COMMISSIONER OF INCOME TAX DELHI VI vs. TULIP STAR HOTELS LTD.

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ITA - 448 / 2008HC Delhi13 May 20081 pages
For Petitioner: V.A. RANA

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IN THE HIGH COURT OF DELHI AT NEW DELHI . ITA 448/2008 . COMMISSIONER OF INCOME TAX DELHI VI ..... Appellant Through Ms. Anshul for Mr. R.D. Jolly, Adv. . versus . . TULIP STAR HOTELS LTD. ..... Respondent Through None . CORAM: HON'BLE MR. JUSTICE MADAN B. LOKUR HON'BLE MR. JUSTICE MANMOHAN SINGH . . O R D E R 13.05.2008 . CM No. 4833/2008 . Allowed subject to just exceptions. . ITA 448/2008 . There is an adjournment slip in the matter. List again on 1st August, 2008. . . . MADAN B. LOKUR, J . . MANMOHAN SINGH, J MAY 13, 2008 SD .

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