Recent Judgments

Latest ITAT tax tribunal orders across all benches.(362,844 total)

DCIT CENTRAL CIRCLE-1(1), MUMBAI vs ECL FINANCE LIMITED, MUMBAI

ITA 8163/MUM/2025[2016-17]Status: DisposedITAT MumbaiAY 2016-17
21/9/2026

DCIT CENTRAL CIRCLE-1(1), MUMBAI, MUMBAI vs ECI FINANCE LIMITED, MUMBAI

ITA 8162/MUM/2025[2015-16]Status: DisposedITAT MumbaiAY 2015-16
21/9/2026

DCIT CENTRAL CIRCLE 1(1), MUMBAI vs ECL FINANCE LIMITED, MUMBAI

ITA 7978/MUM/2025[2014-15]Status: DisposedITAT MumbaiAY 2014-15
21/9/2026

ECL FINANCE LIMITED,MUMBAI vs DCIT-CC-1(1), MUMBAI

ITA 7612/MUM/2025[2016-17]Status: DisposedITAT MumbaiAY 2016-17
21/9/2026

ECL FINANCE LIMITED,MUMBAI vs DCIT-CC-1(1), MUMBAI

ITA 7611/MUM/2025[2015-16]Status: DisposedITAT MumbaiAY 2015-16
21/9/2026

ECL FINANCE LIMITED,MUMBAI vs DCIT-CC-1(1), MUMBAI

ITA 7610/MUM/2025[2014-15]Status: DisposedITAT MumbaiAY 2014-15
21/9/2026

ACIT CIR-4(3) (1) , MUMBAI vs M/S. JEFFERIES INDIA PVT. LTD, MUMBAI

ITA 1668/MUM/2022[2012-13]Status: DisposedITAT MumbaiAY 2012-13
21/9/2026

DEEPAK GARG,PANIPAT vs DCIT CENTRAL CIRCLE , KARNAL

ITA 7469/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
21/9/2026

DEEPAK GARG,PANIPAT vs DCIT CENTRAL CIRCLE , KARNAL

ITA 7468/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
21/9/2026

DEEPAK GARG,PANIPAT vs DCIT CENTRAL CIRCLE , KARNAL

ITA 7467/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
21/9/2026

DEEPAK GARG,PANIPAT vs DCIT CENTRAL CIRCLE , KARNAL

ITA 7466/DEL/2026[2011-12]Status: DisposedITAT DelhiAY 2011-12
21/9/2026

OM PRAKASH,GURGAON vs DCIT, CIRCLE-3, GURGAON

ITA 2012/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
21/9/2026

TELECOM NETWORK SOLUTIONS PRIVATE LIMITED,DELHI vs ACIT, CIRCLE-25(1), DELHI

ITA 9137/DEL/2025[2017-18]Status: DisposedITAT DelhiAY 2017-18
21/9/2026

BRAHAM PRAKASH,DELHI vs INCOME TAX OFFICER- WARD 36(1), NEW DELHI

ITA 9099/DEL/2025[2021-22]Status: DisposedITAT DelhiAY 2021-22
21/9/2026

RAJ KUMAR,DELHI vs DCIT, CENTRAL CIRCLE-30, DELHI

ITA 1503/DEL/2025[2021-22]Status: DisposedITAT DelhiAY 2021-22
21/9/2026

DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI vs NARAYANA MINES, TAMBARAM

ITSSA 20/CHNY/2026[2022-23]Status: DisposedITAT ChennaiAY 2022-23
21/9/2026

DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI vs NARAYANA MINES, TAMBARAM

ITSSA 19/CHNY/2026[2021-22]Status: DisposedITAT ChennaiAY 2021-22
21/9/2026

RALPH LAUREN SOURCING INDIA LLP,BANGALORE vs DCIT, CIRCLE, BANGALORE

ITTPA 852/BANG/2026[2022-23]Status: DisposedITAT BangaloreAY 2022-23
21/9/2026

ALCON LABORATORIES (INDIA) PRIVATE LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 1(1)(1), BENGALURU

ITTPA 1189/BANG/2026[2022-23]Status: DisposedITAT BangaloreAY 2022-23
21/9/2026

ASHISH SANTOSHKUMAR MATHUR,MUMBAI, MAHARASHTRA, INDIA vs INCOME TAX OFFICER (INT. TAXATION) 3(2)(1), MUMBAI, MAHARASHTRA, INDIA

ITITA 5024/MUM/2026[2013-2014]Status: DisposedITAT MumbaiAY 2013-2014
21/9/2026

MEDICOVER HEALTHCARE PRIVATE LIMITED,DELHI vs DCIT, CIRCLE 16(1), DELHI

ITTPA 114/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
21/9/2026

SENTIEO INDIA PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI

ITTPA 105/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
21/9/2026

SWAMI VIDYADHIRAJ TEERTH CHARITABLE TRUST,CANCONA vs INCOME TAX OFFICER, NATIONAL E-ASSESSMENT CENTRE, DELHI

ITA 106/PAN/2025[2018-19]Status: DisposedITAT PanajiAY 2018-19
21/9/2026

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1, RAIPUR, NAWA RAIPUR vs SUNIL KUMAR AGRAWAL, RAIGARH

ITA 495/RPR/2026[2023-24]Status: DisposedITAT RaipurAY 2023-24
21/9/2026

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1, RAIPUR, NAWA RAIPUR vs AMIT AGRAWAL, BILASPUR

ITA 493/RPR/2026[2022-23]Status: DisposedITAT RaipurAY 2022-23
21/9/2026

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1, RAIPUR, NAWA RAIPUR vs AMIT AGRAWAL, BILASPUR

ITA 492/RPR/2026[2021-22]Status: DisposedITAT RaipurAY 2021-22
21/9/2026

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1, RAIPUR, NAWA RAIPUR vs AMIT AGRAWAL, BILASPUR

ITA 491/RPR/2026[2020-21]Status: DisposedITAT RaipurAY 2020-21
21/9/2026

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1, RAIPUR, NAWA RAIPUR vs AMIT AGRAWAL, BILASPUR

ITA 490/RPR/2026[2019-20]Status: DisposedITAT RaipurAY 2019-20
21/9/2026

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1, RAIPUR, NAWA RAIPUR vs AMIT AGRAWAL, BILASPUR

ITA 489/RPR/2026[2018-19]Status: DisposedITAT RaipurAY 2018-19
21/9/2026

AMIT AGRAWAL, RAIPUR,RAIPUR vs ACIT, CENTRAL CIRCLE-1, RAIPUR, RAIPUR

ITA 474/RPR/2026[2022-23]Status: DisposedITAT RaipurAY 2022-23
21/9/2026