAO,HYDERABAD vs DCIT, CIRCLE-3(2), HYDERABAD

ITA 1796/HYD/2025[2007-08]Status: DisposedITAT HyderabadAY 2007-08
2/9/2026

VADICHERLA NAVEEN REDDY,HYDERABAD vs ITO, WARD-8(1), HYDERABAD

ITA 1020/HYD/2025[2017-18]Status: DisposedITAT HyderabadAY 2017-18
2/9/2026

MARRI USHA,USA vs ACIT, INT-TAX-1, HYDERABAD

ITA 60/HYD/2024[2017-18]Status: DisposedITAT HyderabadAY 2017-18
2/9/2026

RANI MITRA,KOLKATA vs JAO, WARD 50(1), KOLKATA

ITA 794/KOL/2026[2013-2014]Status: DisposedITAT KolkataAY 2013-2014
2/9/2026

RANI MITRA,KOLKATA vs JAO, WARD 50(1), KOLKATA

ITA 793/KOL/2026[2013-2014]Status: DisposedITAT KolkataAY 2013-2014
2/9/2026

INCOME TAX OFFICER, WARD -1(1), JALPAIGURI, JALPAIGURI vs ARPITA AMEET PATHAK, MUMBAI

ITA 674/KOL/2026[2016-17]Status: DisposedITAT KolkataAY 2016-17
2/9/2026

MOHAN BROTHERS (DRINKS) PVT. LTD.,KOLKATA vs D.C.I.T., CIRCLE - 11(1), KOLKATA

ITA 601/KOL/2026[2018-2019]Status: DisposedITAT KolkataAY 2018-2019
2/9/2026

MOHAN BROTHERS (DRINKS) PVT. LTD.,KOLKATA vs D.C.I.T., CIRCLE - 11(1), KOLKATA

ITA 600/KOL/2026[2014-2015]Status: DisposedITAT KolkataAY 2014-2015
2/9/2026

SHIV SHANKER BANKA,KOLKATA vs INCOME TAX OFFICER - WARD 5(1)/ KOLKATA, KOLKATA

ITA 342/KOL/2026[2023-24]Status: DisposedITAT KolkataAY 2023-24
2/9/2026

LAGAN BARTER PVT. LTD.,KOLKATA vs I.T.O., WARD - 2(1), KOLKATA

ITA 317/KOL/2026[2018-2019]Status: HeardITAT KolkataAY 2018-2019
2/9/2026

LAGAN BARTER PVT. LTD.,KOLKATA vs I.T.O., WARD - 2(1), KOLKATA

ITA 316/KOL/2026[2018-2019]Status: HeardITAT KolkataAY 2018-2019
2/9/2026

VINOD MUNDRA,GANGTOK, SIKKIM vs I.T.O., WARD - 3(1), GANGTOK, SIKKIM

ITA 2390/KOL/2026[2016-2017]Status: DisposedITAT KolkataAY 2016-2017
2/9/2026

VINOD MUNDRA,SIKKIM vs I.T.O., WARD - 3(1), GANGTOK, SIKKIM

ITA 2389/KOL/2026[2015-2016]Status: DisposedITAT KolkataAY 2015-2016
2/9/2026

VINOD MUNDRA,SIKKIM vs I.T.O., WARD - 3(1), GANGTOK, SIKKIM

ITA 2388/KOL/2026[2014-2015]Status: DisposedITAT KolkataAY 2014-2015
2/9/2026

VINOD MUNDRA,EAST SIKKIM, GANGTOK vs I.T.O., WARD - 3(1), GANGTOK

ITA 2387/KOL/2026[2013-2014]Status: DisposedITAT KolkataAY 2013-2014
2/9/2026

MANOJ KUMAR PANDEY,LINGMOO vs ITO, WARD 3(1), GANGTOK, GANGTOK

ITA 2313/KOL/2026[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
2/9/2026

FROSTEES INDIA PVT. LTD.,NORTH TWENTY FOUR PARGANAS vs D.C.I.T., CIRCLE - 11(1), KOLKATA

ITA 2204/KOL/2026[2018-2019]Status: DisposedITAT KolkataAY 2018-2019
2/9/2026

ANDAMAN SUNNI MUSLIM JAMAETH,WIMBERLYGUNJ vs C.I.T., (EXEMPTION), KOLKATA

ITA 1965/KOL/2026[2026-27]Status: DisposedITAT KolkataAY 2026-27
2/9/2026

M/S. TIRUPATI COMMODITIES PVT. LTD.,KOLKATA vs I.T.O., WARD - 3(1), KOLKATA

ITA 196/KOL/2026[2017-2018]Status: HeardITAT KolkataAY 2017-2018
2/9/2026

ANIRBAN ASIM KUNDU,MUMBAI vs ACIT, CIRCLE 1(1), KOLKATA, KOLKATA

ITA 1912/KOL/2026[2016-17]Status: DisposedITAT KolkataAY 2016-17
2/9/2026

DCIT,CC-2(1),KOLKATA, KOLKATA vs SHYAM SUNDAR CO JEWELLERS PRIVATE LIMITED, KOLKATA

ITA 186/KOL/2026[2017-18]Status: HeardITAT KolkataAY 2017-18
2/9/2026

BHUWALKA JANAKALYAN TRUST,KOLKATA vs A.O., WARD 1(2), EXEMPTION, KOLKATA, KOLKATA

ITA 1609/KOL/2026[2025-2026]Status: DisposedITAT KolkataAY 2025-2026
2/9/2026

M/S. GRS GRAPHITE PVT. LTD.,KOLKATA vs I.T.O., WARD - 1(1), KOLKATA

ITA 157/KOL/2026[2019-2020]Status: DisposedITAT KolkataAY 2019-2020
2/9/2026

KALYANESWARI PROPERTIES PRIVATE LIMITED,ASANSOL vs ACIT, CIRCLE 2, ASANSOL, ASANSOL

ITA 1416/KOL/2026[2016-2017]Status: DisposedITAT KolkataAY 2016-2017
2/9/2026

BHOLEBABA JUTE PRIVATE LIMITED,KOLKATA vs ITO, WARD 10(2), KOLKATA

ITA 1415/KOL/2026[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
2/9/2026

M/S. GLADIATOR COMMODITIES PVT. LTD.,YELEHANKA vs DCIT, CENTRAL CIRCLE-4(1), KOLKATA, INDIA

ITA 1050/KOL/2026[2012-13]Status: DisposedITAT KolkataAY 2012-13
2/9/2026

SUMANA RAY,U.K. vs A.C.I.T., I.T., CIRCLE - 2(1), KOLKATA

ITA 3267/KOL/2025[2016-2017]Status: DisposedITAT KolkataAY 2016-2017
2/9/2026

SAURAV PARMAR SINGH,MUMBAI vs INCOME TAX OFFICER, KOLKATA

ITA 2753/KOL/2025[2016-17]Status: DisposedITAT KolkataAY 2016-17
2/9/2026

M/S. HOUSE OF PLASTICS,CHENNAI vs DCIT, NON CORPORATE CIRCLE-11(1), CHENNAI

ITA 991/CHNY/2026[2023-24]Status: DisposedITAT ChennaiAY 2023-24
2/9/2026