Recent Judgments

Latest ITAT tax tribunal orders across all benches.(363,016 total)

MANOJ GUPTA vs COMMISSIONER OF INCOME TAX (APPEALS), NATIONAL FACELESS APPEAL CENTRE, DELHI AND ANOTHER

ITA/243/2026ITAT Punjab & Haryana
18/9/2026

PRINCIPAL COMMISSIONER OF INCOME TAX ROHTAK vs TAYAL SONS PRIVATE LIMITED

ITA/224/2026ITAT Punjab & Haryana
18/9/2026

M/S RAJ SHEELA GROWTH FUND PVT LTD vs INCOME TAX OFFICER WARD 21 (1) DELHI

W.P.(C)-13739/2026ITAT Delhi
18/9/2026

RAMDAS ASHRU GAIKWAD,AURANGABAD vs DCIT CENTRAL CIRCLE 2 AURANGABAD, AURANGABAD

ITSSA 43/PUN/2026[2019-20]Status: DisposedITAT PuneAY 2019-20
18/9/2026

RAMDAS ASHRU GAIKWAD,AURANGABAD vs DCIT CENTRAL CIRCLE 2 AURANGABAD, AURANGABAD

ITSSA 42/PUN/2026[2018-19]Status: DisposedITAT PuneAY 2018-19
18/9/2026

RAMDAS ASHRU GAIKWAD,AURANGABAD vs DCIT CENTRAL CIRCLE 2 AURANGABAD, AURANGABAD

ITSSA 41/PUN/2026[2017-18]Status: DisposedITAT PuneAY 2017-18
18/9/2026

RAMDAS ASHRU GAIKWAD,AURANGABAD vs DCIT CENTRAL CIRCLE 2 AURANGABAD, AURANGABAD

ITSSA 40/PUN/2026[2016-17]Status: DisposedITAT PuneAY 2016-17
18/9/2026

RAMDAS ASHRU GAIKWAD,AURANGABAD vs DCIT CENTRAL CIRCLE 2 AURANGABAD, AURANGABAD

ITSSA 39/PUN/2026[2015-16]Status: DisposedITAT PuneAY 2015-16
18/9/2026

RAMDAS ASHRU GAIKWAD,AURANGABAD vs DCIT CENTRAL CIRCLE 2 AURANGABAD, AURANGABAD

ITSSA 38/PUN/2026[2014-15]Status: DisposedITAT PuneAY 2014-15
18/9/2026

TROUW NUTRITION INDIA PRIVATE LIMITED,POLEPALLY vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT

ITTPA 139/CHNY/2024[2021-22]Status: DisposedITAT ChennaiAY 2021-22
18/9/2026

VIKRAM GURUDAS KHATRI,THANE vs ITO WARD 2(2), KALYAN

ITA 7645/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
18/9/2026

VIKRAM GURUDAS KHATRI,THANE vs ITO WARD 2(2), KALYAN

ITA 7644/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
18/9/2026

VIKRAM GURDAS KHATRI,THANE vs ITO WARD 2(2), KALYAN

ITA 7643/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
18/9/2026

VIKRAM GURDAS KHATRI,THANE vs ITO WRD 2(2), KALYAN

ITA 7642/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
18/9/2026

FALCON BUS LINES PRIVATE LIMITED,MUMBAI vs DCIT 5(1)(1), MUMBAI

ITA 7271/MUM/2026[2024-25]Status: DisposedITAT MumbaiAY 2024-25
18/9/2026

JIASH CREATIONS PVT. LTD.,MUMBAI vs ITO, WARD 12(3)(1), MUMBAI

ITA 7253/MUM/2026[2021-22]Status: DisposedITAT MumbaiAY 2021-22
18/9/2026

NOVARTIS INDIA LIMITED,MUMBAI vs PRINCIPAL COMMISSIONER OF INCOME TAX 6, MUMBAI

ITA 6641/MUM/2026[2020-21]Status: HeardITAT MumbaiAY 2020-21
18/9/2026

ACIT CENTRAL CIRCLE 1(4), MUMBAI, MUMBAI vs GRASIM INDUSTRIES LTD, MUMBAI

ITA 6530/MUM/2026[2003-04]Status: DisposedITAT MumbaiAY 2003-04
18/9/2026

INCOME TAX OFFICER, MUMBAI vs NANJI DANA PATEL, MUMBAI

ITA 6501/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
18/9/2026

ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -4(3), MUMBAI, MUMBAI vs VINOD JHAMAMAL LULLA, MUMBAI

ITA 6495/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
18/9/2026

SHREE MAHAVIR SWETAMBER MURTIPUJAK TAPAGACHHA JAIN GYAN MANDIR TRUST,MUMBAI vs CIT (EXEMPTIONS), MUMBAI, MUMBAI

ITA 6439/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
18/9/2026

DHAMMA VIPULA VIPASSANA TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX EXEMPTIONS, MUMBAI

ITA 6411/MUM/2026[2027-28 TO 2031-32]Status: DisposedITAT Mumbai
18/9/2026

DHAMMA VIPULA VIPASSANA TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX EXEMPTIONS, MUMBAI

ITA 6410/MUM/2026[2027-28 to 2036-37]Status: DisposedITAT Mumbai
18/9/2026

DCIT CIRCLE 42(1)(1), MUMBAI, MUMBAI vs MANSUKH ARJANBHAI SUREJA, BORIVALI(W), MUMBAI

ITA 6387/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
18/9/2026

ARCHANA FOUNDATION,MUMBAI vs CIT EXEMPTIONS, MUMBAI

ITA 6320/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
18/9/2026

ALAMELU RAMESH,NAVI MUMBAI vs ITO, WARD 28(1)(1), MUMBAI, NAVI MUMBAI

ITA 6307/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
18/9/2026

JADE CONSTRUCTIONS PRIVATE LIMITED,MUMBAI vs PCIT-2, MUMBAI

ITA 6292/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
18/9/2026

MUMBAI SHAKADWIPIYA BRAHMAN SABHA,MUMBAI vs CIT (EXEMPTIONS), MUMBAI, MUMBAI

ITA 6225/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
18/9/2026

MUMBAI SHAKADWIPIYA BRAHMAN SABHA,MUMBAI vs CIT (EXEMPTIONS), MUMBAI, MUMBAI

ITA 6217/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
18/9/2026

BHAVIN MANILAL TATARIA,MUMBAI vs ITO 27(1)(1), NAVI MUMBAI

ITA 6185/MUM/2026[2022-23]Status: HeardITAT MumbaiAY 2022-23
18/9/2026