RAJESH KUMAR DAWAR vs. INCOME TAX OFFICER WARD 1 PANIPAT AND ORS

IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH CWP-3653-2025 (O&M) Reserved on :08.09.2026 Date of decision: 10.09.2026 RAJESH KUMAR DAWAR ..... Petitioner Versus INCOME TAX OFFICER, WARD 1, PANIPAT AND ORS ..... Respondent(s) CORAM : HON'BLE MR. JUSTICE DEEPAK SIBAL

HON'BLE MS. JUSTICE RUPINDERJIT CHAHAL Present : Mr. Amit Kaushik, Advocate for the petitioner. Ms. Gauri Neo Rampal, Sr. Standing Counsel (through VC) for the respondents. * * * DEEPAK SIBAL, J. 1. For order see the detailed judgment of even date passed in CWP No.15791 of 2024 - Jyoti Sareen Vs. Union of India and others. 2. All pending miscellaneous applications, if any, also stand disposed of. (DEEPAK SIBAL) JUDGE 10.09.2026 (RUPINDERJIT CHAHAL) Jyoti 1

JUDGE Whether speaking/reasoned : Yes / No Whether reportable : Yes / No JYOTI SHARMA 2026.09.15 10:41 I attest to the accuracy and authenticity of this document