Recent Judgments
Latest ITAT tax tribunal orders across all benches.(363,016 total)
GURUKRIPA COLONIZER,INDORE vs INCOME TAX OFFICER-5(1), INDORE, INDORE
ITA 156/IND/2026[2016-17]Status: DisposedITAT IndoreAY 2016-17
LALCHAND PARASWANI,INDORE vs INCOME TAX OFFICER-5(1), INDORE
ITA 810/IND/2025[2018-19]Status: DisposedITAT IndoreAY 2018-19
M/S GANPAT PANNALAL,HARDA vs NATIONAL FACELESS ASSESSMENT CENTRE, DELHI
ITA 809/IND/2025[2016-17]Status: DisposedITAT IndoreAY 2016-17
LALCHAND PARASWANI,INDORE vs INCOME TAX OFFICER-5(1), INDORE
ITA 807/IND/2025[2014-15]Status: DisposedITAT IndoreAY 2014-15
ANGOORBALA GANDHI,NEEMUCH vs INCOME TAX OFFICER, NEEMUCH
ITA 660/IND/2025[2016-17]Status: DisposedITAT IndoreAY 2016-17
SUSHMA JAIN (SHUKLA),INDORE vs INCOME TAX OFFICER WARD 5 (1), INDORE
ITA 551/IND/2025[2008-09]Status: DisposedITAT IndoreAY 2008-09
SUKHVIR SINGH,MOHALI, PUNJAB vs INCOME TAX OFFICER, CHANDIGARH
ITA 773/CHANDI/2026[2017-18]Status: DisposedITAT ChandigarhAY 2017-18
SURINDER KAUR, PATIALA,PATIALA vs JAO INCOME TAX OFFICER WARD-5, PATIALA, PATIALA
ITA 733/CHANDI/2026[2017-2018]Status: DisposedITAT ChandigarhAY 2017-2018
SURINDER KAUR, PATIALA,PATIALA vs JAO INCOME TAX OFFICER WARD-5, PATIALA, PATIALA
ITA 732/CHANDI/2026[2016-2017]Status: DisposedITAT ChandigarhAY 2016-2017
RAM BHAJ,KHANAURI vs INCOME TAX OFFICER, SUNAM ROAD, SANGRUR
ITA 582/CHANDI/2026[2015-16]Status: DisposedITAT ChandigarhAY 2015-16
SETH JAI PARKASH POLYTECHNIC SOCIETY,YAMUNA NAGAR, HARYANA vs DY COMMISSIONER OF INCOME TAX, EXEMPTIONS, CIRCLE-2, CHANDIGARH, CHANDIGARH
ITA 459/CHANDI/2026[2016-17 ]Status: DisposedITAT Chandigarh
INCOME TAX OFFICER, MOHALI vs GAGANJIT KAUR, MOHALI
ITA 492/CHANDI/2025[2019-20]Status: DisposedITAT ChandigarhAY 2019-20
VRINDAVAN GARDENS,PUNJAB vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE PANCHKULA, PANCHKULA
ITA 703/CHANDI/2023[2013-14]Status: DisposedITAT ChandigarhAY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), KOLKATA, KOLKATA vs DHANCOT FIBRES PRIVATE LIMITED, KOLKATA
ITA 531/KOL/2026[2014-15]Status: DisposedITAT KolkataAY 2014-15
AMIT KANDHARI,BARAKAR vs DCIT, CENTRAL CIRCLE 4(3), KOLAKATA
ITA 1402/KOL/2026[2020-2021]Status: DisposedITAT KolkataAY 2020-2021
S R S TRADING COMPANY,ERODE vs ACIT, CENTRAL CIRCLE I, COIMBATORE
ITA 4229/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
SUBRAMANIAN DURAISAMY,ERODE vs ACIT, CENTRAL CIRCLE I, COIMBATORE
ITA 4228/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
DURAYSON GLOBAL CLOTHING COMPANY,ERODE vs DCIT, CENTRAL CIRCLE I, COIMBATORE
ITA 4227/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
DURAISAMY BASKARRAJ,ERODE vs DCIT, CENTRAL CIRCLE I, COIMBATORE
ITA 4217/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
AONE DAIRY PRODUCTS PRIVATE LIMITED,CHENNAI vs JURISDICTIONAL ASSESSING OFFICER, CHENNAI
ITA 3717/CHNY/2026[2016-17]Status: DisposedITAT ChennaiAY 2016-17
SIVAKUMAR,ERODE vs ITO, WARD-1(1), ERODE
ITA 1891/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
JBA METAL COMPANY,TIRUVANNAMALAI vs DCIT, CIRCLE-1, VELLORE
ITA 1725/CHNY/2026[2022-23]Status: DisposedITAT ChennaiAY 2022-23
BASANTI JAIN,CHENNAI vs THE DEPUTY COMMISSIONER OF INCOME TAX, NON CORPORATE CIRCLE 7(1), CHENNAI, CHENNAI
ITA 1562/CHNY/2026[2019-20]Status: DisposedITAT ChennaiAY 2019-20
M/S. KURINJI CHIT FUNDS PVT. LTD.,CHENNAI vs ITO, CORPORATE WARD-4(3), CHENNAI
ITA 1130/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
DHANASEKARAN PALANI,KANCHIPURAM vs ITO, NCW-12(1), CHENNAI
ITA 1059/CHNY/2026[2015-16]Status: DisposedITAT ChennaiAY 2015-16
PREMAKUMARI,TINDIVANAM vs ITO, CIRCLE-1, VILLUPURAM
ITA 4043/CHNY/2025[2016-17]Status: DisposedITAT ChennaiAY 2016-17
PANANKATTOOR PRIMARY AGRICULTURAL COOPERATIVE CREDIT SOCIETY,AYYAMPALAYAM vs INCOME TAX OFFICER WARD 2 (1), ERODE
ITA 3698/CHNY/2025[2011-12]Status: DisposedITAT ChennaiAY 2011-12
SHRI COIMBATORE JEWELLERS INDIA PRIVATE LTD.,SALEM vs DCIT, CIRCLE 1(1), SALEM, SALEM
ITA 3604/CHNY/2025[2012-13]Status: DisposedITAT ChennaiAY 2012-13
M/S. ADIYAMAN TEXTILES LTD.,KRISHNAGIRI vs ACIT, CIRCLE-1, HOSUR
ITA 2279/CHNY/2025[2016-17]Status: DisposedITAT ChennaiAY 2016-17
LVR PROMOTERS,BENGALURU vs ITO, W - 6(2)(5), BENGALURU
ITA 205/BANG/2026[2016-2017]Status: DisposedITAT BangaloreAY 2016-2017
