Recent Judgments
Latest ITAT tax tribunal orders across all benches.(363,016 total)
PRANJUL JAIN,DELHI vs INCOME TAX OFFICER, WARD 34(5), DELHI
ITA 6625/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
PRANJUL JAIN,DELHI vs INCOME TAX OFFICER, WARD 34(5), DELHI
ITA 6624/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
PRANJUL JAIN,DELHI vs INCOME TAX OFFICER, WARD 3(5), DELHI
ITA 6623/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
VIJAY KUMAR JAIN,NORTH WEST DELHI vs WARD 67(1), DELHI, DELHI
ITA 6587/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
KUMAR SATISH,GURUGRAM vs ITO WARD 2(2), GURUGRAM
ITA 6552/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
ROYAL VALTRANS INDIA PRIVATE LIMITED,DELHI vs ASSESSMENT UNIT, DELHI
ITA 6489/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-19, DELHI, NEW DELHI vs MEGHA ENGINEERING INFRASTRUCTURES LIMITED, HYEDARABAD
ITA 6273/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
FRIENDS ASSOCIATES CHARITABLE TRUST,DELHI vs INCOME TAX OFFICER, WARD EXEMPT 1(1), DELHI, DELHI
ITA 6251/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
AZURE GREEN TECH PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1), DELHI, DELHI
ITA 6199/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22
AZURE GREEN TECH PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1), DELHI, DELHI
ITA 6198/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
RAKESH,GURGAON vs INCOME TAX OFFICER, GURUGRAM
ITA 5707/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
JASVIRI DEVI,UTTAR PRADESH vs ITO WARD 2 (1), MORADABAD
ITA 5108/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
SURENDER MODI,DELHI vs CIRCLE 13(1), DELHI, DELHI
ITA 5018/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
NXTENO TRANSFORMATION PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER, WARD 18(3), DELHI, DELHI
ITA 5007/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
NXTENO TRANSFORMATION PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER, WARD 18(3), DELHI, DELHI
ITA 5006/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
GLADIUS HOSPITALITY PRIVATE LIMITED,GREATER NOIDA vs ITO, NOIDA
ITA 4540/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, DELHI, DELHI vs RRG ENTERPRISES PRIVATE LIMITED, DELHI
ITA 3986/DEL/2026[2013-14]Status: DisposedITAT DelhiAY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, DELHI, DELHI vs RRG ENTERPRISES PRIVATE LIMITED(ERSTWHILE ULIKE HOLDINGS PVT. LTD.), DELHI
ITA 3985/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
BALGOPAL COLD STORAGES PRIVATE LIMITED,. vs ITO WARD-1(1), FARIDABAD, .
ITA 3741/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
BLUE BELL DR RAM TIRTH DUBE MEMORIAL SHIKSHA SANSTHAN,FATEHGARH vs EXEMPTION WARD, GHAZIABAD
ITA 3370/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
CHOUDHARY CONSTRUCTIONS AND EARTHMOVERS CO.,CHARKHI DADRI vs INCOME TAX OFFICER, CHARKHI DADRI, CHARKHI DADRI
ITA 3225/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
RAKESH KUMAR,DELHI vs ITO, WARD 14(1), DELHI
ITA 2746/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
INDERJEET CHOPRA,NEW DELHI vs ITO WARD 58(8) DELHI, DELHI
ITA 1862/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
DEEPAK GOEL,DELHI vs ACIT CIRCLE-43(1), DELHI
ITA 1730/DEL/2026[2014-2015]Status: DisposedITAT DelhiAY 2014-2015
SHRI GANESH AUTO PARTS CENTRE,NEW DELHI vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT
ITA 1504/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
DR ENGINEERS PRIVATE LIMITED,DELHI vs COMMISSIONER OF INCOME-TAX (APPEALS), DELHI
ITA 8723/DEL/2025[2018-19]Status: DisposedITAT DelhiAY 2018-19
NAVNIDHI GOYAL,GURGAON vs ITO,WARD 3(1),GURGAON, GURGAON
ITA 8097/DEL/2025[2016-17]Status: DisposedITAT DelhiAY 2016-17
EXPEDIA LODGING PARTNER SERVICES SARL,SWITZERLAND vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1(2)(2), INTERNATIONAL TAXATION, DELHI, INTERNATIONAL TAXATION, DELHI
ITA 1943/DEL/2025[2018-19]Status: DisposedITAT DelhiAY 2018-19
EXPEDIA LODGING PARTNER SERVICES SARL,SWITZERLAND vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1(2)(2), INTERNATIONAL TAXATION, DELHI, INTERNATIONAL TAXATION, DELHI
ITA 1886/DEL/2025[2022-23]Status: DisposedITAT DelhiAY 2022-23
ACIT CIRCLE-3(1)(1), INTERNATIONAL TAXATION, NEW DELHI vs TOYOTA TSUSHO CORPORATION, GURGAON
ITA 1908/DEL/2020[2015-16]Status: DisposedITAT DelhiAY 2015-16
