Recent Judgments

Latest ITAT tax tribunal orders across all benches.(365,807 total)

DY. COMMISSIONER OF INCOME TAX CIRCLE 3(3)(1),MUMBAI, MUMBAI vs SNOW MOUNT PROPERTIES PRIVATE LIMITED, MUMBAI

ITA 662/MUM/2026[2023-24]Status: DisposedITAT MumbaiAY 2023-24
11/9/2026

ITO, WARD 4(4), THANE, THANE vs IRFAN AHMAD SHAH, THANE

ITA 6538/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
11/9/2026

SAYAJI U BA KHIN MEMORIAL TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX EXEMPTIONS, MUMBAI

ITA 6441/MUM/2026[2027-28 TO 2031-32]Status: DisposedITAT Mumbai
11/9/2026

SAYAJI U BA KHIN MEMORIAL TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX EXEMPTIONS, MUMBAI

ITA 6440/MUM/2026[2027-28 TO 2031-32]Status: DisposedITAT Mumbai
11/9/2026

SCHOTT POONAWALLA PRIVATE LIMITED,MUMBAI vs DCIT3(3)(1) MUMBAI, MUMBAI

ITA 6194/MUM/2026[2021-22]Status: DisposedITAT MumbaiAY 2021-22
11/9/2026

ST XAVIERS HIGH SCHOOL TRUST POWAI,POWAI vs COMMISSIONER OF INCOME TAX EXEMPTIONS MUMBAI, MUMBAI

ITA 6135/MUM/2026[2025-26]Status: DisposedITAT MumbaiAY 2025-26
11/9/2026

ST XAVIERS HIGH SCHOOL TRUST POWAI,POWAI vs COMMISSIONER OF INCOME TAX EXEMPTIONS MUMBAI, MUMBAI

ITA 6134/MUM/2026[2025-26]Status: DisposedITAT MumbaiAY 2025-26
11/9/2026

THE SOCIETY OF HELPER OF MARY,MUMBAI vs ASSESSING OFFICER, MUMBAI

ITA 6058/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
11/9/2026

SATPAL DARSHAN SINGH BHINDER,MUMBAI vs INCOME TAX OFFICER, MUMBAI

ITA 6053/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
11/9/2026

INCOMETAX OFFICER, WARD-20(3)(1), MUMBAI, MUMBAI vs VIMAL VALLABHJI GALA, MUMBAI

ITA 5946/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
11/9/2026

NITIN SHANTARAM SAWARKAR,MUMBAI vs ITO WARD 41(4)(3), MUMBAI

ITA 5829/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
11/9/2026

NITIN SHANTARAM SAWARKAR,MUMBAI vs ITO WARD 41(4)(3), MUMBAI

ITA 5789/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
11/9/2026

ABHAY KANTILAL SHAH,MUMBAI vs ACIT CIRCLE 27(1), MUMBAI

ITA 5725/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
11/9/2026

IRFAN AHMAD SHAH,VASAI EAST vs SHASHI BHUSHAN SINGH, INCOME TAX OFFICER, THANE, THANE

ITA 5504/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
11/9/2026

IRFAN AHMAD SHAH,VASAI EAST vs SHASHI BHUSHAN SINGH, INCOME TAX OFFICER, THANE, THANE

ITA 5493/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
11/9/2026

NAWAZ HUSAIN QURESHI,MUMBAI vs ITO WARD 25(3)(1), MUMBAI

ITA 4995/MUM/2026[2017-2018]Status: DisposedITAT MumbaiAY 2017-2018
11/9/2026

MOHAMMED HASSEB MOHAMMED HANIF KHAN,MUMBAI vs INCOME TAX OFFICER WARD - 34(2)(1), MUMBAI, MUMBAI

ITA 4713/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
11/9/2026

PARANJAPE & PARANJAPE, CHARTERED ACCOUTANTS,MUMBAI vs INCOME TAX OFFICER, MUMBAI

ITA 4685/MUM/2026[2019-2020]Status: DisposedITAT MumbaiAY 2019-2020
11/9/2026

ACIT CIRCLE 3(2)(1), MUMBAI, MUMBAI vs MAHARASHTRA AIRPORT DEVELOPMENT COMPANY LIMITED, MUMBAI

ITA 4569/MUM/2026[2021-22]Status: DisposedITAT MumbaiAY 2021-22
11/9/2026

ALWYN SEBASTIAN FERNADES,PUNE vs INCOME TAX OFFICER, CIRCLE 2 (3), MUMBAI

ITA 4543/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
11/9/2026

MUSLIM MAJLIS,MUMBAI vs CIT(EXMEPTION), MUMBAI

ITA 4527/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
11/9/2026

LATE SHRI SHREERAM REKHAI PRASAD SINGH,MALAD EAST vs INCOME TAX OFFICER, WARD 41(3)(4), MUMBAI, MUMBAI

ITA 4518/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
11/9/2026

FORK MEDIA GROUP PRIVATE LIMITED,MUMBAI vs ACIT, CIRCLE 14(1)(2), MUMBAI

ITA 4420/MUM/2026[2021-2022]Status: DisposedITAT MumbaiAY 2021-2022
11/9/2026

MOHAN BHAGUJI NANAWARE,THANE vs WARD 1(1), KALYAN, THANE

ITA 4414/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
11/9/2026

MANPREET ESTATES LLP,MUMBAI vs ACIT, CENTRAL CIRCLE 8(3), MUMBAI

ITA 4386/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
11/9/2026

HETAAL JASWANTRAI PAREKH,MUMBAI vs INCOME TAX OFFICER, WD-33(1)(5), MUMBAI

ITA 4294/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
11/9/2026

DEEPTI KUMAR VARANDANI,MUMBAI vs INCOME TAX OFFICER, WARD MUMBAI

ITA 4245/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
11/9/2026

PIYUSH PADAMKUMAR SONI,MUMBAI vs ACIT, CENTRAL CIRCLE 8(2), MUMBAI

ITA 4079/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
11/9/2026

SUNITA UMESH KARANDE,MUMBAI vs INCOME TAX OFFICER, WARD 41(3)(4), MUMBAI

ITA 4075/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
11/9/2026

PADAMKUMAR RAMCHANDRA SONI,MUMBAI vs ACIT, CENTRAL CIRCLE 8(2), MUMBAI

ITA 4043/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
11/9/2026