Recent Judgments

Latest ITAT tax tribunal orders across all benches.(366,005 total)

BALVESH NATH KHANNA vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1 FARIDABAD AND OTHERS

CWP/9718/2025ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026

LOKESH CHAND GUPTA vs ASSISTANT COMMISSIONER OF INCOME TAX AND OTHERS

CWP/919/2025ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026

YOGESH GOYAL vs INCOME TAX OFFICER WARD 2(3) FARIDABAD AND OTHERS

CWP/909/2025ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026

HERO CYCLES vs CHIEF COMMISSIONER OF INCOME TAX, AMRITSAR AND ORS.

CWP/8410/2024ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026

LOKESH CHAND GUPTA vs ASSISTANT COMMISSIONER OF INCOME TAX AND OTHERS

CWP/833/2025ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026

HERO CYCLES LTD. vs PRINCIPAL COMMISSIONER OF INCOME TAX, LUDHIANA-1 AND ANOTHER

CWP/7968/2023ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026

ASHOK CHANDNA vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1 FARIDABAD AND OTHERS

CWP/7738/2025ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026

PANKAJ YADAV vs INCOME TAX OFFICER WARD 3(1) GURGAON AND OTHERS

CWP/768/2025ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026

SAGAR YADAV vs INCOME TAX OFFICER WARD 4(1) GURGAON AND OTHERS

CWP/685/2025ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026

DEEPAK YADAV vs INCOME TAX OFFICER, WARD 1(4) GURGAON AND OTHERS

CWP/667/2025ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026

SHANKUNTLA vs INCOME TAX OFFICER WARD 4(1) GURGAON AND OTHERS

CWP/617/2025ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026

VIJAY KUMAR ARORA vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1 AND OTHERS

CWP/4488/2025ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026

RAJINDER MEHTA vs INCOME TAX OFFICER, WARD 2(1), FARIDABAD AND OTHERS

CWP/4244/2025ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026

YOGESH GOYAL vs INCOME TAX OFFICER, WARD 2(3) FARIDABAD AND OTHERS

CWP/4085/2025ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026

SURESH KUMAR vs INCOME TAX OFFICER AND OTHERS

CWP/4021/2025ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026

DAVINDER SINGH vs INCOME TAX OFFICER WARD 1 GOBINDGARH AND OTHERS

CWP/38851/2025ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026

DAVINDER SINGH vs INCOME TAX OFFICER WARD 1 KHANNA AND OTHERS

CWP/38850/2025ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026

RAJESH KUMAR DAWAR vs INCOME TAX OFFICER WARD 1 PANIPAT AND ORS

CWP/3653/2025ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026

CYBERHUB DEVELOPERS LLP vs ASSISTANT COMMISSIONER OF INCOME TAX AND OTHERS

CWP/34236/2024ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026

NEELIMA GUPTA vs INCOME TAX OFFICER AND OTHERS

CWP/33562/2024ITAT Punjab & Haryana

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

10/9/2026

SHAMSHER SINGH vs INCOME TAX OFFICER WARD 6(1) CHANDIGARH AND OTHERS

CWP/31204/2025ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026

SANDEEP KUMAR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1(1) CHANDIGARH AND OTHERS

CWP/30225/2025ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026

VARDHMAN CREATIONS PRIVATE LIMITED THROUGH ITS DIRECTOR SH VIRENDER KUMAR JAIN vs INCOME TAX OFFICER AND ANOTHER

CWP/29023/2024ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026

DARSHAN KUMAR SINCE DECEASED THROUGH LEGAL HEIR ISHU SINGLA vs INCOME TAX OFFICER AND OTHERS

CWP/28846/2024ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026

HARBHAJAN SINGH vs INCOME TAX OFFICER

CWP/28427/2025ITAT Punjab & Haryana

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

10/9/2026

YOGESH KUMAR GOEL vs DEPUTY COMMISSIONER OF INCOME TAX AND OTHERS

CWP/28344/2024ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026

YOGESH KUMAR GOEL vs DEPUTY COMMISSIONER OF INCOME TAX AND OTHERS

CWP/28329/2024ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026

YOGESH KUMAR GOEL vs DEPUTY COMMISSIONER OF INCOME TAX AND OTHERS

CWP/28298/2024ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026

DEEPAK KUMAR vs INCOME TAX OFFICER WARD 1(1) FARIDABAD AND OTHERS

CWP/26436/2025ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026

SANDEEP KUMAR HUF vs INCOME TAX OFFICER WARD 2(3) FARIDABAD AND OTHERS

CWP/26398/2025ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026