THE COMMISSIONER OF INCOME TAX DELHI VI vs. YAMAHA MOTOR INDIA P.LTD.
ITA - 460 / 2008HC Delhi13 May 20081 pages
For Petitioner: RASHMI CHOPRA
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IN THE HIGH COURT OF DELHI AT NEW DELHI . ITA 460/2008 . THE COMMISSIONER OF INCOME TAX DELHI VI ..... Appellant Through Ms. Rashmi Chopra, Adv. . versus . YAMAHA MOTOR INDIA P.LTD. ..... Respondent Through None . CORAM: HON'BLE MR. JUSTICE MADAN B. LOKUR HON'BLE MR. JUSTICE MANMOHAN SINGH . O R D E R 13.05.2008 . CM No. 4847/2008 Allowed subject to just exceptions. ITA No. 460/2008 There is an adjournment slip in the matter. List again on 25th November, 2008. . . . . MADAN B. LOKUR, J . . . MANMOHAN SINGH, J MAY 13, 2008 SD . .
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