Recent Judgments
Latest ITAT tax tribunal orders across all benches.(380,743 total)
C I T UDAIPUR vs M/S RAVINDRA PLATINUM PVT LTD
ITA/49/2005ITAT Rajasthan
KISHAN SWAROOP CHAUDHARI
C I T UDAIPUR vs M/S RRAVINDRA HERACUS LIMITDED
ITA/132/2005ITAT Rajasthan
KISHAN SWAROOP CHAUDHARI
C I T UDAIPUR vs M/S RAVINDRA PLATIMUM PVT LTD
ITA/30/2005ITAT Rajasthan
THE COMMISSIONER OF INCOME TAX vs VADILAL DAIRY INTERNATIONAL - LTD.
ITR/40/1999ITAT Gujarat
C I T vs AMAR LAL
ITA/634/2007ITAT Punjab & Haryana
MR. JUSTICE RAJIVE BHALLA,MR JUSTICE RAKESH KUMAR GARG
C I T vs JARNAIL SINGH KARTA
ITA/166/2008ITAT Punjab & Haryana
MR. JUSTICE RAJIVE BHALLA,MR JUSTICE RAKESH KUMAR GARG
COMMISSIONER OF INCOME TAX vs M/S UNITED RICE LAND LTD.
ITA/633/2007ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX, CHANDIGARH-II vs M/S P.M.L. INDUSTRIES LTD.
ITA/135/2008ITAT Punjab & Haryana
THE COMMISSIONER OF INCOME TAX vs M/S.CROWN PRODUCTS
ITR/39/1999ITAT Gujarat
C I T vs SUKH RAM DAGAR
ITA/177/2008ITAT Punjab & Haryana
UNION OF INDIA vs BELGACHI TEA CO. LTD. & ORS.
CIVIL APPEAL No. 8284/2002ITAT SC
2 Judges
AMERICAN HOTEL & LODGING ASSN.EDUNL.INST vs CENTRAL BOARD OF DIRECT TAXES
C.A. No.-003468-003468 - 2008ITAT SC
COMMISSIONER OF CENTRAL EXCISE,BELGAUM vs M/S. MYSORE KIRLOSKAR LTD.,KARNATAKA
C.A. No.-006468-006468 - 2002ITAT SC
M/S DEEPAK AGRO SOLUTION LTD. vs COMMR.OF CUSTOMS,MAHARASHTRA
C.A. No.-005210-005210 - 2006ITAT SC
DIRECTOR OF INCOME TAX vs MASTERCARD INTERNATIONAL INC. NEW DELHI
ITA - 600 / 2008ITAT Delhi
COMMISSIONER OF INCOME TAX, FARIDABAD vs PREMWATI
ITA/359/2007ITAT Punjab & Haryana
MR. JUSTICE RAJIVE BHALLA,MR JUSTICE RAKESH KUMAR GARG
COMMISSIONER OF INCOME-TAX vs UNIQUE INDUSTRIES
ITR/21/1999ITAT Gujarat
HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MR. JUSTICE Z.K.SAIYED
COMMISSIONER OF INCOME TAX vs VIKSHARA TRADING & INVESTMENTSLTD.
ITR/1/1999ITAT Gujarat
HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MR. JUSTICE Z.K.SAIYED
COMMISSIONER OF INCOME TAX (TDS) vs GOM OVERSEAS LTD
ITA - 847 / 2007ITAT Delhi
COMMR.OF INCOME TAX,NEW DELHI vs M/S REALEST BUILDERS & SERVICES LTD
C.A. No.-003378-003378 - 2008ITAT SC
ALKA MAHINDRU vs THE COMMISSIONER OF INCOME TAX
ITA - 595 / 2008ITAT Delhi
C I T JODHPUR vs M/S DOWAGER MAHARANI RESIDENTIAL ACCOMMO
ITA/99/2005ITAT Rajasthan
KISHAN SWAROOP CHAUDHARI
C I T JODHPUR vs M/S DOWAGER MAHARANI RESIDENTIAL ACCOMMO
ITA/94/2005ITAT Rajasthan
KISHAN SWAROOP CHAUDHARI
C I T JODHPUR vs M/S DOWAGER MOHARANI
ITA/84/2006ITAT Rajasthan
KISHAN SWAROOP CHAUDHARI
C I T JODHPUR vs M/S DOWAGER MAHARANI
ITA/45/2007ITAT Rajasthan
KISHAN SWAROOP CHAUDHARI
C I T JODHPUR vs M/S DOWAGER MAHARINI
ITA/26/2006ITAT Rajasthan
KISHAN SWAROOP CHAUDHARI
C I T JODHPUR vs M/S DOWAGER MAHARANI RISIDENTIAL ACCOMMO
ITA/131/2005ITAT Rajasthan
KISHAN SWAROOP CHAUDHARI
C.I.T. vs M/SD.M.R.A.W.A.TRUST
ITA/119/2007ITAT Rajasthan
KISHAN SWAROOP CHAUDHARI
C I T JODHPUR vs M/S DOWAGER MAHARANI RESIDENTIAL ACCOMMO
ITA/101/2005ITAT Rajasthan
KISHAN SWAROOP CHAUDHARI
C I T JODHPUR vs M/S DOWAGER MAHARANI RESIDENTIAL ACCOMMO
ITA/1/2006ITAT Rajasthan
KISHAN SWAROOP CHAUDHARI
