Recent Judgments
Latest ITAT tax tribunal orders across all benches.(362,844 total)
ITO (TDS)-1(2)(1), MUMBAI, MUMBAI vs DATTATRAY MAHARAJ KALAMBE JAOLI SAH. BANK, MUMBAI
ITA 7412/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
ITO (TDS)-1(2)(1), MUMBAI, MUMBAI vs DATTATRAY MAHARAJ KALAMBE JAOLI SAH. BANK, MUMBAI
ITA 7411/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
ITO (TDS)-1(2)(1), MUMBAI, MUMBAI vs DATTATRAY MAHARAJ KALAMBE JAOLI SAH. BANK, MUMBAI
ITA 7410/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
ITO (TDS)-1(2)(1), MUMBAI, MUMBAI vs DATTATRAY MAHARAJ KALAMBE JAOLI SAH. BANK, MUMBAI
ITA 7409/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
ITO(TDS)-1(2)(1), MUMBAI, MUMBAI vs DATTATRAY MAHARAJ KALAMBE JAOLI SAH. BANK, MUMBAI
ITA 7408/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
ITO (TDS)-1(2)(1), MUMBAI, MUMBAI vs DATTATRAY MAHARAJ KALAMBE JAOLI SAH. BANK, MUMBAI
ITA 7407/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
ITO(TDS)-1(2)(1), MUMBAI, MUMBAI vs DATTATRAY MAHARAJ KALAMBE JAOLI SAH. BANK, MUMBAI
ITA 7406/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
ITO(TDS)-1(2)(1), MUMBAI, MUMBAI vs DATTATRAY MAHARAJ KALAMBE JAOLI SAH. BANK, MUMBAI
ITA 7405/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
ITO(TDS)-1(2)(1), MUMBAI, MUMBAI vs DATTATRAY MAHARAJ KALAMBE JAOLI SAH. BANK, MUMBAI
ITA 7404/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
ITO (TDS)-1(2)(5), MUMBAI vs DATTATRAY MAHARAJ KALAMBE JAOLI SAH. BANK, MUMBAI
ITA 7403/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
ITO(TDS)-1(2)(1), MUMBAI, MUMBAI vs DATTATRAY MAHARAJ KALAMBE JAOLI SAH. BANK, MUMBAI
ITA 7350/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
CHANDRAKANT BABALDAS PATEL,PATAN vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 8(1), MUMBAI
ITA 6553/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
CHANDRAKANT BABALDAS PATEL,PATAN vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 8(1),, MUMBAI
ITA 6402/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
CHANDRAKANT BABALDAS PATEL,PATAN vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 8(1),, MUMBAI
ITA 6401/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
CHANDRAKANT BABALDAS PATEL,PATAN vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 8(1), MUMBAI
ITA 6400/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
CHANDRAKANT BABALDAS PATEL,PATAN vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 8(1),, MUMBAI
ITA 6399/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
HEMENDRA KOTHARI FOUNDATION,NARIMAN POINT vs CIT(E) MUMBAI, CUMBALLA HILL
ITA 5971/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
HEMENDRA KOTHARI FOUNDATION,NARIMAN POINT vs CIT(E), MUMBAI, CUMBALLA HILL
ITA 5970/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
RAJENDRA SINGH KARNAWAT,MUMBAI vs DCIT 19(3), MUMBAI
ITA 580/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ITO- 42(1)(2) MUMBAI, MUMBAI vs EAGER CORPORATION, MUMBAI
ITA 5626/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
ITO-42(1)(2) MUMBAI, MUMBAI vs EAGER CORPORATION, MUMBAI
ITA 5616/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ITO-42(1)(2) MUMBAI, MUMBAI vs EAGER CORPORATION, MUMBAI
ITA 5615/MUM/2026[2011]Status: DisposedITAT Mumbai
ITO-42(1)(2),MUMBAI, MUMBAI vs EAGER CORPORATION, BORIVALI WEST
ITA 5613/MUM/2026[2010-11]Status: DisposedITAT MumbaiAY 2010-11
GANPAT AMRARAMJI PRAJAPATI ,MUMBAI vs INCOME TAX OFFICER WARD 19(1)(3), MUMBAI
ITA 560/MUM/2026[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ACIT, PAREL, MUMBAI vs KAKK FAMILY PRIVATE TRUST, BANDRA(E)
ITA 543/MUM/2026[2016]Status: DisposedITAT Mumbai
SHRI BRAHMASHATRIYA SORATHIA CASTE WADI TRUST,MUMBAI vs ITO, EXEM. WARD 2(3), MUMBAI, MUMBAI
ITA 5380/MUM/2026[-]Status: DisposedITAT Mumbai
SHREE GOREGAON DIGAMBER JAIN MANDIR TRUST,MUMBAI vs ITO-EXEM WARD 1(3), MUMBAI
ITA 4886/MUM/2026[2023-24]Status: DisposedITAT MumbaiAY 2023-24
SHAMSHUDDIN ISMAIL BOAT,NAVI MUMBAI vs ITO, MUMBAI
ITA 4244/MUM/2026[AY 2015-16]Status: DisposedITAT Mumbai
SHAMBHAJI BHAGIRATHI SHUKLA,GORAKHPUR vs WARD 42(1)(5), MUMBAI, MUMBAI
ITA 3874/MUM/2026[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SHREE LODRA JAIN MITRA MANDAL,MUMBAI vs CIT EXEMPTIONS , MUMBAI
ITA 2434/MUM/2026[2026-2027]Status: DisposedITAT MumbaiAY 2026-2027
