Recent Judgments
Latest ITAT tax tribunal orders across all benches.(366,005 total)
DEPUTY COMMISSIONER OF INCOME TAX, CORPORATE CIRCLE 4(1), CHENNAI, CHENNAI vs MOVATE TECHNOLOGIES PRIVATE LIMITED, CHENNAI
ITA 2341/CHNY/2026[2010]Status: DisposedITAT Chennai
MBMA CHARITABLE,CUDDALORE vs CIT(E), CHENNAI
ITA 2315/CHNY/2026[2025-26]Status: DisposedITAT ChennaiAY 2025-26
INCOME TAX OFFICER, CORPORATE WARD 3 1 CHENNAI, CHENNAI vs TAMRAPARANI ENTERPRISES AND REALTY PRIVATE LIMITED, CHENNAI
ITA 1356/CHNY/2026[2019-20]Status: HeardITAT ChennaiAY 2019-20
INCOME-TAX OFFICER, WARD-1, KARUR, KARUR vs SUBRAMANI SIVAKUMAR, KARUR
ITA 1321/CHNY/2026[2015-16]Status: DisposedITAT ChennaiAY 2015-16
F.T. 101 VILLUPURAM DISTRICT NON AGRICULTURAL COOPERATIVE SOCIETIES EMPLOYESS COOP THRIFT & CREDIT S,VILLUPURAM vs INCOME TAX OFFICER, VILLUPURAM
ITA 1290/CHNY/2026[2019-2020]Status: HeardITAT ChennaiAY 2019-2020
KUPPUSAMY THARMARAJ PAKKIRISAMY L/H OF LATE SMT T ARUMAIKANNU,THIRUVARUR vs INCOME-TAX OFFICER, WARD-1, THIRUVARUR
ITA 3388/CHNY/2025[2011-12]Status: HeardITAT ChennaiAY 2011-12
SUBRAMANIAM MANOHARAN,TIRUPUR vs ITO, WARD- 1(4), TIRUPUR
ITA 3364/CHNY/2025[2016-17]Status: HeardITAT ChennaiAY 2016-17
ADVAYA EDUCATIONAL AND CHARITABLE TRUST,BANGALORE vs COMMISSIONER OF INCOME TAX (EXEMPTION), BANGALORE
ITA 2254/BANG/2026[2026-27]Status: DisposedITAT BangaloreAY 2026-27
ADVAYA EDUCATIONAL AND CHARITABLE TRUST,BANGALORE vs COMMISSIONER OF INCOME TAX (EXEMPTION), BANGALORE
ITA 2253/BANG/2026[2026-27]Status: DisposedITAT BangaloreAY 2026-27
ADVAYA EDUCATIONAL AND CHARITABLE TRUST,BENGALURU vs COMMISSIONER OF INCOME TAX (EXEMPTION), BENGALURU
ITA 2225/BANG/2026[2025-26]Status: DisposedITAT BangaloreAY 2025-26
TRC ENGINEERING INDIA PRIVATE LIMITED,BENGALURU vs ACIT, CIRCLE-7(1)(1), BENGALURU
ITA 1655/BANG/2025[2017-18]Status: DisposedITAT BangaloreAY 2017-18
DCIT-CC-4(2), MUMBAI, MUMBAI vs SHRAVAN KUMAR HARKARAM CHOUDHARY, MUMBAI
ITA 991/MUM/2026[2021-22]Status: DisposedITAT MumbaiAY 2021-22
DCIT-CC-4(2),MUMBAI, MUMBAI vs SHRAVAN KUMAR HARKARAM CHOUDHARY, MUMBAI
ITA 990/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
DCIT-CC-4(2),MUMBAI, MUMBAI vs SHRAVAN KUMAR HARKARAM CHOUDHARY, MUMBAI
ITA 989/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
HANOZE H THAKKAR,MUMBAI vs ITO 19(1)(5), MUMBAI, MUMBAI
ITA 7383/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
PRANA FOUNDATION,THANE vs ITO, EXEM. WARD 2(2), MUMBAI, MUMBAI
ITA 6899/MUM/2026[-]Status: DisposedITAT Mumbai
PRANA FOUNDATION,THANE vs ITO, EXEM. WARD 2(2), MUMBAI, MUMBAI
ITA 6898/MUM/2026[-]Status: DisposedITAT Mumbai
ORIX LEASING AND FINANCIAL SERVICES INDIA LIMITED,MAHARASHTRA vs PRINCIPAL COMMISSIONER OF INCOME-TAX, MUMBAI
ITA 6895/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
DY. COMMISSIONER OF INCOME TAX CIRCLE 3(3)(1),MUMBAI, MUMBAI vs SNOW MOUNT PROPERTIES PRIVATE LIMITED, MUMBAI
ITA 662/MUM/2026[2023-24]Status: DisposedITAT MumbaiAY 2023-24
ITO, WARD 4(4), THANE, THANE vs IRFAN AHMAD SHAH, THANE
ITA 6538/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
SAYAJI U BA KHIN MEMORIAL TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX EXEMPTIONS, MUMBAI
ITA 6441/MUM/2026[2027-28 TO 2031-32]Status: DisposedITAT Mumbai
SAYAJI U BA KHIN MEMORIAL TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX EXEMPTIONS, MUMBAI
ITA 6440/MUM/2026[2027-28 TO 2031-32]Status: DisposedITAT Mumbai
SCHOTT POONAWALLA PRIVATE LIMITED,MUMBAI vs DCIT3(3)(1) MUMBAI, MUMBAI
ITA 6194/MUM/2026[2021-22]Status: DisposedITAT MumbaiAY 2021-22
ST XAVIERS HIGH SCHOOL TRUST POWAI,POWAI vs COMMISSIONER OF INCOME TAX EXEMPTIONS MUMBAI, MUMBAI
ITA 6135/MUM/2026[2025-26]Status: DisposedITAT MumbaiAY 2025-26
ST XAVIERS HIGH SCHOOL TRUST POWAI,POWAI vs COMMISSIONER OF INCOME TAX EXEMPTIONS MUMBAI, MUMBAI
ITA 6134/MUM/2026[2025-26]Status: DisposedITAT MumbaiAY 2025-26
THE SOCIETY OF HELPER OF MARY,MUMBAI vs ASSESSING OFFICER, MUMBAI
ITA 6058/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
SATPAL DARSHAN SINGH BHINDER,MUMBAI vs INCOME TAX OFFICER, MUMBAI
ITA 6053/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
INCOMETAX OFFICER, WARD-20(3)(1), MUMBAI, MUMBAI vs VIMAL VALLABHJI GALA, MUMBAI
ITA 5946/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
NITIN SHANTARAM SAWARKAR,MUMBAI vs ITO WARD 41(4)(3), MUMBAI
ITA 5829/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
NITIN SHANTARAM SAWARKAR,MUMBAI vs ITO WARD 41(4)(3), MUMBAI
ITA 5789/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18