ALKA MAHINDRU vs. THE COMMISSIONER OF INCOME TAX

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ITA - 595 / 2008HC Delhi06 May 20081 pages
For Petitioner: AMIT BHAGAT

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IN THE HIGH COURT OF DELHI AT NEW DELHI . ITA 595/2008 . ALKA MAHINDRU ..... Appellant Through Mr. Atul Babbar, Mr. Amit Bhagat and Mr. Pulkit Gupta, Advs. . versus . THE COMMISSIONER OF INCOME TAX ..... Respondent Through Mr. R.D. Jolly, Adv. . CORAM: HON'BLE MR. JUSTICE MADAN B. LOKUR HON'BLE MR. JUSTICE MANMOHAN SINGH . O R D E R 06.05.2008 . On the issue of a gift received by the Assessee from a Swiss national, see the order passed in ITA No. 596/2008 [Ashok Mahindru and Sons (HUF) vs. The Commissioner of Income Tax]. No substantial question of law arises in this appeal. Dismissed. . MADAN B. LOKUR, J . . . . MANMOHAN SINGH, J MAY 06, 2008 SD .

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