ARISTOTLE EDUCATIONAL SOCIETY,HYDERABAD vs. ITO, WARD-1(1), HYDERABAD
ITA 1920/HYD/2025Status: DisposedITAT Hyderabad02 September 2026AY 2024-257 pages
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Income Tax Appellate Tribunal, Hyderabad “A” Bench, Hyderabad
For Respondent: DR Ms.Seema Meena
PER MANJUNATHA G., A.M : The appeal filed by the assessee is directed against the order of the learned Commissioner of Income Tax (Exemption), Hyderabad, dated 15.09.2025, rejecting the application filed by the assessee in Form No. 10AB for registration u/sec. 80G of the Income Tax Act, 1961 [in short “the Act”].
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