Recent Judgments
Latest ITAT tax tribunal orders across all benches.(362,844 total)
ST. JUDES CHURCH,SHIMMOGA vs INCOME TAX OFFICER, (EXEMPTIONS), WARD - 1, HUBLI, HUBLI
ITA 1830/BANG/2026[2024-25]Status: DisposedITAT BangaloreAY 2024-25
VIJAYALAXMI VERNEKAR,BANGALORE vs ITO, WARD 5(3)(4), BANGALORE
ITA 1810/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
SRINIVAS.B.S LEGAL HEIR OF SURESH,BENGALURU vs ITO, WARD 3(3)(1), BENGALURU
ITA 1794/BANG/2026[2017-18]Status: DisposedITAT BangaloreAY 2017-18
SHWETHA RAJANNA,BANGALORE vs INCOME TAX OFFICER, WARD-5(3(4), BANGALORE
ITA 1706/BANG/2026[2022-2023]Status: DisposedITAT BangaloreAY 2022-2023
SUNIL KUMAR,BANGALORE vs THE INCOME TAX OFFICER, WARD - 6(3)(1), BANGALORE, BANGALORE
ITA 1428/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
SHREE JAGADGURU MOUNESHWAR PATTIN SAHAKARI SANGH NIYAMIT KERUR,BAGALKOT vs INCOME TAX OFFICER, WARD(1), BAGALKOT
ITA 2884/BANG/2025[2016-17]Status: DisposedITAT BangaloreAY 2016-17
SILKTEX LIMITED,BENGALURU vs DCIT, CIRCLE-6(1)(1), BANGALORE
ITA 2341/BANG/2025[2016-17]Status: DisposedITAT BangaloreAY 2016-17
UBER HEALTH TECH PRIVATE LIMITED,MOHALI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 7(1)(1), BANGALORE, BANGALORE
ITA 2021/BANG/2025[2017-18]Status: DisposedITAT BangaloreAY 2017-18
ACIT-CIRCLE-4(1)(1), BANGALORE vs EYGBS(INDIA) PRIVATE LIMITED, BANGALORE
ITA 1886/BANG/2024[2012-13]Status: DisposedITAT BangaloreAY 2012-13
VERIFONE INDIA TECHNOLOGY PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BENGALURU
ITA 1879/BANG/2024[2013-14]Status: DisposedITAT BangaloreAY 2013-14
DCIT, CIRCLE-2(1)(2), BANGALORE vs BROCADE COMMUNICATIONS SYSTEMS PVT. LTD., BANGALORE
ITA 167/BANG/2015[2010-11]Status: DisposedITAT BangaloreAY 2010-11
ST. PETERS CHURCH,MUMBAI vs COMMISSIONER OF INCOME TAX EXEMPTIONS, MUMBAI
ITA 5644/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
CRP BEAUMONT RESEARCH(INDIA)RIVATE LIMITED,MUMBAI vs ITO WARD 9(2)(1), AAYAKAR BHAWAN
ITA 5122/MUM/2026[2019-2020]Status: DisposedITAT MumbaiAY 2019-2020
MANUBHAI A PATEL CHARITABLE TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), MUMBAI
ITA 4761/MUM/2026[NA]Status: DisposedITAT Mumbai
SITA RAM MEENA INCOME TAX OFFICER - 9(1)(1), MUMBAI, MUMBAI vs VIVEK OMPRAKASH ABROL, MUMBAI
ITA 4618/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
INCOME TAX OFFICER - 9(2)(1), MUMBAI vs COOLBERG BEVERAGES PVT LTD, MUMBAI
ITA 4286/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
GIRIDARSHAN SHANKHESHWAR PARSHWANATH JAIN TRUST,MUMBAI vs I.T.O (E) WARD, 1(3), MUMBAI
ITA 3875/MUM/2026[2019-2020]Status: DisposedITAT MumbaiAY 2019-2020
PREMLATA SANTOSH KUMAR MAHESHWARI,MUMBAI vs INCOME TAX OFFICER WARD 19(2)(4), MUMBAI
ITA 355/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
SUNIL TRADING COMPANY,MUMBAI vs INCOME TAX OFFICER WARD 42(1)5, MUMBAI
ITA 1714/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 6(4), MUMBAI, MUMBAI vs COSMOS CONSTRUCTIONS, THANE
ITA 8234/MUM/2025[2012-13]Status: DisposedITAT MumbaiAY 2012-13
GMP TECHNICAL SOLUTIONS PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, MUMBAI
ITA 6155/MUM/2025[2014-15]Status: DisposedITAT MumbaiAY 2014-15
SANTOSH THANMAL MUTHA,MUMBAI vs INCOME TAX OFFICER, WD-34(3)(4), MUMBAI
ITA 5760/MUM/2025[2017-18]Status: DisposedITAT MumbaiAY 2017-18
IQVIA CONSULTING AND INFORMATION SERVICES INDIA PVT LTD,MUMBAI vs THE DEPUTY COMMISSIONER OF INCOME TAX 2(1)(1), MUMBAI
ITA 5225/MUM/2025[2018-19]Status: DisposedITAT MumbaiAY 2018-19
ASK INVESTMENT MANAGERS LIMITED (FORMERLY KNOWN AS ASK INVESTMENT MANAGERS PVT LTD),MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 6(1)(2), MUMBAI
ITA 3513/MUM/2025[2017-18]Status: DisposedITAT MumbaiAY 2017-18
RAVI DILIP WAGHELA,MUMBAI vs INCOME TAX OFFICER WARD, 23(3)(1), MUMBAI
ITA 1799/MUM/2025[2012-13]Status: DisposedITAT MumbaiAY 2012-13
BINAY KUMAR KHANDELWAL,GURGAON vs ITO WARD 1(3), GURGAON
ITA 7464/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
AIMAMEDIA FOUNDATION,MEERUT vs CIT (EXEMPTION), DELHI
ITA 7457/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
BRIJ PAL,SAHARANPUR vs INCOME TAX OFFICER, SAHARANPUR
ITA 6744/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
PARVINDER SINGH MONGA,NEW DELHI vs INCOME TAX OFFICER CIRCLE 49(1) RANGE 57, NEW DELHI
ITA 6683/DEL/2026[2023-2024]Status: DisposedITAT DelhiAY 2023-2024
ANSHU GARG,DELHI vs ITO WARD 7 (1), DELHI
ITA 6676/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21