Recent Judgments
Latest ITAT tax tribunal orders across all benches.(362,844 total)
RIMPI SINGH,MUNGER vs INCOME TAX OFFICER, MUNGER
ITA 503/PAT/2026[2022-23]Status: DisposedITAT PatnaAY 2022-23
AMAR KISHORE SINGH,ARARIA vs INCOME TAX OFFICER, PURNEA
ITA 415/PAT/2026[2017-18]Status: DisposedITAT PatnaAY 2017-18
ASSISTANT COMMISSIONER OF INCOME TAX, PATNA vs SANJIVANI VIKAS FOUNDATION, PATNA
ITA 307/PAT/2023[2017-18]Status: DisposedITAT PatnaAY 2017-18
INCOME TAX OFFICER (EXEMPTION), KANPUR vs M/S ABHINAV SHIKSHAN EVAM JAN KALYAN SEWA SAMITI, KANPUR
ITA 526/LKW/2017[2008-09]Status: DisposedITAT LucknowAY 2008-09
NISHAN SINGH,FATEHABAD vs ITO WARD-1, FATEHABAD, FATEHABAD
ITA 636/CHANDI/2026[2009-10]Status: DisposedITAT ChandigarhAY 2009-10
NISHAN SINGH,FATEHBAD vs ITO WARD-1, FATEHBAD, FATEHBAD
ITA 616/CHANDI/2026[2013-14]Status: DisposedITAT ChandigarhAY 2013-14
TARA RIPU DAMANPAL TRUST, KURUKSHETRA,KURUKSHETRA vs COMMISSIONER OF INCOME TAX EXEMPTIONS, CHANDIGARH, CHANDIGARH
ITA 1276/CHANDI/2026[2026-2027]Status: DisposedITAT ChandigarhAY 2026-2027
TARA RIPU DAMANPAL TRUST, KURUKSHETRA,KURUKSHETRA vs COMMISSIONER OF INCOME TAX EXEMPTIONS, CHANDIGARH, CHANDIGARH
ITA 1247/CHANDI/2026[2026-2027]Status: DisposedITAT ChandigarhAY 2026-2027
JASMER FOODS PRIVATE LIMITED,KURUKSHETRA vs INCOME TAX OFFICER WARD-1, KURUKSHETRA
ITA 878/CHANDI/2025[2013-14]Status: DisposedITAT ChandigarhAY 2013-14
JANAKSINH JAYVANTSINH SARVAIYA,VADODARA vs INCOME TAX OFFICER, WARD 4(1)(7), VADODARA, VADODARA
ITA 2575/AHD/2025[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
LATE HARIBAI WARPUDKAR GRAMIN MAHILA SEVABHAVI SANSTHA,PARBHANI vs INCOME TAX OFFICER EXEMPTION WARD, NANDED
ITA 870/PUN/2026[2019-20]Status: DisposedITAT PuneAY 2019-20
DEVIDAS BHIMAJI BHOR,PUNE vs ITO WD-10(1), PUNE
ITA 469/PUN/2026[2015-16]Status: DisposedITAT PuneAY 2015-16
RAJU ANIL BHOSALE,SATARA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE, SATARA
ITA 439/PUN/2026[2017-18]Status: DisposedITAT PuneAY 2017-18
ABDUL KADIR IBRAHIM ANTULE,MUMBAI vs ITO, WARD 1, PANVEL, PANVEL
ITA 406/PUN/2026[2013-14]Status: DisposedITAT PuneAY 2013-14
DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), PUNE, PUNE vs BHAIRAVNATH SUGAR WORKS LIMITED, PUNE
ITA 393/PUN/2026[2016-17]Status: DisposedITAT PuneAY 2016-17
DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), PUNE, PUNE vs BHAIRAVNATH SUGAR WORKS LIMITED, PUNE
ITA 392/PUN/2026[2014-15]Status: DisposedITAT PuneAY 2014-15
DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), PUNE, PUNE vs BHAIRAVNATH SUGAR WORKS LIMITED, PUNE
ITA 374/PUN/2026[2017-18]Status: DisposedITAT PuneAY 2017-18
KALAVATI MAHENDRA JAIN,PALI vs ITO, WARD 4, PANVEL, PANVEL
ITA 2990/PUN/2026[2022-23]Status: DisposedITAT PuneAY 2022-23
LATE RAJMALJI DAGADULALJI KASLIWAL, THROUGH LEGAL HEIR, SHRI PRAVIN RAJMAL KASLIWAL,NANDED vs ADDITIONAL/JOINT/DEPUTY/ASSISTANT COMMISSIONER OF INCOME TAX, INCOME TAX OFFICER, NATIONAL E-ASSESSMENT CENTRE, DELHI
ITA 2954/PUN/2026[2018-19]Status: DisposedITAT PuneAY 2018-19
ASHWINI AJAY LELE,PUNE, MAHARASHTRA vs ITO WARD-13(2), PUNE, PUNE, MAHARASHTRA
ITA 2948/PUN/2026[2015-16]Status: DisposedITAT PuneAY 2015-16
VISHAL VIJAY MALEKAR,PUNE, MAHARASHTRA vs ITO WARD-5(2), PUNE, SWARGATE, PUNE, MAHARASHTRA
ITA 2947/PUN/2026[2020-21]Status: DisposedITAT PuneAY 2020-21
PANDHARPUR TA MADHYAMIK SHIKSHAK & SEVAK SAHAKARI PAT SANSTHA LTD,PANDHARPUR vs INCOME TAX OFFICER, WARD 2, PANDHARPUR
ITA 2576/PUN/2026[2018-19]Status: DisposedITAT PuneAY 2018-19
SHIVLING ANNA DESHMUKHE,SOLAPUR vs INCOME TAX OFFICER, WARD 2(3), SOLAPUR, SOLAPUR
ITA 2406/PUN/2026[2018-19]Status: DisposedITAT PuneAY 2018-19
BHIL EMPLOYEES WELFARE FUND NO 9,PUNE vs INCOME TAX OFFICER, WARD 9(1), PUNE, PUNE
ITA 191/PUN/2026[2015-16]Status: DisposedITAT PuneAY 2015-16
LAXMAN SURYABHAN KATWATE,SHIRUR TAJBAND vs INCOME TAX OFFICE, AUSA ROAD LATUR
ITA 1775/PUN/2026[2016-2017]Status: DisposedITAT PuneAY 2016-2017
LAXMAN SURYABHAN KATWATE,SHIRUR TAJBAND vs INCOME TAX OFFICE, AUSA ROAD AHMEDPUR
ITA 1773/PUN/2026[2017-2018]Status: DisposedITAT PuneAY 2017-2018
VITTHAL LAXMAN BHUJADI,PUNE vs CIT, ITO WARD-11(1), PUNE, PUNE
ITA 1358/PUN/2026[2014-15]Status: DisposedITAT PuneAY 2014-15
AVINASH KUMAR,JAMSHEDPUR vs INCOME TAX OFFICER, WARD 14(3), PUNE, PUNE
ITA 1268/PUN/2026[2018-2019]Status: DisposedITAT PuneAY 2018-2019
KUSHAL SURI SEVA TRUST,AKOLA vs COMMISSIONER OF INCOME TAX (EXEMPTIONS),PUNE, PUNE
ITA 1188/PUN/2026[2025-26]Status: DisposedITAT PuneAY 2025-26
APT PACKAGING LIMITED,CHHATRAPATI SAMBHAJINAGAR vs INCOME TAX OFFICER, AURANGABAD
ITA 1061/PUN/2026[2015-2016]Status: DisposedITAT PuneAY 2015-2016