Recent Judgments

TOYOTA TSUSHO CORPORATION,GURGAON vs DCIT CIRCLE-3(1)(1) INTERNATIONAL TAXATION, NEW DELHI

TOYOTA TSUSHO CORPORATION,GURGAON vs DCIT CIRCLE 3(1)(1) INTERNATIONAL TAXATION, NEW DELHI

DCIT CIRCLE-3(1)(1) INTERNATIONAL TAXATION, NEW DELHI vs TOYOTA TSUSHO CORPORATION, GURGAON

DCIT (INTERNATIONAL TAXATION),CIRCLE-3(1)(1), NEW DELHI vs TOYOTA TSUSHO CORPORATION, JAPAN

TOYOTA TSUSHO CORPORATION,GURGAON vs DCIT (INTERNATIONAL TAXATION),CIRCLE-3(1)(1), NEW DELHI

SPECIAL BLASTS LIMITED, vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 2,

HON'BLE SHRI JUSTICE NARENDRA KUMAR VYAS

SBL ENERGY LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX

HON'BLE SHRI JUSTICE NARENDRA KUMAR VYAS

SBL ENERGY LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX

RADHA SOAMI SATSANG BEAS vs ASSISTANT COMMISSIONER OF INCOME TAX EXEMPTIONS AND ORS

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

JASWANT SINGH vs JOINT COMMISSIONER OF INCOME TAX OSD, CENTRAL CIRCLE-1 AND OTHERS

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

JATINDER SINGH DADRA vs JOINT COMMISSIONER OF INCOME TAX OSD, CENTRAL CIRCLE-1

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

RKV INFRAPROJECTS PRIVATE LIMITED AY 2021 TO 22 vs DEPUTY ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL 1, CHANDIGARH

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

JATINDER SINGH DADRA AY 2016 TO 17 vs JOINT COMMISSIONER OF INCOME TAX OSD, CENTRAL CIRCLE-1

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

RKV INFRAPROJECTS PRIVATE LIMITED AY 2020 TO 21 vs DEPUTY ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL 1, CHANDIGARH

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

JATINDER SINGH DADRA AY 2019 TO 20 vs THE JOINT COMMISSIONER OF INCOME TAX OSD, CENTRAL CIRCLE-1

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

JIYA GOEL ALIAS JIYA LAL vs INCOME TAX OFFICER WARD 1 PANIPAT AND ORS

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

MAGNA WIRES PRIVATE LIMITED vs INCOME TAX OFFICER WARD 1 1 JALANDHAR

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

RAJESH SHARMA vs INCOME TAX OFFICER WARD 1 PANIPAT AND ANR

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

SARAL HOME EASY LIVING PRIVATE LIMITED THROUGH ITS DIRECTOR SH AMIT AGGARWAL vs INCOME TAX OFFICER WARD 1 AMBALA AND ANOTHERS

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

M/S OMAXE HOUSING AND DEVELOPERS LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE I AND OTHERS

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

ACE EARTH MANAGEMENT SOLUTIONS PRIVATE LIMITED vs DEPUTY COMMISSIONER/ ASST COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE CHANDIGARH AND OTHERS

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

ACE EARTH MANAGEMENT SOLUTIONS PRIVATE LIMITED vs DEPUTY COMMISSIONER/ ASST COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE CHANDIGARH

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

SAMANYU ENTERPRISES vs INCOME TAX OFFICER AND OTHERS

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

RAJNI DEVI vs INCOME TAX OFFICER AND OTHERS

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

PR. COMMISSIONER OF INCOME TAX - 2 vs ABBOTT HEALTHCARE PVT.LTD.

HON'BLE SHRI JUSTICE G. S. KULKARNI HON'BLE JUSTICE DR. NEELA KEDAR GOKHALE

Abbott Healthcare Private Limited 2011 12 vs Principal Commissioner of Income tax 2,

GURCHARAN DHIMAN vs THE CHAIRMAN CENTRAL BOARD OF DIRECT TAXES

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

ORIENT CRAFTS LTD. vs C.I.T., NEW DELHI

HON'BLE MR. JUSTICE S.V.N. BHATTI HON'BLE MR. JUSTICE N.V. ANJARIA

M/S SURJIT KAUR DALAM vs THE COMMISSIONER OF INCOME TAX AND OTHERS

PR COMMISSIONER OF INCOME TAX PANCHKULA vs SURENDER SINGH DESWAL