Recent Judgments

Latest ITAT tax tribunal orders across all benches.(366,005 total)

M3M INDIA PRIVATE LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX AND OTHERS

CWP/24628/2024ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026

SURESH KUMAR SAIN vs PRINCIPAL COMMISSIONER OF INCOME TAX-1 AND OTHERS

CWP/24602/2026ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026

ROSHAN GARG vs PRINCIPAL COMMISSIONER OF INCOME TAX-1, CHANDIGARH AND ORS

CWP/24513/2026ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026

SUSHIL BANSAL vs ASSISTANT COMMISSIONER OF INCOME TAX AND OTHERS

CWP/24240/2024ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026

SUSHIL BANSAL vs ASSISTANT COMMISSIONER OF INCOME TAX AND OTHERS

CWP/24223/2024ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026

SUNDEEP CHANDHYOK vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1 FARIDABAD AND OTHERS

CWP/23711/2025ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026

S B REALTECH PRIVATE LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX (CENTRAL CIRCLE) AND OTHERS

CWP/23688/2024ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026

SOHAN LAL vs ASSISTANT COMMISSIONER OF INCOME TAX AND OTHERS

CWP/23676/2024ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026

SOHAN LAL vs ASSISTANT COMMISSIONER OF INCOME TAX AND OTHERS

CWP/23562/2024ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026

KAILASH GUPTA vs DEPUTY COMMISSIONER OF INCOME TAX ASSISTANT COMMISSIONER OF INCOME TAX AND ANOTHER

CWP/23372/2026ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026

ATUL GUPTA vs INCOME TAX OFFICER, WARD 11, JALANDHAR AND ANOTHER

CWP/23353/2026ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026

ATUL GUPTA vs INCOME TAX OFFICER, WARD 11, JALANDHAR AND ANOTHER

CWP/23317/2026ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026

KAILASH GUPTA vs 1DEPUTY COMMISSIONER OF INCOME TAX , CIRCLE 1, JALANDHAR AND ANOTHER

CWP/23305/2026ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026

SAHI SIALKOT RETAIL OUTLET AND FILLING STATION vs INCOME TAX OFFICER AND OTHERS

CWP/23187/2023ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026

GURU NANAK KHALSA SR. SEC. SCHOOL vs INCOME TAX OFFICER AND OTHERS

CWP/22972/2023ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026

DHARMINDER SINGH vs INCOME TAX OFFICER, WARD SAMANA

CWP/22947/2024ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026

RATTAN GOYAL vs INCOME TAX OFFICER AND OTHERS

CWP/22574/2024ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026

JASMINDER KAUR vs INCOME TAX OFFICER AND OTHERS

CWP/22564/2024ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026

SUMAANYA DEVELOPERS PRIVATE LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX AND OTHERS

CWP/22544/2024ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026

UKLANA COMMODITIES PRIVATE LIMITED vs INCOME TAX OFFICER AND OTHERS

CWP/22403/2024ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026

MOONLIGHT PROPERTIES PRIVATE LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX AND OTHERS

CWP/22328/2025ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026

GAURAV MARWAH vs INCOME TAX OFFICER WARD 1(3) FARIDABAD AND OTHERS

CWP/22004/2025ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026

GAURAV MARWAH vs INCOME TAX OFFICER WARD 1(3) FARIDABAD AND OTHERS

CWP/21965/2025ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026

MS GDPA FASTNERS, THROUGH ITS PARTNER SH VINEET RAJ AGGARWAL, vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1, JALANDHAR AND ANOTHER

CWP/21868/2026ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026

PRAGUN GARG vs INCOME TAX OFFICER AND OTHERS

CWP/21728/2026ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026

PRAGUN GARG vs INCOME TAX OFFICER AND OTHERS

CWP/21727/2026ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026

JIMMY GARG SINCE DECEASED THROUGH LR vs INCOME TAX OFFICER WARD 1 BARNALA AND OTHERS

CWP/21713/2025ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026

SAI VINAYAKKA EDUCATION SOCIETY vs ASSISTANT COMMISSIONER OF INCOME TAX AND OTHERS

CWP/21651/2026ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026

SAI VINAYAKKA EDUCATION SOCIETY vs ASSISTANT COMMISSIONER OF INCOME TAX

CWP/21604/2026ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026

PARDEEP BANSAL vs INCOME TAX OFFICER AND OTHERS

CWP/21600/2026ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026