Recent Judgments
Latest ITAT tax tribunal orders across all benches.(365,807 total)
FILATEX FASHIONS LIMITED,HYDERABAD vs DCIT CENTRAL CIRCLE -1(3), HYDERABAD
ITA 1616/HYD/2025[2016-17]Status: DisposedITAT HyderabadAY 2016-17
CEMFIL ENTERPRISES LIMITED,KOLKATA vs ITO, WARD 6(1), KOLKATA
ITA 972/KOL/2026[2015-2016]Status: DisposedITAT KolkataAY 2015-2016
CEMFIL ENTERPRISES LIMITED,KOLKATA vs I.T.O., WARD - 6(1), KOLKATA
ITA 885/KOL/2026[2018-2019]Status: DisposedITAT KolkataAY 2018-2019
ITO, WARD-6(2), KOLKATA., KOLKATA vs HIGHLIGHT PROPERTIES PVT. LTD., KOLKATA
ITA 59/KOL/2026[2013-14]Status: DisposedITAT KolkataAY 2013-14
DEPUTY COMMISSION OF INCOME TAX, CEN. CIR.-1(1), KOLKATA, KOLKATA vs M/S. TOPLIGHT MERCHANTILES PRIVATE LIMITED, KOLKATA
ITA 507/KOL/2026[2013-14]Status: DisposedITAT KolkataAY 2013-14
NATIONAL ENGINEERING INDUSTRIES LTD.,KOLKATA vs D.C.I.T., CIRCLE - 5(1), KOLKATA
ITA 418/KOL/2026[2017-2018]Status: HeardITAT KolkataAY 2017-2018
LIONS CLUB OF CONTAI, DESHAPRAN,PURBA MEDINIPUR vs I.T.O., WARD - 38(1), PURBA MEDINIPUR
ITA 2368/KOL/2026[2020-2021]Status: DisposedITAT KolkataAY 2020-2021
SHYAM STEEL INDUSTRIES LIMITED,KOLKATA vs D.C.I.T., CC - 2(1), KOLKATA
ITA 2244/KOL/2026[2020-2021]Status: HeardITAT KolkataAY 2020-2021
SHYAM STEEL INDUSTRIES LIMITED,KOLKATA vs D.C.I.T., CC - 2(1), KOLKATA
ITA 2243/KOL/2026[2019-2020]Status: HeardITAT KolkataAY 2019-2020
INCOME TAX OFFICER, WARD-30(1), KOLKATA, KOLKATA vs KAMALA NAYAN VALA, KOLKATA
ITA 2186/KOL/2026[2012-13]Status: DisposedITAT KolkataAY 2012-13
DCIT EXEMPTIONS CIRCLE 1(1), KOLKATA, KOLKATA vs SOUTH POINT EDUCATION SOCIETY, KOLKATA
ITA 2169/KOL/2026[2016-17]Status: DisposedITAT KolkataAY 2016-17
THE JALPAIGURI CENTRAL COOPERATIVE BANK LIMITED,JALPAIGURI vs ITO (TDS), WARD 6(1), JALPAIGURI, JALPAIGURI
ITA 2148/KOL/2026[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
KUSUM DEVI GOEL,NEW DELHI vs ACIT, CENTRAL CIRCLE 4(2), KOLKATA, KOLKATA
ITA 2099/KOL/2026[2021-2022]Status: DisposedITAT KolkataAY 2021-2022
MRIGNAYANI COSMETICS PVT. LTD.,KOLKATA vs ITO, WARD 12(1), KOLKATA, KOLKATA
ITA 1974/KOL/2026[2018-2019]Status: DisposedITAT KolkataAY 2018-2019
NIRMALA MOBILE NET SERVICES PVT. LTD.,SILIGURI, DARJEELING vs I.T.O., WARD - 3(4), BALURGHAT, SOUTH DINAJPUR
ITA 1905/KOL/2026[2019-2020]Status: DisposedITAT KolkataAY 2019-2020
NIRMALA MOBILE NET SERVICES PVT. LTD.,SILIGURI, DARJEELING vs I.T.O., WARD - 3(4), BALURGHAT, SOUTH DINAJPUR
ITA 1904/KOL/2026[2018-2019]Status: DisposedITAT KolkataAY 2018-2019
NIRMALA MOBILE NET SERVICES PVT. LTD.,SILIGURI, DARJEELING vs I.T.O., WARD - 3(4), BALURGHHAT, DAKSHIN DINAJPUR
ITA 1903/KOL/2026[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
MANI SQUARE LIMITED,KOLKATA vs ADDITIONAL CIT, RANGE 2 (TDS), KOLKATA, KOLKATA
ITA 1719/KOL/2026[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
MANAKSIA STEELS LIMITED,KOLKATA vs DCIT, CIRCLE 1(1), KOLKATA
ITA 1307/KOL/2026[2016-2017]Status: DisposedITAT KolkataAY 2016-2017
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), KOLKATA, KOLKATA vs MIRAJ DIGVIJAY SHAH, KOLKATA
ITA 1078/KOL/2026[2023-24]Status: DisposedITAT KolkataAY 2023-24
OBEROI HOTELS PRIVATE LIMITED,KOLKATA vs DCIT, CIRCLE 8, KOLKATA
ITA 796/KOL/2025[2011-2012]Status: HeardITAT KolkataAY 2011-2012
RAJ KUMAR AGARWAL,KOLKATA vs I.T.O., WARD - 37(1), KOLKATA
ITA 3126/KOL/2025[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
ISHAAN SAREE PRIVATE LIMITED,KOLKATA vs INCOME TAX OFFICER, KOLKATA
ITA 2437/KOL/2025[2016-17]Status: DisposedITAT KolkataAY 2016-17
NAVIN KUMAR BHARTIA,KOLKATA vs D.C.I.T., CIRCLE - 40, KOLKATA
ITA 2063/KOL/2025[2017-2018]Status: HeardITAT KolkataAY 2017-2018
DCIT, CIRCLE-7(1), KOLKATA, KOLKATA vs OBEROI HOTELS PRIVATE LIMITED, KOLKATA
ITA 1565/KOL/2025[2011-2012]Status: HeardITAT KolkataAY 2011-2012
NEW ERA COATINGS LLP,KOLKATA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1), KOLKATA
ITA 2116/KOL/2024[2013-14]Status: DisposedITAT KolkataAY 2013-14
TAMRAPARANI ENTERPRISES AND REALTY PRIVATE LIMITED,CHENNAI vs ITO CROP WARD 3(1), CHENNAI
ITA 652/CHNY/2026[2019-20]Status: HeardITAT ChennaiAY 2019-20
TAMRAPARANI ENTERPRISES AND REALTY PRIVATE LIMITED,CHENNAI vs ITO CORP WARD 3(1), CHENNAI
ITA 651/CHNY/2026[2019-20]Status: HeardITAT ChennaiAY 2019-20
TAMRAPARANI ENTERPRISES AND REALTY PRIAVTE LIMITED,CHENNAI vs ITO CORP WARD 3(1), CHENNAI
ITA 650/CHNY/2026[2018-19]Status: HeardITAT ChennaiAY 2018-19
TAMRAPARANI ENTERPRISES AND REALTY PRIVATE LIMITED,CHENNAI vs ITO CORP WARD 3(1), CHENNAI
ITA 649/CHNY/2026[2018-19]Status: HeardITAT ChennaiAY 2018-19