Recent Judgments
Latest ITAT tax tribunal orders across all benches.(366,005 total)
ABDUL SALAM PORAHA VALAPPIL,MUMBAI vs ITO 41(1)(1), MUMBAI
ITA 3667/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
AL QURESH EXPORTS,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, MUMBAI ( AAYAKAR BHAVAN)
ITA 3663/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
JANANI SUBRAMANYAM SUNDER,MUMBAI vs THE INCOME TAX OFFICER- 23 (2) (1), MUMBAI
ITA 3628/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
JWC LOGISTICS PARK PRIVATE LIMITED,RAIGAD vs ACIT CC 5(3), MUMBAI
ITA 3017/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
JOBANPUTRA CHARITABLE TRUST,MUMBAI vs ACIT CC 5(3), MUMBAI
ITA 3011/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
AL QURESH EXPORTS,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 8 (2) MUMBAI, MUMBAI
ITA 2946/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
AL QURESH EXPORTS,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX - CENTRAL CIRCLE 8(2) MUMBAI, AYAYAKAR BHAVAN MUMBAI
ITA 2945/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
MUNAWWAR SHAKUR KHAN,THANE vs CENTRAL CIRCLE 8(4), MUMBAI, MUMBAI
ITA 2886/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
AL QURESH EXPORTS,MUMBAI (WEST) vs CIT (A) 48, MUMBAI
ITA 2872/MUM/2026[2021-22]Status: DisposedITAT MumbaiAY 2021-22
AL QURESH EXPORTS,MUMBAI vs CIT (A), MUMBAI
ITA 2871/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
MOHAMMED SHAFI MOHAMMED SAI ANSARI,MUMBAI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 27(2), MUMBAI, NAVI MUMBAI
ITA 2574/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
JURIS MATRIX ADVISORS PRIVATE LIMITED,MUMBAI vs ITO WARD 12(3)(1), MUMBAI
ITA 1831/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
KRUTI MANUFACTURERS AND TRADERS PVT LTD,MUMBAI vs DCIT 6(3)(2), MUMBAI
ITA 1532/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ASHA PRADEEP KEDIA,MUMBAI vs THE PRINCIPAL COMMISSIONER OF INCOME TAX 17, MUMBIA
ITA 1224/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
SHRAVAN KUMAR HARKARAM CHOUDHARY,MUMBAI vs DCIT CENTRAL CIRCLE 4(2), MUMBAI, MUMBAI
ITA 1144/MUM/2026[A Y 2021-22]Status: DisposedITAT Mumbai
SHRAVAN KUMAR HARKARAM CHOUDHARY,MUMBAI vs DCIT CENTRAL CIRCLE 4(2), MUMBAI, MUMBAI
ITA 1143/MUM/2026[A Y 2020-21]Status: DisposedITAT Mumbai
PARESH DHANSUKHLAL GANDHI,MUMBAI vs INCOME TAX OFFICER, WARD-24(3)(3), ROOM NO-701, 7TH FLOOR, PIRAMAL CHAMBERS, MUMBAI-400012, MUMBAI
ITA 8223/MUM/2025[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SHRI RAJKUMAR L. DARYANANI,MUMBAI vs THE ACIT CIRCLE 17(3), MUMBAI
ITA 7819/MUM/2025[2006-07]Status: DisposedITAT MumbaiAY 2006-07
MAYURESH PROTENZ PRIVATE LIMITED,MUMBAI vs ASST. CIT 4(2)(2), MUMBAI
ITA 7776/MUM/2025[2016-17]Status: DisposedITAT MumbaiAY 2016-17
SHRI ALOK AGARWAL,MUMBAI vs ACIT, CIRCLE 14(1)(2), MUMBAI
ITA 7111/MUM/2025[2017-18]Status: DisposedITAT MumbaiAY 2017-18
MUNCHENER RUCKVERSICHERUNGS- GESELLSCHAFT AKTIENGESELLSCHAFT IN MUNCHEN,MUMBAI vs DY COMM OF INCOME TAX- INT TAX, CIRCLE-3(2)(2), MUM
ITA 2303/MUM/2022[2019-20]Status: DisposedITAT MumbaiAY 2019-20
MUNCHENER RUCKVERSICHERUNGS- GESELLSCHAFT AKTIENGESELLSCHAFT IN MUNCHEN,MUM vs DY COMM OF INCOME TAX- INT TAX, CIRCLE-3(2)(2), MUM
ITA 2302/MUM/2022[2018-19]Status: DisposedITAT MumbaiAY 2018-19
NATIONAL INSTITUTE OF CONSTRUCTION MANAGEMENT AND RESEARCH,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTION), MUMBAI
ITA 2181/MUM/2022[2015-16]Status: DisposedITAT MumbaiAY 2015-16
NATIONAL INSTITUTE OF CONSTRUCTION MANAGEMENT & RESEARCH,MUMBAI vs CIT (EXEMPTION), MUMBAI
ITA 2180/MUM/2022[2016-17]Status: DisposedITAT MumbaiAY 2016-17
STATE BANK OF INDIA,MUMBAI vs ACIT-CIRCLE- 2(2)(1), MUMBAI
ITA 3429/MUM/2018[2013-14]Status: DisposedITAT MumbaiAY 2013-14
DCIT- 2(2)(1), MUMBAI vs STATE BANK OF INDIA, MUMBAI
ITA 3395/MUM/2018[2013-14]Status: DisposedITAT MumbaiAY 2013-14
ASST CIT CIR 2(2)(1), MUMBAI vs STATE BANK OF INDIA, MUMBAI
ITA 2429/MUM/2015[2012-13]Status: DisposedITAT MumbaiAY 2012-13
STATE BANK OF INDIA,MUMBAI vs ASST CIT CIR 2(2)(1), MUMBAI
ITA 2390/MUM/2015[2012-13]Status: DisposedITAT MumbaiAY 2012-13
SEL RESOURCES LTD,HYDERABAD vs ITO., WARD-3(1), HYDERABAD
ITA 679/HYD/2025[2017-18]Status: DisposedITAT HyderabadAY 2017-18
Mr.Kondal Reddy Kotha vs The Income Tax Officer
WP/29506/2026ITAT Telangana