Recent Judgments
Latest ITAT tax tribunal orders across all benches.(380,743 total)
THE COMMISSIONER OF INCOME TAX,CHOCHIN vs M/S.KERALA CHEMICALS & PROTEINS,COCHIN
ITA/273/2002ITAT Kerala
HONOURABLE MR.JUSTICE V.K.MOHANAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR
SANTHA V.SHENOY vs COMMISSIONER OF INCOME TAX
ITA/17/2004ITAT Kerala
THE COMMISSIONER OF INCOMETAX vs M/S.BACHU & CO., CALICUT
ITA/7/2002ITAT Kerala
COMMISSIONER OF INCOME TAX,COCHIN vs SMT.CELENE JACOB,M/S.CUTPIECE CENTRE
ITR/1/2002ITAT Kerala
HONOURABLE MR.JUSTICE V.K.MOHANAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR
COMMR.INCOME TAX vs HPFC.
ITR/2/1996ITAT Himachal Pradesh
C.I.T.LUDHIANA vs M/S BAHADUR CHAND INVESTMENT P LTD.
ITR/93/1996ITAT Punjab & Haryana
MR JUSTICE RAKESH KUMAR GARG,MR. JUSTICE RAJIVE BHALLA
COMMISSIONER OF INCOME TAX DELHI VIII vs PRAKSH CHAND GUTPA
ITA - 588 / 2008ITAT Delhi
DIRECTOR OF INCOME TAX vs APPAREL EXPORT PROMOTION COUNCIL
ITA - 586 / 2008ITAT Delhi
COMM.INCOME TAX vs MS WINSOME DYEING
ITA/3/2000ITAT Himachal Pradesh
SOUTH INDIAN BANK LTD vs COMMISSIONER OF INCOME TAX
ITA/245/2002ITAT Kerala
DHARAM PAL DHINGRA PROP. DHARAMPAL DHINGRA ELECTRONCS vs COMMISSIONER OF INCOME TAX
ITA/36/2008ITAT Delhi
HON'BLE MR. JUSTICE MANMOHAN SINGH,HON'BLE MR. JUSTICE MADAN B. LOKUR
C.I.T. LDH. vs M/S THAKUR DEVI
ITR/15/1996ITAT Punjab & Haryana
MR. JUSTICE RAJIVE BHALLA,MR JUSTICE RAKESH KUMAR GARG
M/S.KERALA TRANSPORT CO.,Y.M.C.A.ROAD, vs THE COMMR. OF INCOME TAX, CALICUT
ITA/186/2000ITAT Kerala
ITA. SAKTHI TOURIST HOME vs 4HE COMMISSIONER OF INCOMETAX
ITA/173/2000ITAT Kerala
SARITA VIJ vs COMMISSIONER INCOME TAX
ITA/1/1999ITAT Himachal Pradesh
COMMISSIONER OF INCOME TAX DELHI VI vs VASISHT CHAY VYAPAR LTD.
ITA - 561 / 2008ITAT Delhi
COMMISSIONER OF INCOME TAX DELHI CENTRAL I vs EROS CITY DEVELOPERS P. LTD.
ITA - 540 / 2008ITAT Delhi
C.I.T. LDH. vs M/S BHAGYODAY INVESTMENT
ITR/287/1995ITAT Punjab & Haryana
C I T vs SUDARSHAN GUPTA
ITA/487/2007ITAT Punjab & Haryana
JANATHA TEXTILES & ORS. vs TAX RECOVERY OFFICER & ANR.
CIVIL APPEAL No. 6539/2003ITAT SC
2 Judges
M/S PONDS INDIA LTD(MERGED WITH H.L.LTD) vs COMMNR. OF TRADE TAX, LUCKNOW
C.A. No.-003644-003644 - 2008ITAT SC
CHENNAI CUSTOMS APPRAISING OFFICERS ASSN vs UNION OF INDIA
C.A. No.-003630-003630 - 2008ITAT SC
COMMNR. OF CUSTOMS(PREV.), GUJARAT vs M/S. RELIANCE PETROLEUM LTD
C.A. No.-001831-001831 - 2006ITAT SC
M/S. BHUPENDRA STEEL (P) LTD. vs COMMNR. OF CENTRAL EXCISE
C.A. No.-000172-000172 - 2003ITAT SC
COMMISSIONER OF INCOME TAX vs BHAGWANT SINGH & ORS
ITA - 472 / 2008ITAT Delhi
COMMISSIONER OF INCOME TAX vs BAHADUR SINGH & ORS
ITA - 471 / 2008ITAT Delhi
HARI NARAIN SONI vs THE DY. COMMISSIONER OF INCOME
CW/4849/2001ITAT Rajasthan
CHAUHAN R S
COMMISSIONER OF INCOME TAX DEL vs AIRLINES ALLIED SERVICES LTD.
ITA/211/2007ITAT Delhi
THE COMMISSIONER OF INCOME TAX DELHI VI vs YAMAHA MOTOR INDIA P.LTD.
ITA - 460 / 2008ITAT Delhi
COMMISSIONER OF INCOME TAX DELHI VI vs TULIP STAR HOTELS LTD.
ITA - 448 / 2008ITAT Delhi
