Recent Judgments
Latest ITAT tax tribunal orders across all benches.(366,005 total)
ANIL KUMAR vs INCOME TAX OFFICER WARD 1(1) FARIDABAD AND OTHERS
MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL
BRIJBALA GOEL vs INCOME TAX OFFICER, WARD 1(1), FARIDABAD AND OTHERS
MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL
MANGAT RAM HUF vs INCOME TAX OFFICER AND OTHERS
MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL
HANEELA BAJWA vs INCOME TAX OFFICER AND OTHERS
MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL
SARITA GUPTA vs INCOME TAX OFFICER WARD 2(3) FARIDABAD AND OTHERS
MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL
BABITA GUPTA vs INCOME TAX OFFICER WARD 1(1) FARIDABAD AND OTHERS
MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL
DEEPAK KUMAR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1 FARIDABAD AND OTHERS
MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL
RAKESH KUMAR PRAJAPATI vs INCOME TAX OFFICER WARD 2(1) FARIDABAD AND OTHERS
MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL
SAVITA JINDAL vs INCOME TAX OFFICER WARD 1(4) FARIDABAD AND OTHERS
MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL
REENA GUPTA vs INCOME TAX OFFICER WARD 2(1) FARIDABAD AND OTHERS
MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL
SUMIT JINDAL vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2, LUDHIANA AND OTHERS
MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL
SUMIT JINDAL vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2, LUDHIANA AND OTHERS
MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL
AADITYA MALIK HUF vs INCOME TAX OFFICER AND OTHERS
MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL
YOGESH SAGAR vs ASSISTANT COMMISSIONER OF INCOME TAX
MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL
RANDHIR SINGH vs INCOME TAX OFFICER AND ORS
MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL
SURESH KUMAR SAIN vs PRINCIPAL COMMISSIONER OF INCOME TAX-1, CHANDIGARH AND OTHERS
MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL
NEERAJ BHATIA vs INCOME TAX OFFICER WARD 2(1) FARIDABAD AND OTHERS
MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL
AGGARWAL YARNS AND FABRICS PRIVATE LIMITED THROUGH ITS DIRECTOR SH RAHUL MITTAL vs INCOME TAX OFFICER, WARD-1, PANIPAT AND ORS
MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL
FATEH JANG SINGH BAJWA vs INCOME TAX OFFICER AND OTHERS
MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL
ANURAG WADHWA vs ASSISTANT COMMISSIONER OF INCOME TAX GURGAON AND ANOTHER
MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL
ANURAG WADHWA vs ASSISTANT COMMISSIONER OF INCOME TAX GURGAON AND ANOTHER
MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL
ANURAG WADHWA vs ASSISTANT COMMISSIONER OF INCOME TAX GURGAON AND ANOTHER
MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL
AGGARWAL SALES vs DEPUTY COMMISSIONER OF INCOME TAX AND OTHERS
MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL
CHANDER KANTA vs DEPUTY COMMISSIONER OF INCOME TAX AND OTHERS
MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL
HANEELA BAJWA vs INCOME TAX OFFICER AND OTHERS
MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL
PARUL BALI vs INCOME TAX OFFICER
MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL
DARSHAN CHAND MAHENDRU vs PRINCIPAL COMMISSIONER OF INCOME TAX 1 CHANDIGARH
MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL
SUSHIL BANSAL vs ASSISTANT COMMISSIONER OF INCOME TAX AND OTHERS
MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL
ROSHAN GARG vs PRINCIPAL COMMISSIONER OF INCOME TAX 1 CHANDIGARH AND ORS
MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL
SUSHIL BANSAL vs ASSISTANT COMMISSIONER OF INCOME TAX AND OTHERS
MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL
