Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,518 total)
JAYANNA RAMENAHALLI NINGAIAH,MYSORE vs INCOME TAX OFFICER, WARD-2(4), MYSORE
ITA 2208/BANG/2025[2021-22]Status: DisposedITAT BangaloreAY 2021-22
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(2)(1), BANGALORE vs ARUNACHALAM NARASIMHAN, BANGALORE
ITA 1860/BANG/2025[2023-24]Status: DisposedITAT BangaloreAY 2023-24
HANUMAN RAM,BENGALURU vs INCOME TAX OFFICER, WARD-3(1)(1), BANGALORE
ITA 1632/BANG/2025[2022-23]Status: DisposedITAT BangaloreAY 2022-23
KBL GPRSCHL TEACHER SOCIE,KOPPAL vs INCOME TAX OFFICER, WARD-1, KOPPAL
ITA 1405/BANG/2025[2017-18]Status: DisposedITAT BangaloreAY 2017-18
JAYA RAMESH GUNJAL,AMBERNATH vs INCOME TAX OFFICER, KALYAN
ITA 68/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
ST CHATHERINS SOCIETY,ANDHERI vs COMMISSIONER OF INCOME TAX EXEMPTIONS MUMBAI, MUMBAI
ITA 6095/MUM/2026[2025-26]Status: DisposedITAT MumbaiAY 2025-26
THE CLIMATE PROJECT FOUNDATION,MUMBAI vs CIT EXEMPTIONS MUMBAI, MUMBAI
ITA 6083/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
THE CLIMATE PROJECT FOUNDATION,MUMBAI vs CIT EXEMPTIONS MUMBAI, MUMBAI
ITA 6081/MUM/2026[2026-2027]Status: DisposedITAT MumbaiAY 2026-2027
ST CATHERINE S SOCIETY,ANDHERI MUMBAI vs COMMISSIONER OF INCOME TAX EXEMPTIONS MUMBAI, MUMBAI
ITA 6080/MUM/2026[2025-26]Status: DisposedITAT MumbaiAY 2025-26
CHRIST CHURCH BYCULLA,BYCULLA vs CIT(EXEMPTION), MUMBAI
ITA 6073/MUM/2026[2027-28]Status: DisposedITAT MumbaiAY 2027-28
ST. JOSEPHS HIGH SCHOOL,MUMBAI vs CIT(EXEMPTIONS), MUMBAI, MUMBAI
ITA 6055/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
ST. JOSEPHS CHURCH,MUMBAI vs CIT(EXEMPTIONS), MUMBAI, MUMBAI
ITA 6040/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
SOCIETY FOR THE REHABILITATION OF PARAPLEGICS,NAVI MUMBAI vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), MUMBAI, MUMBAI
ITA 5866/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
SHRI PATIDAR SEVA SAMAJ,MUMBAI vs CIT (EXEMPTIONS), MUMBAI
ITA 5148/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
GOSPEL ORDAINED DISCIPLES MISSION,KALYAN vs INCOME TAX OFFICER EXEMPTION THANE, THANE
ITA 477/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
HRISHIKA LOGISTICS,MIRA ROAD EAST vs ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE 24(1), PIRAMAL CHAMBER, MUMBAI
ITA 4731/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
JAMTARAM VIRARAM PUROHIT,MUMBAI vs INCOME TAX OFFICER, WARD-20(2)(1), MUMBAI
ITA 4468/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
SANJAY DISTRIBUTORS,BHIWANDI vs DEPUTY COMISSIONER OF INCOME TAX, CIRCLE-1,KALYAN, KALYAN
ITA 4465/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
CHOMAN SINGH MOOL SINGH DEORA,MUMBAI vs DCIT, CIRCLE 19(1), PIRAMAL CHAMBER, MUMBAI
ITA 4374/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
PRACHI PRAKASH GAVKAR,MUMBAI vs INCOME TAX OFFICER, WARD 16(1)(3), MUMBAI
ITA 4072/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
AARTI JEETENDRA JUNEJA,MUMBAI vs INCOME TAX OFFICER, MUMBAI
ITA 4013/MUM/2026[2019-20]Status: FixedITAT MumbaiAY 2019-20
RUPESH SOLANKI,ULHASNAGAR THANE vs INCOME TAX OFFICER, KALYAN
ITA 3563/MUM/2026[2017-2018]Status: DisposedITAT MumbaiAY 2017-2018
HITKARI HITECH PRIVATE LIMITED,GUJARAT vs ACIT CIRCLE 2(1)(1), MUMBAI
ITA 3281/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
BYRAMJEE JEEJEEBHOY PVT LTD,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 3(1)(1), MUMBAI
ITA 2874/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
DAYIBEN DHUDABHAI PRAJAPATI,MUMBAI vs ITO WARD 41(4)(1), MUMBAI
ITA 1864/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
CITIZENCREDIT CO OPERATIVE BANK LIMITED (GOREGAON BRANCH),MUMBAI vs ITO (TDS)1(1)(4), MUMBAI
ITA 1485/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
CITIZENCREDIT CO OPERATIVE BANK LIMITED (VIKHROLI BRANCH),MUMBAI vs ITO (TDS) 1(1)(4), MUMBAI
ITA 1484/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
CITIZENCREDIT CO OPERATIVE BANK LIMITED (KALINA BRANCH),MUMBAI vs ITO (TDS)1(1)(4), MUMBAI
ITA 1483/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
CITIZENCREDIT CO OPERATIVE BANK LIMITED,MUMBAI vs ITO (TDS)1(1)(4), MUMBAI
ITA 1482/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
MR. BINNY VINOD SHAH,MUMBAI vs ITO WARD 24(1), MUMBAI
ITA 1285/MUM/2026[2023-24]Status: DisposedITAT MumbaiAY 2023-24
