Recent Judgments
Latest ITAT tax tribunal orders across all benches.(365,807 total)
TAMRAPARANI ENTERPREISES AND REALTY PRIVATE LIMITED,CHENNAI vs ITO CORP WARD 3(1), CHENNAI
ITA 648/CHNY/2026[2017-18]Status: HeardITAT ChennaiAY 2017-18
TAMRAPARANI ENTERPRISES AND REALTY PRIVATE LIMITED,CHENNAI vs ITO CORP WARD 3(1), CHENNAI
ITA 647/CHNY/2026[2017-18]Status: HeardITAT ChennaiAY 2017-18
CHENNAI UNIFIED METROPOLITAN TRANSPORT AUTHORITY,CHENNAI vs COMMISSIONER (EXEMPTION), CHENNAI, CHENNAI
ITA 3478/CHNY/2026[2026-27]Status: DisposedITAT ChennaiAY 2026-27
SANVI EDUCATIONAL AND CHARITABLE TRUST,PUDUCHERRY vs CIT EXEMPTIONS, CHENNAI
ITA 3454/CHNY/2026[-]Status: DisposedITAT Chennai
SANVI EDUCATIONAL AND CHARITABLE TRUST,PUDUCHERRY vs CIT EXEMPTIONS, CHENNAI
ITA 3453/CHNY/2026[-]Status: DisposedITAT Chennai
ELLORUKKUM KALVI FOUNDATION,ERODE vs CIT EXEMPTIONS, CHENNAI
ITA 3402/CHNY/2026[-]Status: DisposedITAT Chennai
ELLORUKKUM KALVI FOUNDATION,ERODE vs CIT EXEMPTION, CHENNAI
ITA 3401/CHNY/2026[-]Status: DisposedITAT Chennai
INCOME TAX OFFICER, KRISHNAGIRI vs MUNIRATHINAM SIVASANKARI, KRISHNAGIRI
ITA 3371/CHNY/2026[2020-21]Status: HeardITAT ChennaiAY 2020-21
MUSIRI SUBBRAMA SASTRI CHARITABLE TRUST,CHENNAI vs CIT EXEMPTIONS, CHENNAI
ITA 2922/CHNY/2026[-]Status: DisposedITAT Chennai
MUSIRI SUBBRAMA SASTRI CHARITABLE TRUST,CHENNAI vs CIT EXEMPTIONS, CHENNAI
ITA 2921/CHNY/2026[-]Status: DisposedITAT Chennai
VEKATESHPURAM TARAPORE EDUCATIONAL TRUST,TAMIL NADU, INDIA vs EXEMPTIONS WARD 3 CHENNAI, TAMIL NADU, CHENNAI
ITA 2428/CHNY/2026[NA]Status: DisposedITAT Chennai
VEKATESHPURAM TARAPORE EDUCATIONAL TRUST,CHENNAI vs EXEMPTIONS WARD 3 CHENNAI, CHENNAI
ITA 2427/CHNY/2026[NA]Status: DisposedITAT Chennai
DEPUTY COMMISSIONER OF INCOME TAX, CORPORATE CIRCLE 4(1), CHENNAI, CHENNAI vs MOVATE TECHNOLOGIES PRIVATE LIMITED, CHENNAI
ITA 2341/CHNY/2026[2010]Status: DisposedITAT Chennai
MBMA CHARITABLE,CUDDALORE vs CIT(E), CHENNAI
ITA 2315/CHNY/2026[2025-26]Status: DisposedITAT ChennaiAY 2025-26
INCOME TAX OFFICER, CORPORATE WARD 3 1 CHENNAI, CHENNAI vs TAMRAPARANI ENTERPRISES AND REALTY PRIVATE LIMITED, CHENNAI
ITA 1356/CHNY/2026[2019-20]Status: HeardITAT ChennaiAY 2019-20
INCOME-TAX OFFICER, WARD-1, KARUR, KARUR vs SUBRAMANI SIVAKUMAR, KARUR
ITA 1321/CHNY/2026[2015-16]Status: DisposedITAT ChennaiAY 2015-16
F.T. 101 VILLUPURAM DISTRICT NON AGRICULTURAL COOPERATIVE SOCIETIES EMPLOYESS COOP THRIFT & CREDIT S,VILLUPURAM vs INCOME TAX OFFICER, VILLUPURAM
ITA 1290/CHNY/2026[2019-2020]Status: HeardITAT ChennaiAY 2019-2020
KUPPUSAMY THARMARAJ PAKKIRISAMY L/H OF LATE SMT T ARUMAIKANNU,THIRUVARUR vs INCOME-TAX OFFICER, WARD-1, THIRUVARUR
ITA 3388/CHNY/2025[2011-12]Status: HeardITAT ChennaiAY 2011-12
SUBRAMANIAM MANOHARAN,TIRUPUR vs ITO, WARD- 1(4), TIRUPUR
ITA 3364/CHNY/2025[2016-17]Status: HeardITAT ChennaiAY 2016-17
ADVAYA EDUCATIONAL AND CHARITABLE TRUST,BANGALORE vs COMMISSIONER OF INCOME TAX (EXEMPTION), BANGALORE
ITA 2254/BANG/2026[2026-27]Status: DisposedITAT BangaloreAY 2026-27
ADVAYA EDUCATIONAL AND CHARITABLE TRUST,BANGALORE vs COMMISSIONER OF INCOME TAX (EXEMPTION), BANGALORE
ITA 2253/BANG/2026[2026-27]Status: DisposedITAT BangaloreAY 2026-27
ADVAYA EDUCATIONAL AND CHARITABLE TRUST,BENGALURU vs COMMISSIONER OF INCOME TAX (EXEMPTION), BENGALURU
ITA 2225/BANG/2026[2025-26]Status: DisposedITAT BangaloreAY 2025-26
TRC ENGINEERING INDIA PRIVATE LIMITED,BENGALURU vs ACIT, CIRCLE-7(1)(1), BENGALURU
ITA 1655/BANG/2025[2017-18]Status: DisposedITAT BangaloreAY 2017-18
DCIT-CC-4(2), MUMBAI, MUMBAI vs SHRAVAN KUMAR HARKARAM CHOUDHARY, MUMBAI
ITA 991/MUM/2026[2021-22]Status: DisposedITAT MumbaiAY 2021-22
DCIT-CC-4(2),MUMBAI, MUMBAI vs SHRAVAN KUMAR HARKARAM CHOUDHARY, MUMBAI
ITA 990/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
DCIT-CC-4(2),MUMBAI, MUMBAI vs SHRAVAN KUMAR HARKARAM CHOUDHARY, MUMBAI
ITA 989/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
HANOZE H THAKKAR,MUMBAI vs ITO 19(1)(5), MUMBAI, MUMBAI
ITA 7383/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
PRANA FOUNDATION,THANE vs ITO, EXEM. WARD 2(2), MUMBAI, MUMBAI
ITA 6899/MUM/2026[-]Status: DisposedITAT Mumbai
PRANA FOUNDATION,THANE vs ITO, EXEM. WARD 2(2), MUMBAI, MUMBAI
ITA 6898/MUM/2026[-]Status: DisposedITAT Mumbai
ORIX LEASING AND FINANCIAL SERVICES INDIA LIMITED,MAHARASHTRA vs PRINCIPAL COMMISSIONER OF INCOME-TAX, MUMBAI
ITA 6895/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
