Recent Judgments

Latest ITAT tax tribunal orders across all benches.(366,005 total)

ABHAY KANTILAL SHAH,MUMBAI vs ACIT CIRCLE 27(1), MUMBAI

ITA 5725/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
11/9/2026

IRFAN AHMAD SHAH,VASAI EAST vs SHASHI BHUSHAN SINGH, INCOME TAX OFFICER, THANE, THANE

ITA 5504/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
11/9/2026

IRFAN AHMAD SHAH,VASAI EAST vs SHASHI BHUSHAN SINGH, INCOME TAX OFFICER, THANE, THANE

ITA 5493/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
11/9/2026

NAWAZ HUSAIN QURESHI,MUMBAI vs ITO WARD 25(3)(1), MUMBAI

ITA 4995/MUM/2026[2017-2018]Status: DisposedITAT MumbaiAY 2017-2018
11/9/2026

MOHAMMED HASSEB MOHAMMED HANIF KHAN,MUMBAI vs INCOME TAX OFFICER WARD - 34(2)(1), MUMBAI, MUMBAI

ITA 4713/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
11/9/2026

PARANJAPE & PARANJAPE, CHARTERED ACCOUTANTS,MUMBAI vs INCOME TAX OFFICER, MUMBAI

ITA 4685/MUM/2026[2019-2020]Status: DisposedITAT MumbaiAY 2019-2020
11/9/2026

ACIT CIRCLE 3(2)(1), MUMBAI, MUMBAI vs MAHARASHTRA AIRPORT DEVELOPMENT COMPANY LIMITED, MUMBAI

ITA 4569/MUM/2026[2021-22]Status: DisposedITAT MumbaiAY 2021-22
11/9/2026

ALWYN SEBASTIAN FERNADES,PUNE vs INCOME TAX OFFICER, CIRCLE 2 (3), MUMBAI

ITA 4543/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
11/9/2026

MUSLIM MAJLIS,MUMBAI vs CIT(EXMEPTION), MUMBAI

ITA 4527/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
11/9/2026

LATE SHRI SHREERAM REKHAI PRASAD SINGH,MALAD EAST vs INCOME TAX OFFICER, WARD 41(3)(4), MUMBAI, MUMBAI

ITA 4518/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
11/9/2026

FORK MEDIA GROUP PRIVATE LIMITED,MUMBAI vs ACIT, CIRCLE 14(1)(2), MUMBAI

ITA 4420/MUM/2026[2021-2022]Status: DisposedITAT MumbaiAY 2021-2022
11/9/2026

MOHAN BHAGUJI NANAWARE,THANE vs WARD 1(1), KALYAN, THANE

ITA 4414/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
11/9/2026

MANPREET ESTATES LLP,MUMBAI vs ACIT, CENTRAL CIRCLE 8(3), MUMBAI

ITA 4386/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
11/9/2026

HETAAL JASWANTRAI PAREKH,MUMBAI vs INCOME TAX OFFICER, WD-33(1)(5), MUMBAI

ITA 4294/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
11/9/2026

DEEPTI KUMAR VARANDANI,MUMBAI vs INCOME TAX OFFICER, WARD MUMBAI

ITA 4245/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
11/9/2026

PIYUSH PADAMKUMAR SONI,MUMBAI vs ACIT, CENTRAL CIRCLE 8(2), MUMBAI

ITA 4079/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
11/9/2026

SUNITA UMESH KARANDE,MUMBAI vs INCOME TAX OFFICER, WARD 41(3)(4), MUMBAI

ITA 4075/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
11/9/2026

PADAMKUMAR RAMCHANDRA SONI,MUMBAI vs ACIT, CENTRAL CIRCLE 8(2), MUMBAI

ITA 4043/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
11/9/2026

PADAMKUMAR RAMCHANDRA SONI,MUMBAI vs ACIT, CENTRAL CIRCLE 8(2), MUMBAI

ITA 4042/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
11/9/2026

PADAMKUMAR RAMCHANDRA SONI,MUMBAI vs ACIT, CENTRAL CIRCLE 8(2), MUMBAI

ITA 4041/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
11/9/2026

PADAMKUMAR RAMCHANDRA SONI,MUMBAI vs ACIT, CENTRAL CIRCLE 8(2), MUMBAI

ITA 4040/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
11/9/2026

JITENDRA M. KITAVAT, HUF,MUMBAI vs ITO 23(1)(6), MUMBAI

ITA 4038/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
11/9/2026

PIYUSH PADAMKUMAR SONI,MUMBAI vs ACIT, CENTRAL CIRCLE 8(2), MUMBAI

ITA 4028/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
11/9/2026

PIYUSH PADAMKUMAR SONI,MUMBAI vs ACIT, CENTRAL CIRCLE 8(2), MUMBAI

ITA 4027/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
11/9/2026

PADAMKUMAR RAMCHANDRA SONI,MUMBAI vs ACIT, CENTRAL CIRCLE 8(2), MUMBAI

ITA 3993/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
11/9/2026

PADAMKUMAR RAMCHANDRA SONI,MUMBAI vs ACIT, CENTRAL CIRCLE 8(2), MUMBAI

ITA 3992/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
11/9/2026

PADAMKUMAR RAMCHANDRA SONI,MUMBAI vs ACIT, CENTRAL CIRCLE 8(2), MUMBAI

ITA 3991/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
11/9/2026

SIDHAANT AADHHATHRAO,GOVANDI, MUMBAI vs ITO - 27(3)(1), VASHI, NAVI MUMBAI

ITA 3832/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
11/9/2026

SANTOSH MAHENDRA JAIN,MUMBAI vs INCOME TAX OFFICER, WARD 19(3)(1), MUMBAI

ITA 3786/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
11/9/2026

ASHOK MADANLALJI JAIN,MUMBAI vs INCOME TAX OFFICER, WARD 27(1)(1), NAVI MUMBAI

ITA 3735/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
11/9/2026