Recent Judgments

Latest ITAT tax tribunal orders across all benches.(366,005 total)

SAI VINAYAKKA EDUCATION SOCIETY vs ASSISTANT COMMISSIONER OF INCOME TAX AND ORS

CWP/21581/2026ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026

SAI VINAYAKKA EDUCATION SOCIETY vs ASSISTANT COMMISSIONER OF INCOME TAX AND ORS

CWP/21528/2026ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026

SUNITA vs INCOME TAX OFFICER, WARD 1 KURUKSHETRA AND OTHERS

CWP/21498/2026ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026

RAJESH GUPTA vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 1 GURGAON AND OTHERS

CWP/21288/2025ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026

AMIT MEHTA vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 1 GURGAON AND OTHERS

CWP/21286/2025ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026

KAITHAL SOLVENT PRIVATE LIMITED vs INCOME TAX OFFICER AND OTHERS

CWP/21266/2024ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026

RAJESH GUPTA vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 1 GURGAON AND OTHERS

CWP/21140/2025ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026

RAJESH GUPTA vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 1 GURGAON AND OTHERS

CWP/21139/2025ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026

RAJESH GUPTA vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 1 GURGAON AND OTHERS

CWP/21136/2025ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026

RAJESH GUPTA vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 1 GURGAON AND OTHERS

CWP/21115/2025ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026

VIMAL KUMAR GUPTA vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 1 GURGAON AND OTHERS

CWP/21114/2025ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026

RAJESH GUPTA vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 1 GURGAON AND OTHERS

CWP/21111/2025ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026

VIJAY KUMAR GUPTA vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 1 GURGAON AND OTHERS

CWP/21108/2025ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026

AMIT MEHTA vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 1 GURGAON AND OTHERS

CWP/20600/2025ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026

SHRAVAN KUMAR GOVIL vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 1 GURGAON AND OTHERS

CWP/20573/2025ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026

FOREST HILL RESORT PRIVATE LIMITED vs JOINT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1, CHANDIGARH AND ORS

CWP/20450/2026ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026

JASWANT SINGH vs JOINT COMMISSIONER OF INCOME TAX (OSD), CENTRAL CIRCLE 1 CHD AND ORS

CWP/19887/2025ITAT Punjab & Haryana

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

10/9/2026

JASWANT SINGH vs JOINT COMMISSIONER OF INCOME TAX OSD, CENTRAL CIRCLE 1

CWP/19586/2026ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026

PARMINDER SINGH DUA vs JOINT COMMISSIONER OF INCOME TAX OSD, CENTRAL CIRCLE 1

CWP/19585/2026ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026

SIMERDEEP KAUR THROUGH POWER OF ATTORNEY HOLDER SOHAN SINGH vs INCOME TAX OFFICER, WARD 6 1 CHANDIGARH

CWP/19556/2026ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026

JASWINDER SINGH AY 2021 TO 22 vs ASST COMMISSIONER DEPUTY COMMISSION OF INCOME TAX CENTRAL CIRCLE, AMRITSAR

CWP/19463/2026ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026

SAI VEDIC SEWA SANSTHAN vs INCOME TAX OFFICER AND ORS

CWP/1938/2026ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026

KIRAN SINGH vs INCOME TAX OFFICER, WARD 6 1 CHANDIGARH

CWP/19302/2026ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026

SWATI SINGH vs INCOME TAX OFFICER, WARD 2 (1) CHANDIGARH AND ORS

CWP/18993/2026ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026

RAKESH SINGHAL vs INCOME TAX OFFICER AND OTHERS

CWP/18792/2024ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026

SONIA SHARMA vs INCOME TAX OFFICER, WARD 5, CHANDIGARH

CWP/18747/2026ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026

RANA INFORMATICS PRIVATE LIMITED vs THE DEPUTY COMMISSIONER OF INCOME TAX AND OTHERS

CWP/18742/2026ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026

GURSEWAK SINGH vs INCOME TAX OFFICER AND ANR

CWP/18154/2023ITAT Punjab & Haryana

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

10/9/2026

IQBAL SINGH SABHARWAL vs INCOME TAX OFFICER WARD 6(1) CHANDIGARH AND OTHERS

CWP/18095/2025ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026

HARJHIRMALL SINGH vs INCOME TAX OFFICER AND OTHERS

CWP/17381/2026ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026