Recent Judgments

Latest ITAT tax tribunal orders across all benches.(365,842 total)

HETAAL JASWANTRAI PAREKH,MUMBAI vs INCOME TAX OFFICER, WD-33(1)(5), MUMBAI

ITA 4294/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
11/9/2026

DEEPTI KUMAR VARANDANI,MUMBAI vs INCOME TAX OFFICER, WARD MUMBAI

ITA 4245/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
11/9/2026

PIYUSH PADAMKUMAR SONI,MUMBAI vs ACIT, CENTRAL CIRCLE 8(2), MUMBAI

ITA 4079/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
11/9/2026

SUNITA UMESH KARANDE,MUMBAI vs INCOME TAX OFFICER, WARD 41(3)(4), MUMBAI

ITA 4075/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
11/9/2026

PADAMKUMAR RAMCHANDRA SONI,MUMBAI vs ACIT, CENTRAL CIRCLE 8(2), MUMBAI

ITA 4043/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
11/9/2026

PADAMKUMAR RAMCHANDRA SONI,MUMBAI vs ACIT, CENTRAL CIRCLE 8(2), MUMBAI

ITA 4042/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
11/9/2026

PADAMKUMAR RAMCHANDRA SONI,MUMBAI vs ACIT, CENTRAL CIRCLE 8(2), MUMBAI

ITA 4041/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
11/9/2026

PADAMKUMAR RAMCHANDRA SONI,MUMBAI vs ACIT, CENTRAL CIRCLE 8(2), MUMBAI

ITA 4040/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
11/9/2026

JITENDRA M. KITAVAT, HUF,MUMBAI vs ITO 23(1)(6), MUMBAI

ITA 4038/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
11/9/2026

PIYUSH PADAMKUMAR SONI,MUMBAI vs ACIT, CENTRAL CIRCLE 8(2), MUMBAI

ITA 4028/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
11/9/2026

PIYUSH PADAMKUMAR SONI,MUMBAI vs ACIT, CENTRAL CIRCLE 8(2), MUMBAI

ITA 4027/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
11/9/2026

PADAMKUMAR RAMCHANDRA SONI,MUMBAI vs ACIT, CENTRAL CIRCLE 8(2), MUMBAI

ITA 3993/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
11/9/2026

PADAMKUMAR RAMCHANDRA SONI,MUMBAI vs ACIT, CENTRAL CIRCLE 8(2), MUMBAI

ITA 3992/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
11/9/2026

PADAMKUMAR RAMCHANDRA SONI,MUMBAI vs ACIT, CENTRAL CIRCLE 8(2), MUMBAI

ITA 3991/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
11/9/2026

SIDHAANT AADHHATHRAO,GOVANDI, MUMBAI vs ITO - 27(3)(1), VASHI, NAVI MUMBAI

ITA 3832/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
11/9/2026

SANTOSH MAHENDRA JAIN,MUMBAI vs INCOME TAX OFFICER, WARD 19(3)(1), MUMBAI

ITA 3786/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
11/9/2026

ASHOK MADANLALJI JAIN,MUMBAI vs INCOME TAX OFFICER, WARD 27(1)(1), NAVI MUMBAI

ITA 3735/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
11/9/2026

ABDUL SALAM PORAHA VALAPPIL,MUMBAI vs ITO 41(1)(1), MUMBAI

ITA 3667/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
11/9/2026

AL QURESH EXPORTS,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, MUMBAI ( AAYAKAR BHAVAN)

ITA 3663/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
11/9/2026

JANANI SUBRAMANYAM SUNDER,MUMBAI vs THE INCOME TAX OFFICER- 23 (2) (1), MUMBAI

ITA 3628/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
11/9/2026

JWC LOGISTICS PARK PRIVATE LIMITED,RAIGAD vs ACIT CC 5(3), MUMBAI

ITA 3017/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
11/9/2026

JOBANPUTRA CHARITABLE TRUST,MUMBAI vs ACIT CC 5(3), MUMBAI

ITA 3011/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
11/9/2026

AL QURESH EXPORTS,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 8 (2) MUMBAI, MUMBAI

ITA 2946/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
11/9/2026

AL QURESH EXPORTS,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX - CENTRAL CIRCLE 8(2) MUMBAI, AYAYAKAR BHAVAN MUMBAI

ITA 2945/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
11/9/2026

MUNAWWAR SHAKUR KHAN,THANE vs CENTRAL CIRCLE 8(4), MUMBAI, MUMBAI

ITA 2886/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
11/9/2026

AL QURESH EXPORTS,MUMBAI (WEST) vs CIT (A) 48, MUMBAI

ITA 2872/MUM/2026[2021-22]Status: DisposedITAT MumbaiAY 2021-22
11/9/2026

AL QURESH EXPORTS,MUMBAI vs CIT (A), MUMBAI

ITA 2871/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
11/9/2026

MOHAMMED SHAFI MOHAMMED SAI ANSARI,MUMBAI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 27(2), MUMBAI, NAVI MUMBAI

ITA 2574/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
11/9/2026

JURIS MATRIX ADVISORS PRIVATE LIMITED,MUMBAI vs ITO WARD 12(3)(1), MUMBAI

ITA 1831/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
11/9/2026

KRUTI MANUFACTURERS AND TRADERS PVT LTD,MUMBAI vs DCIT 6(3)(2), MUMBAI

ITA 1532/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
11/9/2026