Recent Judgments
Latest ITAT tax tribunal orders across all benches.(362,844 total)
APT PACKAGING LIMITED,CHHATRAPATI SAMBHAJINAGAR vs INCOME TAX OFFICER, AURABGABAD
ITA 1060/PUN/2026[2014-2015]Status: DisposedITAT PuneAY 2014-2015
APT PACKAGING LIMITED,CHHATRAPATI SAMBHAJINAGAR vs INCOME TAX OFFICER, CHHATRAPATI SAMBHAJINAGAR
ITA 1059/PUN/2026[2013-2014]Status: DisposedITAT PuneAY 2013-2014
SUREKHA VIJAY DESAI,PUNE vs INCOME TAX OFFICER WARD 2(2), PUNE
ITA 1027/PUN/2026[2015-16]Status: DisposedITAT PuneAY 2015-16
SUREKHA VIJAY DESAI,PUNE vs INCOME TAX OFFICER WARD 2(2), PUNE
ITA 1026/PUN/2026[2015-16]Status: DisposedITAT PuneAY 2015-16
DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), PUNE, PUNE vs BHAIRAVNATH SUGAR WORKS LIMITED, PUNE
ITA 3164/PUN/2025[2018-19]Status: DisposedITAT PuneAY 2018-19
RAJENDRA BABASAHEB WABALE,NASHIK vs INCOME TAX OFFICER (INTERNATIONAL TAXATION), NASHIK
ITA 3090/PUN/2025[2023-24]Status: DisposedITAT PuneAY 2023-24
ASHWINI SAHAKARI RUGNALAYA ANI SANSHODHAN KENDRA NIYAMIT,SOLAPUR vs PCIT (CENTRAL) PUNE, PUNE
ITA 1537/PUN/2025[2015-16]Status: DisposedITAT PuneAY 2015-16
DEWARS GARAGE LIMITED,KOLKATA vs D.C.I.T., CIRCLE - 5(1), KOLKATA
ITA 688/KOL/2026[2023-2024]Status: DisposedITAT KolkataAY 2023-2024
TEXLABLES INDIA PVT. LTD.,KOLKATA vs I.T.O., WARD - 11(1), KOLKATA
ITA 2196/KOL/2026[2019-2020]Status: DisposedITAT KolkataAY 2019-2020
I.T.O.WARD.6(2), KOLKATA, KOLKATA vs GANDEVI COMMERCE PVT. LTD., KOLKATA
ITA 1622/KOL/2026[2016-17]Status: DisposedITAT KolkataAY 2016-17
COMPACT SUPPLIERS PRIVATE LIMITED,KOLKATA vs ACIT, CENTRAL CIRCLE-3(4)/ KOL, KOLKATA
ITA 1206/KOL/2026[2011-12]Status: DisposedITAT KolkataAY 2011-12
AMBASSADOR HOUSE,KOLKATA vs I.T.O., WARD - 40(3), KOLKATA
ITA 1785/KOL/2025[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
USHA RAMASUBRAMANIA,CHENNAI vs DCIT NON CORPORATE CIRCLE 7(1), CHENNAI
ITA 545/CHNY/2026[2015-16]Status: DisposedITAT ChennaiAY 2015-16
THE PERAMBUR VATTARA NADARGAL SANGA EDUCATIONAL AND CHARITABLE TRUST,CHENNAI vs CIT EXEMPTIONS, CHENNAI
ITA 3221/CHNY/2026[-]Status: DisposedITAT Chennai
NARAYANA MINES,TAMBARAM vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1(4), CHENNAI, CHENNAI
ITA 2286/CHNY/2026[2021-22]Status: DisposedITAT ChennaiAY 2021-22
NARAYANA MINES,TAMBARAM vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1(4), CHENNAI, CHENNAI
ITA 2285/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
TAMIL FILM PRODUCERS COUNCIL,CHENNAI vs ITO, EXEMPTIONS WARD-1, CHENNAI
ITA 2003/CHNY/2026[2016-17]Status: DisposedITAT ChennaiAY 2016-17
THE COIMBATORE CO-OP.PRIMARY AGRICULTURE AND RURAL DEVELOPMENT BANK LTD,COIMBATORE vs INCOME TAX OFFICER NON CORP WARD 2(1), COIMBATORE
ITA 1638/CHNY/2026[2018-2019]Status: DisposedITAT ChennaiAY 2018-2019
SUSAINATHAN EDWIN RAJ,NEYVELI vs ITO, WARD-2, CUDDALORE
ITA 3052/CHNY/2025[2015-16]Status: DisposedITAT ChennaiAY 2015-16
L SUPRIYA,NEYVELI vs ITO, WARD-2, COIMBATORE
ITA 3051/CHNY/2025[2011-12]Status: DisposedITAT ChennaiAY 2011-12
SOVALARAM,CHICKPET BANGALORE vs DCIT, CENTRAL CIRCLE 3(1), CENTRAL REVENUE BUILDING
ITA 928/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
MAKABA KARIYAPPA VENKATESH,CHITRADURGA vs ITO WARD-1, CHITRADURGA, CHITRADURGA
ITA 925/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
SREENIVAS NARAYAN,BANGALORE vs INCOME TAX OFFICER, WARD-(6)(3)(1), BANGALORE
ITA 924/BANG/2026[2018-19]Status: DisposedITAT BangaloreAY 2018-19
SAKLESHPUR NIRANJAN SOWMYA,HASSAN vs INCOME TAX OFFICER, WARD-1 & TPS, HASSAN
ITA 549/BANG/2026[2020-2021]Status: DisposedITAT BangaloreAY 2020-2021
SRI JENUKAL PATTINA SOUHARDA SAHAKARI NYT,TIPTUR vs INCOME TAX OFFICER, WARD-1, TIPTUR
ITA 2246/BANG/2026[2022-23]Status: DisposedITAT BangaloreAY 2022-23
SRI JENUKAL PATTINA SOUHARDA SAHAKARI NYT,TIPTUR vs INCOME TAX OFFICER, WARD-1, TIPTUR
ITA 2245/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
SHARADAMMA,HASSAN vs THE INCOME TAX OFFICER WARD-1, HASSAN, HASSAN
ITA 208/BANG/2026[2014-15]Status: DisposedITAT BangaloreAY 2014-15
SRI VINAYAKA CREDIT CO-OPERATIVE SOCIETY LIMITED,BANGALORE vs INCOME TAX OFFICER WARD 2(2)(3), BANGALORE
ITA 2073/BANG/2026[2014-15]Status: DisposedITAT BangaloreAY 2014-15
SANGAPPA,DAVANAGERE vs INCOME TAX OFFICER, WARD-1, DAVANAGERE, DAVANAGERE
ITA 1951/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
SUSHMA RAMESH RAO,BANGALORE vs ITO, WARD-3(2)(1), BANGALORE
ITA 1912/BANG/2026[2019-20]Status: DisposedITAT BangaloreAY 2019-20
