Recent Judgments
Latest ITAT tax tribunal orders across all benches.(365,807 total)
PADAMKUMAR RAMCHANDRA SONI,MUMBAI vs ACIT, CENTRAL CIRCLE 8(2), MUMBAI
ITA 4042/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
PADAMKUMAR RAMCHANDRA SONI,MUMBAI vs ACIT, CENTRAL CIRCLE 8(2), MUMBAI
ITA 4041/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
PADAMKUMAR RAMCHANDRA SONI,MUMBAI vs ACIT, CENTRAL CIRCLE 8(2), MUMBAI
ITA 4040/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
JITENDRA M. KITAVAT, HUF,MUMBAI vs ITO 23(1)(6), MUMBAI
ITA 4038/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
PIYUSH PADAMKUMAR SONI,MUMBAI vs ACIT, CENTRAL CIRCLE 8(2), MUMBAI
ITA 4028/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
PIYUSH PADAMKUMAR SONI,MUMBAI vs ACIT, CENTRAL CIRCLE 8(2), MUMBAI
ITA 4027/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
PADAMKUMAR RAMCHANDRA SONI,MUMBAI vs ACIT, CENTRAL CIRCLE 8(2), MUMBAI
ITA 3993/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
PADAMKUMAR RAMCHANDRA SONI,MUMBAI vs ACIT, CENTRAL CIRCLE 8(2), MUMBAI
ITA 3992/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
PADAMKUMAR RAMCHANDRA SONI,MUMBAI vs ACIT, CENTRAL CIRCLE 8(2), MUMBAI
ITA 3991/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
SIDHAANT AADHHATHRAO,GOVANDI, MUMBAI vs ITO - 27(3)(1), VASHI, NAVI MUMBAI
ITA 3832/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
SANTOSH MAHENDRA JAIN,MUMBAI vs INCOME TAX OFFICER, WARD 19(3)(1), MUMBAI
ITA 3786/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
ASHOK MADANLALJI JAIN,MUMBAI vs INCOME TAX OFFICER, WARD 27(1)(1), NAVI MUMBAI
ITA 3735/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
ABDUL SALAM PORAHA VALAPPIL,MUMBAI vs ITO 41(1)(1), MUMBAI
ITA 3667/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
AL QURESH EXPORTS,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, MUMBAI ( AAYAKAR BHAVAN)
ITA 3663/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
JANANI SUBRAMANYAM SUNDER,MUMBAI vs THE INCOME TAX OFFICER- 23 (2) (1), MUMBAI
ITA 3628/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
JWC LOGISTICS PARK PRIVATE LIMITED,RAIGAD vs ACIT CC 5(3), MUMBAI
ITA 3017/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
JOBANPUTRA CHARITABLE TRUST,MUMBAI vs ACIT CC 5(3), MUMBAI
ITA 3011/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
AL QURESH EXPORTS,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 8 (2) MUMBAI, MUMBAI
ITA 2946/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
AL QURESH EXPORTS,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX - CENTRAL CIRCLE 8(2) MUMBAI, AYAYAKAR BHAVAN MUMBAI
ITA 2945/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
MUNAWWAR SHAKUR KHAN,THANE vs CENTRAL CIRCLE 8(4), MUMBAI, MUMBAI
ITA 2886/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
AL QURESH EXPORTS,MUMBAI (WEST) vs CIT (A) 48, MUMBAI
ITA 2872/MUM/2026[2021-22]Status: DisposedITAT MumbaiAY 2021-22
AL QURESH EXPORTS,MUMBAI vs CIT (A), MUMBAI
ITA 2871/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
MOHAMMED SHAFI MOHAMMED SAI ANSARI,MUMBAI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 27(2), MUMBAI, NAVI MUMBAI
ITA 2574/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
JURIS MATRIX ADVISORS PRIVATE LIMITED,MUMBAI vs ITO WARD 12(3)(1), MUMBAI
ITA 1831/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
KRUTI MANUFACTURERS AND TRADERS PVT LTD,MUMBAI vs DCIT 6(3)(2), MUMBAI
ITA 1532/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ASHA PRADEEP KEDIA,MUMBAI vs THE PRINCIPAL COMMISSIONER OF INCOME TAX 17, MUMBIA
ITA 1224/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
SHRAVAN KUMAR HARKARAM CHOUDHARY,MUMBAI vs DCIT CENTRAL CIRCLE 4(2), MUMBAI, MUMBAI
ITA 1144/MUM/2026[A Y 2021-22]Status: DisposedITAT Mumbai
SHRAVAN KUMAR HARKARAM CHOUDHARY,MUMBAI vs DCIT CENTRAL CIRCLE 4(2), MUMBAI, MUMBAI
ITA 1143/MUM/2026[A Y 2020-21]Status: DisposedITAT Mumbai
PARESH DHANSUKHLAL GANDHI,MUMBAI vs INCOME TAX OFFICER, WARD-24(3)(3), ROOM NO-701, 7TH FLOOR, PIRAMAL CHAMBERS, MUMBAI-400012, MUMBAI
ITA 8223/MUM/2025[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SHRI RAJKUMAR L. DARYANANI,MUMBAI vs THE ACIT CIRCLE 17(3), MUMBAI
ITA 7819/MUM/2025[2006-07]Status: DisposedITAT MumbaiAY 2006-07
