Recent Judgments
Latest ITAT tax tribunal orders across all benches.(363,016 total)
PRAKASH GHANSHYAM BHUNGALIYA,SURAT vs INCOME TAX OFFICER, WARD 2(1)(3), SURAT, SURAT
ITA 618/SRT/2026[2016-17]Status: DisposedITAT SuratAY 2016-17
PRAKASH GHANSHYAM BHUNGALIYA,SURAT vs INCOME TAX OFFICER, WARD 2(1)(3), SURAT, SURAT
ITA 617/SRT/2026[2016-17]Status: DisposedITAT SuratAY 2016-17
PRAKASH GHANSHYAM BHUNGALIYA,SURAT vs INCOME TAX OFFICER, WARD 2(1)(3), SURAT, SURAT
ITA 616/SRT/2026[2016-17]Status: DisposedITAT SuratAY 2016-17
AGARWAL PRAGATI TRUST,SURAT vs ITO (EXEMPTION) WARD, SURAT
ITA 849/SRT/2025[2014-15]Status: DisposedITAT SuratAY 2014-15
AGARWAL PRAGATI TRUST,SURAT vs ITO (EXEMPTION) WARD, SURAT
ITA 848/SRT/2025[2012-13]Status: DisposedITAT SuratAY 2012-13
EURO JEWELS,SURAT vs ACIT, CIRCLE 2(1), SURAT
ITA 583/SRT/2025[2010-11]Status: DisposedITAT SuratAY 2010-11
MANISHBHAI NAGJIBHAI SA vs AVIYA,SURAT
ITA 1421/SRT/2025[2017-18]Status: DisposedITAT SuratAY 2017-18
PIPODRA TEXTILE PARK PRIVATE LIMITED,SURAT vs ITO, WARD-2(1)(3), SURAT
ITA 1364/SRT/2025[2013-14]Status: DisposedITAT SuratAY 2013-14
DY COMMISSIONER OF INCOME TAX, SURAT vs J B ECOTEX LLP, SURAT
ITA 1275/SRT/2025[2016-17]Status: DisposedITAT SuratAY 2016-17
RANGOLI INDUSTRIES PRIVATE LIMITED,SURAT vs ACIT, CIRCLE 2(1)(1), SURAT
ITA 861/SRT/2024[2012-13]Status: DisposedITAT SuratAY 2012-13
INCOME TAX OFFICER, WARD-1(2)(1), SURAT, SURAT vs MAHAVIR CORPORATION, SURAT
ITA 132/SRT/2024[2015]Status: DisposedITAT Surat
PURNA CHANDRA RATH,CUTTACK vs DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE-1(1),CUTTACK, CUTTACK
ITA 705/CTK/2026[2014-15]Status: DisposedITAT CuttackAY 2014-15
PURNA CHANDRA RATH,CUTTACK vs DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE-1(1),CUTTACK, CUTTACK
ITA 704/CTK/2026[2013-14]Status: DisposedITAT CuttackAY 2013-14
PURNA CHANDRA RATH,CUTTACK vs DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE-1(1),CUTTACK, CUTTACK
ITA 703/CTK/2026[2012-13]Status: DisposedITAT CuttackAY 2012-13
PURNA CHANDRA RATH,CUTTACK vs DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE-1(1),CUTTACK, CUTTACK
ITA 702/CTK/2026[2011-12]Status: DisposedITAT CuttackAY 2011-12
PURNA CHANDRA RATH,CUTTACK vs DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE-1(1),CUTTACK, CUTTACK
ITA 701/CTK/2026[2010-11]Status: DisposedITAT CuttackAY 2010-11
PURNA CHANDRA RATH,CUTTACK vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1),CUTTACK, CUTTACK
ITA 700/CTK/2026[2009-10]Status: DisposedITAT CuttackAY 2009-10
VIKASH KUMAR BHARALAWALA,CUTTACK vs ITO WARD-1(1), CUTTACK
ITA 659/CTK/2026[2020-21]Status: DisposedITAT CuttackAY 2020-21
NILIMA BAL,BHBANESWAR vs ITO, WARD2(1), BHUBANWSWAR
ITA 593/CTK/2026[2023-24]Status: DisposedITAT CuttackAY 2023-24
NAVIN KUMAR KOCHAR,CUTTACK, ODISHA vs ITO, WARD 1(1), CUTTACK, CUTTACK, ODISHA
ITA 579/CTK/2026[2017-2018]Status: DisposedITAT CuttackAY 2017-2018
INDIAN MANAGEMENT AND TECHNICAL SOCIETY,BHUBANESWAR vs ITO, EXEMPTION, BHUBANESWAR
ITA 568/CTK/2026[2022-2023]Status: DisposedITAT CuttackAY 2022-2023
MAHALAXMI BHANDAR,CUTTACK vs ITO, WARD-1(1), CUTTACK
ITA 41/CTK/2026[2017-18]Status: DisposedITAT CuttackAY 2017-18
MAHALAXMI BHANDAR,CUTTACK vs ITO, WARD-1(1), CUTTACK
ITA 40/CTK/2026[2017-18]Status: DisposedITAT CuttackAY 2017-18
NIBEDITA PRIYADARSHINI SATAPATHY,ODISHA vs ITO, WARD DHENKANAL, DHENKANAL
ITA 325/CTK/2026[2016-17]Status: DisposedITAT CuttackAY 2016-17
CHOUDHURY PRAVAT KESHARI MISHRA,CUTTACK vs DCIT, CIRCLE-1(1), CUTTACK
ITA 218/CTK/2026[2012-13]Status: DisposedITAT CuttackAY 2012-13
SHRI SANKHESHWAR PARSHWNATH JAIN SHWETAMBER MANDIR TRUST ROYAL COLONY,INDORE vs CIT EXEMPTION BHOPAL, BHOPAL
ITA 788/IND/2026[NOT APPLICABLE]Status: DisposedITAT Indore
ANANT SHEKSHNIK SANSTHAN,JABALPUR vs CIT EXEMPTION BHOPAL, BHOPAL
ITA 732/IND/2026[NA]Status: DisposedITAT Indore
EKAGRA COTTON CORPORATION PRIVATE LIMITED,SENDHWA, MADHYA PRADESH vs THE ITO, SENDHWA, SENDHWA, MADHYA PRADESH
ITA 65/IND/2026[2023-24]Status: DisposedITAT IndoreAY 2023-24
DEEPAK SONI,HOUSE NO. MARWADI ROAD, BHOPAL vs ITO 4(3), AAYKAR BHAWAN, BHOPAL
ITA 396/IND/2026[2017-2018]Status: DisposedITAT IndoreAY 2017-2018
GAURAV TAYAL,INDORE vs THE ITO, WARD, SENDHWA, SENDHWA
ITA 392/IND/2026[2012-13]Status: DisposedITAT IndoreAY 2012-13