Recent Judgments

Latest ITAT tax tribunal orders across all benches.(362,844 total)

AMIT AGRAWAL, RAIPUR,RAIPUR vs ACIT, CENTRAL CIRCLE-1, RAIPUR, RAIPUR

ITA 473/RPR/2026[2021-22]Status: DisposedITAT RaipurAY 2021-22
21/9/2026

AMIT AGRAWAL, RAIPUR,RAIPUR vs ACIT, CENTRAL CIRCLE-1, RAIPUR, RAIPUR

ITA 472/RPR/2026[2020-21]Status: DisposedITAT RaipurAY 2020-21
21/9/2026

AMIT AGRAWAL, RAIPUR,RAIPUR vs ACIT, CENTRAL CIRCLE-1, RAIPUR, RAIPUR

ITA 471/RPR/2026[2019-20]Status: DisposedITAT RaipurAY 2019-20
21/9/2026

AMIT AGRAWAL, RAIPUR,RAIPUR vs ACIT, CENTRAL CIRCLE-1, RAIPUR, RAIPUR

ITA 470/RPR/2026[2018-19]Status: DisposedITAT RaipurAY 2018-19
21/9/2026

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL-2, RAIPUR, NAWA RAIPUR vs SATISH SHARMA, RAIPUR

ITA 462/RPR/2026[2014-15]Status: DisposedITAT RaipurAY 2014-15
21/9/2026

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1, RAIPUR, NAWA RAIPUR vs ANIL AGRAWAL, RAIGARH

ITA 461/RPR/2026[2023-24]Status: DisposedITAT RaipurAY 2023-24
21/9/2026

INCOME TAX OFFICER-3(1), RAIPUR, RAIPUR vs NANDIKA CONSULTANCY SERVICES PVT. LTD., RAIPUR

ITA 458/RPR/2026[2015-16]Status: DisposedITAT RaipurAY 2015-16
21/9/2026

DCIT, CENTRAL CIRCLE 1, RAIPUR, NAWA RAIPUR vs HILL BROW METALLICS & CONSTRUCTION PRIVATE LIMITED, RAIGARH

ITA 456/RPR/2026[2022-23]Status: DisposedITAT RaipurAY 2022-23
21/9/2026

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1, RAIPUR, NAWA RAIPUR vs HILL BROW METALLICS & CONSTRUCTION PRIVATE LIMITED, RAIGARH

ITA 455/RPR/2026[2021-22]Status: DisposedITAT RaipurAY 2021-22
21/9/2026

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1, RAIPUR, NAWA RAIPUR vs SUSHIL KUMAR AGRAWAL, RAIGARH

ITA 448/RPR/2026[2023-24]Status: DisposedITAT RaipurAY 2023-24
21/9/2026

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), BILASPUR, BILASPUR vs LOKESH CHANDRA, JANJGIR CHAMPA

ITA 342/RPR/2026[2023-24]Status: DisposedITAT RaipurAY 2023-24
21/9/2026

JCIT (OSD), CIRCLE 1(1), RAIPUR, RAIPUR vs BALAJEE LOHA PRIVATE LIMITED, RAIPUR, RAIPUR

ITA 31/RPR/2026[2018-19]Status: DisposedITAT RaipurAY 2018-19
21/9/2026

PRAMOD KUMAR JAIN, SURAJPUR,SURAJPUR vs PCIT, RAIPUR-1, RAIPUR

ITA 216/RPR/2026[2017-18]Status: DisposedITAT RaipurAY 2017-18
21/9/2026

ACIT CENTRAL CIRCLE 1 RAIPUR, RAIPUR vs WALLFORT PROPERTIES PVT LTDQ, RAIPUR

ITA 676/RPR/2025[2023-24]Status: DisposedITAT RaipurAY 2023-24
21/9/2026

ACIT, RAIPUR vs WALLFORT PROPERTIES PVT LTD, RAIPUR

ITA 675/RPR/2025[2020-21]Status: DisposedITAT RaipurAY 2020-21
21/9/2026

SHARDA DEVI AGRAWAL, RAIGARH,RAIGARH vs ITO WARD-1, RAIGARH, RAIGARH

ITA 496/RPR/2025[2015-16]Status: DisposedITAT RaipurAY 2015-16
21/9/2026

BURGESS ENGLISH SENIOR SECONDARY SCHOOL, BILASPUR,BILASPUR vs PCIT, RAIPUR-1, RAIPUR

ITA 449/RPR/2025[2015-16]Status: DisposedITAT RaipurAY 2015-16
21/9/2026

KANHAIYA LAL AGRAWAL, KAWARDHA,KAWARDHA vs PRINCIPAL COMMISSIONER OF INCOME TAX, (CENTRAL), BHOPAL, BHOPAL

ITA 323/RPR/2025[2021-22]Status: DisposedITAT RaipurAY 2021-22
21/9/2026

PRAKASH POPATLAL PARMAR,RAJKOT vs THE INCOME TAX OFFICER WARD-2(2)(1), RAJKOT, RAJKOT

ITA 896/RJT/2026[2019-20]Status: DisposedITAT RajkotAY 2019-20
21/9/2026

CHANDRESH BHAI NANJIBHAI RATHOD,RAJKOT vs THE INCOME TAX OFFICER, WARD-1(1)(1),RAJKOT, RAJKOT

ITA 866/RJT/2026[2019-20]Status: DisposedITAT RajkotAY 2019-20
21/9/2026

MALIWAL BHERULAL JAGNNATH HUF,JAMNAGAR vs INCOME TAX OFFICER WARD 1(3), JAMNAGAR, JAMNAGAR

ITA 855/RJT/2026[2012-13]Status: DisposedITAT RajkotAY 2012-13
21/9/2026

DHARMESH CHAMANLAL MEHTA,RAJKOT vs THE INCOME TAX OFFICER, WARD-2(1)(2), RAJKOT, RAJKOT

ITA 827/RJT/2026[2019-20]Status: DisposedITAT RajkotAY 2019-20
21/9/2026

VIJYABEN RAMNIKBHAI TRAMBADIYA,JUNAGADH vs ITO, WARD-2, JUNAGADH, INCOME TAX OFFICE

ITA 568/RJT/2026[2012-2013]Status: DisposedITAT RajkotAY 2012-2013
21/9/2026

ACIT,CIRCLE-2(1),RAJKOT, RAJKOT vs HANUMAN INDUSTRIES, AMRELI

ITA 655/RJT/2025[2014-15]Status: DisposedITAT RajkotAY 2014-15
21/9/2026

NITESHKUMAR M KATARIYA,GONDAL vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 1(1) RAJKOT, RAJKOT

ITA 287/RJT/2025[2016-17]Status: DisposedITAT RajkotAY 2016-17
21/9/2026

JALARAM PULSES PRIVATE LIMITED,GUJARAT vs DCIT/ACIT CIRCLE 1(1), RAJKOT

ITA 272/RJT/2025[2014-15]Status: DisposedITAT RajkotAY 2014-15
21/9/2026

SHIVLAL GANDUBHAI SATODIA, PORBANDAR,PORBANDAR vs INCOME TAX OFFICER, WARD - 2(3), PORBANDAR, PORBANDAR

ITA 211/RJT/2025[2016-17]Status: DisposedITAT RajkotAY 2016-17
21/9/2026

LAKHMANBHAI RANABHAI KERASIYA,BHUJ vs CIT APPEALS, NATIONAL FACELESS APPEAL CENTER

ITA 435/RJT/2023[2013-14]Status: DisposedITAT RajkotAY 2013-14
21/9/2026

TEMPA TSERING,NEW MARKET TAWANG vs INCOME TAX OFFICER WARD NORTH LAKHIMPUR, BORA COMPLEX NORTH LAKHIMPUR, ASSAM

ITA 321/GTY/2026[2020-21]Status: DisposedITAT GuwahatiAY 2020-21
21/9/2026

INCOME TAX OFFICER, WARD-1, TEZPUR, TEZPUR vs PHURPA TSERING, ARUNACHAL PRADESH

ITA 281/GTY/2026[2017-18]Status: DisposedITAT GuwahatiAY 2017-18
21/9/2026