FATEH JANG SINGH BAJWA vs. INCOME TAX OFFICER AND OTHERS

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CWP/25013/2024HC Punjab & HaryanaPHHC01130449202410 September 2026Bench: MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL1 pages

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IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH CWP-25013-2024 (O&M) Reserved on :08.09.2026 Date of decision: 10.09.2026 FATEH JANG SINGH BAJWA ..... Petitioner Versus INCOME TAX OFFICER AND OTHERS ..... Respondent(s) CORAM : HON'BLE MR. JUSTICE DEEPAK SIBAL

HON'BLE MS. JUSTICE RUPINDERJIT CHAHAL Present : Mr. Nikhil Goyal, Advocate for the petitioner. Ms. Urvashi Dhugga, Sr. Standing Counsel with Mr. Vaibhav Gupta, Jr. Standing Counsel and Ms. Kavita, Advocate for the respondents. * * * DEEPAK SIBAL, J. 1. For order see the detailed judgment of even date passed in CWP No.15791 of 2024 - Jyoti Sareen Vs. Union of India and others. 2. All pending miscellaneous applications, if any, also stand disposed of. (DEEPAK SIBAL) JUDGE 10.09.2026 (RUPINDERJIT CHAHAL) Jyoti 1

JUDGE Whether speaking/reasoned : Yes / No Whether reportable : Yes / No JYOTI SHARMA 2026.09.16 16:57 I attest to the accuracy and authenticity of this document

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